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Smt.Munihanumakka @ Hanumakka vs Smt. Shilpa G N
2023 Latest Caselaw 7425 Kant

Citation : 2023 Latest Caselaw 7425 Kant
Judgement Date : 31 October, 2023

Karnataka High Court
Smt.Munihanumakka @ Hanumakka vs Smt. Shilpa G N on 31 October, 2023
Bench: S.R.Krishna Kumar
                                      -1-
                                                    NC: 2023:KHC:38595
                                                RFA No. 561 of 2020




                 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                   DATED THIS THE 31ST DAY OF OCTOBER, 2023

                                    BEFORE
                   THE HON'BLE MR JUSTICE S.R.KRISHNA KUMAR
                  REGULAR FIRST APPEAL NO. 561 OF 2020 (INJ)


            BETWEEN:

                  SMT. MUNIHANUMAKKA @ HANUMAKKA,
                  W/O. LATE G.MUNISWAMY @
                  R.MUNISWAMAPPA,
                  AGED ABOUT 66 YEARS,
                  RESIDING AT NAGAVARA VILLAGE,
                  ARABIC COLLEGE POST,
                  BENGALURU - 560 045.

                  SINCE DEAD BY HER LRs
                  SMT. PADMAVATHI,
                  D/O. SMT. MUNIHANUMAKKA @ HANUMAKKA,
                  AGED ABOUT 57 YEARS,
                  RESIDING AT NAGAVARA VILLAGE,
Digitally
signed by         ARABIC COLLEGE POST,
VANDANA S         BANGALORE - 560 045.
Location:
HIGH                                                      ...APPELLANT
COURT OF
KARNATAKA   (BY SRI. DAYANAND S. PATIL, ADVOCATE)

            AND:

            1.    SMT. SHILPA G.N.,
                  D/O. G.NAGENDRA,
                  AGED ABOUT 37 YEARS,
                  R/AT NO.17, 17TH CROSS,
                  13TH MAIN, MALLESHWARAM,
                  BENGALURU - 560 055.
                             -2-
                                       NC: 2023:KHC:38595
                                      RFA No. 561 of 2020




     REPRESENTED BY HIS GPA HOLDER,
     SRI. T.ASHWATHAPPA.

2.   SRI. N. NARAYANASWAMY,
     S/O. MUNIYAPPA,
     AGED ABOUT 33 YEARS,

3.   SRI. RAJESH,
     S/O. KRISHNAPPA,
     AGED ABOUT 32 YEARS,

4.   SRI. NAGARAJA,
     S/O. ANJINAPPA,
     AGED ABOUT 34 YEARS,

5.   SRI. VENKATESH,
     S/O. ANJINAPPA,
     AGED ABOUT 32 YEARS,

6.   SRI. MUNIHANUMAPPA,
     S/O. MUNIYAPPA,
     AGED ABOUT 42 YEARS,

7.   SRI. KRISHNAPPA,
     S/O. POOJAPPA,
     AGED ABOUT 66 YEARS,

8.   SRI. NARASIMHA,
     S/O. ANJANAPPA,
     AGED ABOUT 42 YEARS,

9.   SRI. MUNIYAPPA,
     S/O. ANJANAPPA,
     AGED ABOUT 66 YEARS,
     RESPONDENTS NO.2 TO 9 ARE
     R/AT NAGAVARA VILLAGE,
                              -3-
                                          NC: 2023:KHC:38595
                                         RFA No. 561 of 2020




    ARABIC COLLEGE POST,
    BENGALURU - 560 045.
                                              ...RESPONDENTS
(BY SRI. K. SUMAN, SENIOR COUNSEL FOR R1)

     THIS RFA IS FILED UNDER SEC.96 R/W ORDER XLI RULE
1 OF CPC., AGAINST THE JUDGMENT AND DECREE DATED
14.11.2019 PASSED IN OS.NO.672/2014 ON THE FILE OF THE
XVIII ADDITIONAL CITY CIVIL JUDGE, BENGALURU CITY,
DECREEING THE SUIT FOR PERMANENT INJUNCTION.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                         JUDGMENT

Learned counsel for the appellant has filed a memo dated

31.10.2023 seeking permission to withdraw the appeal. Memo

is taken on record.

2. In view of the memo, the appeal is dismissed as

withdrawn.

Sd/-

JUDGE

MH/-

 
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