Devi W/O.Maru Makri, Age 70 Years vs Nagaveni Malu Mukri, Age 27 Years
2023 Latest Caselaw 6404 Kant

                                                    -1-
                                                           NC: 2023:KHC-D:10270
                                                               RSA No. 5696 of 2010




                            IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                               DATED THIS THE 8TH DAY OF SEPTEMBER, 2023

                                                  BEFORE
                            THE HON'BLE MR JUSTICE ANANT RAMANATH HEGDE
                            REGULAR SECOND APPEAL NO. 5696 OF 2010 (PAR-)
                       BETWEEN:

                       1.    SMT. DEVI W/O MARU MUKRI
                             AGE: 70 YEARS, OCC: COOLIE,
                             R/O: MUROOR, TQ: KUMTA.

                       2.    SMT. SUKRI W/O HANUMANTH MUKRI
                             AGE: 65 YEARS, OCC: COOLIE,
                             R/O: MUROOR, TQ: KUMTA.

                       3.    SMT. MARI W/O NARAYAN MUKRI
                             AGE: 62 YEARS, OCC: COOLIE,
                             R/O: MUROOR, TQ: KUMTA.

                       4.    SMT. DURGI W/O JIVU MUKRI
                             AGE: 55 YEARS, OCC: COOLIE,
                             R/O: MUROOR, TQ: KUMTA.

                       5.    SHRI. NAGAPPA S/O MASTI MUKRI
                             AGE: 45 YEARS, OCC: COOLIE,
          Digitally
          signed by
          SAROJA
                             R/O: MUROOR, TQ: KUMTA.
SAROJA    HANGARAKI
HANGARAKI Date:
          2023.09.12
          10:53:34
          +0530        6.    SHRI. GANESH S/O MASTI MUKRI
                             AGE: 38 YEARS, OCC: COOLIE,
                             R/O: MUROOR, TQ: KUMTA.
                                                                       ...APPELLANTS

                       (BY SRI. S K HEGDE, ADVOCATE-ABSENT)

                       AND:

                       1.    SMT. NAGAVENI MALU MUKRI
                             AGE: 38 YEARS, OCC: COOLIE,
                             R/O: MUROOR, TQ: KUMTA.
                             -2-
                                   NC: 2023:KHC-D:10270
                                       RSA No. 5696 of 2010




2.   SHRI. MAHESH MALU MUKRI
     AGE: 23 YEARS, OCC: COOLIE,
     R/O: MUROOR, TQ: KUMTA.

3.   KUMARI. MANGALA MARU MUKRI
     AGE: 15 YEARS, OCC: COOLIE,
     MINOR, GURDIAN MOTHER
     LAXMI W/O MALU MUKRI,
     AGE: 46 YEARS, OCC: COOLIE,
     R/O: MUROOR, TQ KUMTA.

                                             ...RESPONDENTS

(BY SRI. R H ANGADI, ADVOCATE FOR R1-R3;
R3 IS MINOR REPRESENTED BY MOTHER GUARDIAN)

     THIS RSA IS FILED U/S.100 OF CPC., AGAINST THE
JUDGMENT AND DECREE DATED 16.02.2010 PASSED IN
R.A.NO.313/2006 ON THE FILE OF THE CIVIL JUDGE(SR.DN.),
KUMTA, PARTLY DECREEING THE APPEAL, FILED AGAINST THE
JUDGMENT DTD: 05.08.2006 AND THE DECREE PASSED IN
O.S.NO.5/2005 ON THE FILE OF THE PRL. CIVIL JUDGE ( JR.DN.)
AT KUMTA, PARTLY DECREED THE SUIT FILED FOR PARTITION
AND SEPARATE POSSESSION.

     THIS APPEAL COMING ON FOR FINAL HEARING, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:

                         ORDER

This case was listed on 18.08.2023. On that day

there was no representation. As a last chance, case is

adjourned to 24.08.2023. On the said date the matter did

not reach and case is adjourned to 31.08.2023. Again the

matter did not reach and from there it is adjourned to

01.09.2023. Again on that day the matter did not reach

NC: 2023:KHC-D:10270 RSA No. 5696 of 2010

and case is adjourned to 07.09.2023. Again the matter did

not reach.

Today the matter is listed. There is no

representation. The appeal is of the year 2010. No

grounds are made out to adjourn the matter. Hence, the

appeal is dismissed for non-prosecution.

Sd/-

JUDGE

SH