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Smt. Susheelamma vs Smt. B T Shobha
2023 Latest Caselaw 6310 Kant

Citation : 2023 Latest Caselaw 6310 Kant
Judgement Date : 5 September, 2023

Karnataka High Court
Smt. Susheelamma vs Smt. B T Shobha on 5 September, 2023
Bench: H.P.Sandesh
                                               -1-
                                                          NC: 2023:KHC:31954
                                                        RSA No. 1855 of 2021




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 5TH DAY OF SEPTEMBER, 2023

                                            BEFORE
                             THE HON'BLE MR JUSTICE H.P.SANDESH
                        REGULAR SECOND APPEAL NO.1855 OF 2021 (PAR)


                   BETWEEN:

                         SMT. SUSHEELAMMA
                         W/O HEMAPPA REDDY GUTTERA
                         AGED ABOUT 70 YEARS,
                         R/O BIJOGATTI VILLAGE
                         HONNALI TALUK - 577 217
                         DAVANAGERE DISTRICT

                         REPRESENTED BY HER ATTORNEY
                         HOLDER, PRAKASH
                         S/O SUSHEELAMMA
                         AGED ABOUT 45 YEARS,
                         R/O BIJOGATTI VILLAGE
                         HONNALI TALUK - 577 217
                         DAVANAGERE DISTRICT
Digitally signed
by SHARANYA T                                                   ...APPELLANT
Location: HIGH     (BY SRI. S.R.SRINIVASA MURTHY, ADVOCATE)
COURT OF
KARNATAKA
                   AND:

                   1.    SMT. B T SHOBHA
                         W/O HANUMANTHA REDDY
                         AGED ABOUT 46 YEARS,
                         R/O PAKKERESHWARA NAGARA
                         KAPPATHANAVARA BUILDING
                         2ND CROSS, NEAR STATE BANK OF INDIA
                         SHIRAHATTI TALUK
                         GADAG DISTRICT - 582 120
                               -2-
                                            NC: 2023:KHC:31954
                                         RSA No. 1855 of 2021




2.   SMT B T GEETHA
     H G BHEEMAPPA REDDY
     AGED ABOUT 53 YEARS,
     R/O L B S NAGARA
     SHIMOGA - 577 201

3.   SRI B T PRASANNA
     S/O LATE THIMMAPPA REDDY
     AGED ABOUT 48 YEARS,
     RESIDENT OF HAROGAPPA VILLAGE
     SHIKARIPURA TALUK
     SHIMOGA DISTRICT - 577 201
                                               ...RESPONDENTS

     THIS RSA IS FILED UNDER SECTION 100 OF CPC,
AGAINST THE JUDGMENT AND DECREE DATED 12.02.2021
PASSED IN RA.NO.39/2014 ON THE FILE OF THE PRINCIPAL
DISTRICT AND SESSIONS JUDGE, DAVANAGERE, DISMISSING
THE APPEAL AND CONFIRMING THE JUDGMENT AND DECREE
DATED 11.04.2014 PASSED IN OS.NO.141/2007 ON THE FILE
OF THE SENIOR CIVIL JUDGE, HARIHAR.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:

                            ORDER

This Court has ordered dismissal of appeal for non

compliance of office objections on 22.8.2023 subject to

payment of cost and cost also not paid and not complied the

office objections and proxy counsel seeks time once again and

request is rejected, since the matter is listed for 5th time for

non compliance of office objections.

NC: 2023:KHC:31954 RSA No. 1855 of 2021

Hence, in view of the earlier order dated 22.08.2023, this

appeal is dismissed.

Sd/-

JUDGE

AP

 
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