Karnataka High Court
Sri. N Hemanth Kumar vs Sri. B M Nataraj on 5 September, 2023
Bench: H T Prasad
-1-
NC: 2023:KHC:31927
MFA No. 7239 of 2019
C/W MFA No. 4830 of 2019
MFA No. 4831 of 2019
MFA No. 4832 of 2019
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 5TH DAY OF SEPTEMBER, 2023
BEFORE
THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
MISCELLANEOUS FIRST APPEAL NO. 7239 OF 2019 (CPC)
C/W
MISCELLANEOUS FIRST APPEAL NO. 4830 OF 2019(CPC)
MISCELLANEOUS FIRST APPEAL NO. 4831 OF 2019(CPC)
&
MISCELLANEOUS FIRST APPEAL NO. 4832 OF 2019(CPC)
IN MFA 7239/2019
BETWEEN:
SRI. N. KUMAR
S/O. NAGAIAH
AGED ABOUT 32 YEARS
RESIDING AT NO.192
Digitally signed
by CHETHANA NILAYA, 2ND STAGE
DHANALAKSHMI 6TH BLOCK,ANNAPOORANESHWARI NAGARA
MURTHY
NAGARABAVI, BANGALORE-560072. ...APPELLANT
Location: High
Court of
Karnataka (BY SRI. A MADHUSUDHANA RAO., ADVOCATE)
AND:
THE KARNATAKA GOVERNMENT
D GROUP EMPLOYEES CENTRAL
ASSOCIATION (R)
REP. BY ITS PRESIDENT
SRI. B.M.NATARAJ
S/O MUDALAPPA
AGED ABOUT 53 YEARS
-2-
NC: 2023:KHC:31927
MFA No. 7239 of 2019
C/W MFA No. 4830 of 2019
MFA No. 4831 of 2019
MFA No. 4832 of 2019
M.S.BUILDING, AMBEDKAR VEEDHI
BANGALORE-560001.
AND ALSO AT
SRI. B.M.NATARAJ
S/O.MUDALAPPA
AGED ABOUT 53 YEARS
RESIDING AT NO.196, "SAMBRAMANILAYA"
23RD CROSS, 6TH BLOCK
JAYANAGARA, BANGALORE-560082. ...RESPONDENT
(BY SRI.BALARAJ M.V., ADVOCATE)
THIS MFA IS FILED UNDER ORDER 43 RULE 1(r) OF THE
CPC, AGAINST THE ORDER DATED: 30.05.2019 PASSED ON IA
NO.1 IN O.S.NO.8614/2017 ON THE FILE OF THE XII
ADDITIONAL CITY CIVIL & SESSIONS JUDGE (CCH NO.27),
BENGALURU, DISMISSING IA NO.1 FILED U/O.39 RULE 1&2 OF
CPC.
IN MFA 4830/2019
BETWEEN:
SRI. N. HEMANTH KUMAR
S/O. V NARAYANA
AGED ABOUT 46 YEARS
RESIDING AT NO.1000
10TH MAIN RAOD. RAGHAVENDRA BLOCK
SRINAGARA, BANGALORE-560050. ...APPELLANT
(BY SRI. A MADHUSUDHANA RAO., ADVOCATE)
AND:
1. SRI. B.M.NATARAJ
S/O.MUDALAPPA
AGED ABOUT 53 YEARS
RESIDING AT NO.196, "SAMBRAMA"
-3-
NC: 2023:KHC:31927
MFA No. 7239 of 2019
C/W MFA No. 4830 of 2019
MFA No. 4831 of 2019
MFA No. 4832 of 2019
23RD CROSS, 6TH BLOCK
JAYANAGARA, BANGALORE-560082.
2. SRI. GOVINDARAJ
AGED ABOUT 54 YEARS
SON OF CHANNAPPA
RESIDING AT No.13
5TH MAIN ROAD, 1ST CROSS
NANJAMBA AGRAHAR
CHAMARAJAPETE
BANGALORE-560 018.
3. SRI. MANJESHA
AGED ABOUT 47 YEARS
SON OF MUDLAPPA
RESIDING AT THIMMAPPANAPALYA
SRIGANDADAKAVAL VILLAGE DHAKALE
YESHWANTHAPURA HOBLI
BANGALORE NORTH TALUK
BANGALORE-560 091. ...RESPONDENTS
(BY SRI.BALARAJ M.V., ADVOCATE FOR R1:
NOTICE TO R2 & R3 SERVED AND UNREPRESENTED)
THIS MFA IS FILED UNDER ORDER 43 RULE 1(r) OF
THE CPC, AGAINST THE ORDER DATED: 30.05.2019 PASSED
ON IA NO.1 IN O.S.NO.7911/2017 ON THE FILE OF THE XII
ADDITIONAL CITY CIVIL & SESSIONS JUDGE (CCH NO.27),
BENGALURU, DISMISSING IA NO.1 FILED UNDER ORDER 39
RULE 1 & 2 OF CPC.
