The Branch Manager vs Rangaswamy
2023 Latest Caselaw 7355 Kant

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                                                         NC: 2023:KHC:38092
                                                       MFA No. 8526 of 2017




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 27TH DAY OF OCTOBER, 2023

                                            BEFORE
                        THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                   MISCELLANEOUS FIRST APPEAL NO. 8526 OF 2017 (MV)


                   BETWEEN:

                   THE BRANCH MANAGER
                   THE ORIENTAL INSURANCE CO. LTD.,
                   GIRISH COMPLEX
                   AGRAHARA STREET
                   CHAMARAJANAGARA
                   NOW REPRESENTED BY ITS
                   REGIONAL MANAGER
                   LEO SHOPPING COMPLEX
                   44/45 RESIDENCY ROAD
                   BANGALORE-560 025.
                                                                  ...APPELLANT
                   (BY SMT. HARINI SHIVANANDA., ADVOCATE)

                   AND:
Digitally signed
by
DHANALAKSHMI       1.    RANGASWAMY
MURTHY
                         S/O. RANGAIAH
Location: High
Court of                 AGED ABOUT 36 YEARS
Karnataka                R/AT D. NO. 9/146
                         HIRIPURA VILLAGE
                         THALAVADI VILLAGE
                         SATYAMANGALA TALUK & DISTRICT-638 401.

                         NOW R/AT D. NO.24/2
                         UPPAR STREET, NEAR POST OFFICE
                         CHAMARAJANAGARA TOWN
                         CHAMARAJANAGARA DISTRICT-571 313.
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                                             NC: 2023:KHC:38092
                                          MFA No. 8526 of 2017




2.   L. N. SOMU
     S/O. NANJUNDACHAR
     AGED ABOUT 38 YEARS
     R/AT LAKKAVALLI VILLAGE
     THARIKERE TALUK
     CHIKKAMAGALURU DISTRICT-577 549.

3.   KARTA, M/S. THIRUPATHI MOTORS
     DOOR NO. 47, 4TH MAIN
     PEENYA III PHASE, PEENYA
     BANGALORE-560 058.
                                                 ...RESPONDENTS
(BY SRI. B S GURUDATH., ADVOCATE FOR R1:
    STEPS TO BE TAKEN FOR R2 & R3)


      THIS MFA IS FILED UNDER SECTION 173(1) OF MV ACT
AGAINST THE JUDGMENT AND AWARD DATED:09.06.2017
PASSED   IN   MVC     NO.256/2011    ON    THE     FILE   OF   THE
ADDITIONAL DISTRICT AND SESSIONS JUDGE & MEMBER OF
MACT,    CHAMARAJANAGARA,          SITTING    AT     KOLLEGALA,
AWARDING COMPENSATION OF RS.2,61,400/- WITH INTEREST
AT 6% P.A. FROM THE DATE OF PETITION TILL REALIZATION.

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

1. Learned counsel for the appellant has filed a memo

dated 03.10.2023 seeking leave of this Court to withdraw

the present appeal.

2. Memo is taken on record.

NC: 2023:KHC:38092 MFA No. 8526 of 2017

3. Accordingly, the appeal is dismissed as withdrawn.

4. The amount in deposit, if any, shall be transmitted to

the Tribunal.

Sd/-

JUDGE

HA