Sri Manjunatha vs Sri Dr Nagaraja Murthy
2023 Latest Caselaw 6551 Kant

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                                                         NC: 2023:KHC:33464
                                                        CRP No. 118 of 2023




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 15TH DAY OF SEPTEMBER, 2023

                                            BEFORE
                        THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                         CIVIL REVISION PETITION NO. 118 OF 2023 (IO)
                   BETWEEN:

                   SRI MANJUNATHA
                   S/O DR SHIVALINGAIAH
                   AGED 38 YEARS
                   R/AT NO 47, 2ND MAIN ROAD
                   KANAKA EXTENSION
                   BANASHANKARI, BENGALURU 560085
                                                                ...PETITIONER
                   (BY SRI. NITIN A M., ADVOCATE)

                   AND:

                   1.    SRI DR NAGARAJA MURTHY
                         S/O M PUTTAPPA
                         AGED 47 YEARS
                         R/T NO 165, MUDA EMPLOYEES EXTENSION
Digitally signed
by                       PADUVANA ROAD,NEAR KUVEMPUNAGAR
DHANALAKSHMI
MURTHY                   DOUBLE ROAD, MYSORE-570024.
Location: High
Court of
Karnataka          2.    SRI S MAHESH
                         S/O LATE SIDDAIAH
                         AGED 41 YEARS
                         R/AT 1ST STAGE, VIJAYANAGARA
                         MYSORE 570023.

                   3.    SRI MAHADEVA
                         S/O LATE MADAIAH
                         AGED ABOUT 45 YEARS
                         R/AT NO 410, 2ND CROSS
                         KURUBARAHALLI
                         MYSORE- 570023.
                             -2-
                                         NC: 2023:KHC:33464
                                        CRP No. 118 of 2023




4.   SRI PUTTAPAP
     S/O LATE MACHAIAH
     AGED ABOUT 37 YEARS
     R/AT 1356, 3RD CROSS
     KURUBARAHALI
     MYSORE 570023.
                                              ...RESPONDENTS
     THIS CRP FILED UNDER SECTION 115 OF CPC AGAINST
THE ORDER DATED 19.01.2023 PASSED ON IA No.26 IN OS
No.1855/2014 ON THE FILE OF THE IV ADDITIONAL CIVIL
JUDGE AND JMFC, MYSURU, PARTLY ALLOWING THE PETITION
FILED UNDER ORDER 14 RULE 5 OF CPC.

     THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
                        JUDGMENT

The learned counsel for the petitioner has filed a

memo dated 7.9.2023 stating that the petition has

become infructuous and hence the petitioner may be

permitted to withdraw the petition.

Memo is placed on record.

Accordingly, the petition is dismissed as withdrawn.

Sd/-

JUDGE

DM