IN MFA 4831/2019
BETWEEN:
SMT. H V GEETHA
W/O DR. M. MUNIRAJAPPA
AGED ABOUT 51 YEARS
RESIDING AT MANAGAL VILLAGE
-4-
NC: 2023:KHC:31927
MFA No. 7239 of 2019
C/W MFA No. 4830 of 2019
MFA No. 4831 of 2019
MFA No. 4832 of 2019
MADABAL HOBLI, MAGADI TALUK
RAMANAGARA DISTRICT. ...APPELLANT
(BY SRI. A MADHUSUDHANA RAO., ADVOCATE)
AND:
THE KARNATAKA GOVERNMENT
D GROUP EMPLOYEES CENTRAL
ASSOCIATION(R)
REP. BY ITS PRESIDENT
SRI. B.M.NATARAJ
S/O MUDALAPPA
AGED ABOUT 51YEARS
M.S.BUILDING, AMBEDKAR VEEDHI
BANGALORE-560001.
AND ALSO AT
SRI. B.M.NATARAJ
S/O.MUDALAPPA
AGED ABOUT 51YEARS
RESIDING AT NO.196, "SAMBRAMANILAYA"
23RD CROSS, 6TH BLOCK
JAYANAGARA, BANGALORE-560082. ...RESPONDENT
(BY SRI.BALARAJ M.V., ADVOCATE)
THIS MFA IS FILED UNDER ORDER 43 RULE 1(r) OF THE
CPC, AGAINST THE ORDER DATED: 30.05.2019 PASSED ON IA
NO.1 IN O.S.NO.8617/2017 ON THE FILE OF THE XII
ADDITIONAL CITY CIVIL & SESSIONS JUDGE (CCH NO.27),
BENGALURU, DISMISSING IA NO.1 FILED UNDER ORDER 39
RULE 1& 2 OF CPC.
IN MFA 4832/2019
BETWEEN:
-5-
NC: 2023:KHC:31927
MFA No. 7239 of 2019
C/W MFA No. 4830 of 2019
MFA No. 4831 of 2019
MFA No. 4832 of 2019
DR. M. MUNIRAJAPPA
S/O MUNIYA BOVI
AGED ABOUT 50 YEARS
RESIDING AT MANAGAL VILLAGE
MADABAL HOBLI, MAGADI TALUK
RAMANAGARA DISTRICT. ...APPELLANT
(BY SRI. A MADHUSUDHANA RAO., ADVOCATE)
AND:
THE KARNATAKA GOVERNMENT
D GROUP EMPLOYEES CENTRAL
ASSOCIATION(R)
REP. BY ITS PRESIDENT
SRI. B.M.NATARAJ
S/O MUDALAPPA
AGED ABOUT 53 YEARS
M.S.BUILDING, AMBEDKAR VEEDHI
BANGALORE-560001.
AND ALSO AT
SRI. B.M.NATARAJ
S/O.MUDALAPPA
AGED ABOUT 53 YEARS
RESIDING AT NO.196, "SAMBRAMANILAYA"
23RD CROSS, 6TH BLOCK
JAYANAGARA, BANGALORE-560082. ...RESPONDENT
(BY SRI.BALARAJ M.V., ADVOCATE)
THIS MFA IS FILED UNDER ORDER 43 RULE 1(r) OF THE
CPC, AGAINST THE ORDER DATED: 30.05.2019 PASSED ON IA
NO.1 IN O.S.NO.8616/2017 ON THE FILE OF THE XII
ADDITIONAL CITY CIVIL & SESSIONS JUDGE (CCH NO.27),
BENGALURU, DISMISSING IA NO.1 FILED UNDER ORDER 39
RULE 1& 2 OF CPC.
THESE APPEALS, COMING ON FOR ORDERS, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
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NC: 2023:KHC:31927
MFA No. 7239 of 2019
C/W MFA No. 4830 of 2019
MFA No. 4831 of 2019
MFA No. 4832 of 2019
JUDGMENT
Learned counsel appearing for the appellant in all the
appeals has filed a memo stating that the original suit
itself has been disposed of and the appeals have become
infructuous.
2. The memo is taken on record.
3. These appeals are dismissed as having become
infructuous.
Sd/-
JUDGE
CM
