Karnataka High Court
Siddananjaiah vs D K Ramaiah on 31 October, 2023
Bench: Sachin Shankar Magadum
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RSA No. 648 of 2020
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 31ST DAY OF OCTOBER, 2023
BEFORE
THE HON'BLE MR JUSTICE SACHIN SHANKAR MAGADUM
REGULAR SECOND APPEAL NO. 648 OF 2020 (PAR)
BETWEEN:
1. SIDDANANJAIAH,
S/O. LATE MARISIDDAIAH,
AGED ABOUT 73 YEARS,
R/O DODDATHIMMAIAHANAPALYA,
PEMMANAHALLI MAJARE,
URDIGERE HOBLI - 572 140,
TUMAKURU TALUK AND DISTRICT.
2. CHIKKAGANGAIAH,
S/O. LATE MARISIDDAIAH,
AGED ABOUT 70 YEARS,
R/O DODDATHIMMAIAHANAPALYA,
PEMMANAHALLI MAJARE,
Digitally
signed by V URDIGERE HOBLI - 572 140,
KRISHNA
Location:
TUMAKURU TALUK AND DISTRICT.
High Court of ...APPELLANTS
Karnataka
(BY SRI. S.V. PRAKASH, ADVOCATE)
AND:
1. D.K. RAMAIAH,
S/O. KEMPAIAH,
AGED ABOUT 62 YEARS,
R/O DODDATHIMMAIAHANAPALYA,
PEMMANAHALLI MAJARE,
URDIGERE HOBLI - 572 140,
-2-
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RSA No. 648 of 2020
TUMAKURU TALUK AND DISTRICT.
JAYAMMA W/O GANGAPPA,
SINCE DEAD BY HER LEGAL HEIRS
2. PADMAVATHI,
W/O. LAKSHMIRANGAIAH,
AGED ABOUT 53 YEARS,
R/O DODDATHIMMAIAHANAPALYA,
PEMMANAHALLI MAJARE,
URDIGERE HOBLI - 572 140,
TUMAKURU TALUK AND DISTRICT.
3. HEMAVATHI,
W/O. NANJUNDAIAH,
AGED ABOUT 50 YEARS,
R/O DODDATHIMMAIAHANAPALYA,
PEMMANAHALLI MAJARE,
URDIGERE HOBLI - 572 140,
TUMAKURU TALUK AND DISTRICT.
4. ERAMMA,
W/O. ERAIAH,
AGED ABOUT 95 YEARS.
5. LAKSHMAKKA,
W/O. CHIKKAPAPAIAH,
AGED ABOUT 60 YEARS,
BOTH 4 TO 5 ARE
R/AT KITTAGANAHALLI,
GULUR HOBLI - 572 118,
TUMAKURU TALUK AND DISTRICT.
6. GOWRAMMA,
W/O. LATE GANGASIDDAIAH,
AGED ABOUT 55 YEARS,
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RSA No. 648 of 2020
PRESENTLY NOW AT R/O
DODDATHIMMAIAHANAPALYA,
PEMMANAHALLI MAJARE,
URDIGERE HOBLI - 572 140,
TUMAKURU TALUK AND DISTRICT.
7. SUJATHA,
D/O. LATE GANGEERAMMA,
AGED ABOUT 55 YEARS,
PRESENTLY NOW AT R/O
DODDATHIMMAIAHANAPALYA,
PEMMANAHALLI MAJARE,
URDIGERE HOBLI - 572 140,
TUMAKURU TALUK AND DISTRICT.
8. ASHA,
D/O. LATE GIRIJAMMA,
AGED ABOUT 38 YEARS,
R/O KODIGENAHALLI,
URDIGERE HOBLI - 572 140,
TUMAKURU TALUK AND DISTRICT.
9. USHA,
D/O. LATE GIRIJAMMMA,
AGED ABOUT 36 YEARS,
R/O KODIGENAHALLI,
URDIGERE HOBLI - 572 140,
TUMAKURU TALUK AND DISTRICT.
10. NAGARAJ,
S/O. LATE GIRIJAMMA,
AGED ABOUT 34 YEARS,
R/O KODIGENAHALLI,
URDIGERE HOBLI - 572 140,
TUMAKURU TALUK AND DISTRICT.
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RSA No. 648 of 2020
11. KAMALAMMA,
W/O. C.N. THIMMAPPA,
AGED ABOUT 51 YEARS,
R/AT D.NO.333, 1ST BLOCK,
PEENYA,
BENGALURU - 560 058.
12. NATARAJU,
S/O. LATE GANGEERAMMA,
AGED ABOUT 40 YEARS,
C/O. P.N. THIMMAPPA,
R/AT D.NO.333, 1ST BLOCK,
PEENYA,
BENGALURU - 560 058.
...RESPONDENTS
THIS RSA IS FILED UNDER SECTION 100 OF CPC
AGAINST THE JUDGMENT AND DECREE DATED 14.10.2019
PASSED IN RA.No.71/2018 ON THE FILE OF THE PRINCIPAL
SENIOR CIVIL JUDGE AND CJM, TUMAKURU, ALLOWING THE
APPEAL AND SETTING ASIDE THE JUDGMENT AND DECREE
DATED 07.04.2018 PASSED IN OS.No.496/2004 ON THE FILE
OF THE C/C I ADDITIONAL CIVIL JUDGE AND JMFC, TUMAKURU
AND ETC.,
THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
A memo is filed by the learned counsel for the appellants,
duly signed by the appellants, requesting leave of the Court to
dismiss the appeal as withdrawn on the ground that the dispute
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RSA No. 648 of 2020
between the parties is amicably settled in O.S.No.257/2022. A
copy of the decree passed in O.S.No.257/2022 is annexed to
the memo.
2. The memo is taken on record.
3. In view of the said memo, this appeal is dismissed as
withdrawn.
Sd/-
JUDGE
HDK
CT: THK
