Ms Vidyakumari R vs State Of Karnataka
2023 Latest Caselaw 6372 Kant

                                                  -1-
                                                                NC: 2023:KHC:32366
                                                               RFA No. 195 of 2021




                            IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                              DATED THIS THE 7TH DAY OF SEPTEMBER, 2023

                                                BEFORE
                                 THE HON'BLE MR JUSTICE K.NATARAJAN
                            REGULAR FIRST APPEAL NO. 195 OF 2021 (DEC/INJ)
                       BETWEEN:

                       1.    MS VIDYAKUMARI R
                             D/O REVANNA K
                             AGED ABOUT 27 YEARS
                             R/AT NO.03, 3RD CROSS
                             BEHIND UNIWORTH TRAQUIL APARTMENTS
                             NEAR KSRTC WORKSHOP
                             BRUNDHAVANA LAYOUT
                             BENGALURU - 560 060
                                                                      ...APPELLANT
                       (BY SRI. NANDISH R.,ADVOCATE)
                       AND:

                       1.     STATE OF KARNATAKA
                              REPRESENTED BY CHIEF SECRETARY
                              GOVERNMENT OF KARNATAKA
                              VIDHANA SOUDHA
Digitally signed by
BHAVANI BAI G
                              BENGALURU - 560 001
Location: High Court
of Karnataka
                       2.     SECRETARY
                              KARNATAKA SECONDARY EDUCATION
                              EXAMINATION BOARD
                              MALLESHWARAM
                              BENGALURU - 560 003

                       3.     DEPUTY DIRECTOR
                              PRE UNIVERSITY EDUCATION
                              DEPARTMENT
                              BENGALURU SOUTH ZONE
                              B P WAIDA ROAD
                              NEAR KRISHNA RAO PARK
                            -2-
                                       NC: 2023:KHC:32366
                                      RFA No. 195 of 2021




     BASAVANAGUDI
     BENGALURU - 560 004

4.   THE VICE CHANCELLOR
     UNIVERSITY OF BENGALURU
     BENGALURU - 560 056

     THE VICE CHANELLOR
5.   KARNATAKA STATE LAW UNIVERSITY
     NAVANAGARA
     HUBBALLI - 580 025

6.   SECRETARY
     KARNATAKA STATE BAR COUNCIL
     OLD ELECTION OFFICE
     BENGALURU - 560 001

7.   THE DDPI
     BENGALRU SOUTH
     NO.12, DISPENSARY ROAD
     OPPOSITE TO KIMS HOSPITAL
     KALASIPALYA
     BENGALURU - 560 002

8.   THE HEAD MASTER
     ASHA HIGHER PRIMARY SCHOOL
     NEW GUDDADAHALLI
     GUDDADAHALLI
     BENGALURU - 560 026

9.   THE HEAD MASTER
     SRI MAHADEVA HIGH SCHOOL
     BAPUJINAGARA
     BENGALURU - 560 026

10. THE PRINCIPAL
    S L N PU COLLEGE
    FORT ROAD
    KALASIPALYA
    BENGALURU - 560 002
                                    -3-
                                                 NC: 2023:KHC:32366
                                                RFA No. 195 of 2021




11. THE PRINCIPAL
    S L N COLLEGE OF ARTS AND COMMERCE
    FORT ROAD
    KALASIPALYA
    BENGALURU - 560 002

12. THE PRINCIPAL
    P E S LAW COLLEGE
    P E T CAMPUS
    MANDYA - 571 401

13. THE PRINCIPAL
     ARUNODAYA INSTITUTE OF LEGAL STUDIES
     80 FEET ROAD
     MARIYAPPANAPALYA
     BENGALURU - 560 056
                                         ...RESPONDENTS
(BY SRI. G. NATARAJ, ADVOCATE FOR R6
 SRI K.P. YASHODHA, HCGP FOR R1 TO R3 AND R7
 R4, R5, R8 TO R13 ARE SERVED)

     THIS RFA IS FILED UNDER SECTION 96 READ WITH
ORDER XLI RULE 1 OF CPC AGAINST THE JUDGMENT AND
DECREE DATED 11.01.2021 PASSED IN OS.No.3057/2019 ON
THE FILE OF THE VI ADDITIONAL CITY CIVIL AND SESSIONS
JUDGE, BENGALURU CITY, DISMISSING THE SUIT FOR
DECLARATION AND PERMANENT INJUNCTION.

     THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:

                             JUDGMENT

Learned counsel for the appellant filed memo for

withdrawing the appeal with liberty to file a fresh suit before

the Trial Court.

NC: 2023:KHC:32366 RFA No. 195 of 2021

2. Submission and memo are placed on record.

3. Accordingly, the appeal is dismissed as withdrawn

with liberty as prayed for.

Sd/-

JUDGE

GBB