Sri Bhimappa S/O Balappa ... vs Sri Mariyamma W/O Durgappa Madiga
2023 Latest Caselaw 7182 Kant

                                               -1-
                                                     NC: 2023:KHC-D:12120
                                                        RP No. 100150 of 2022




                    IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                          DATED THIS THE 10TH DAY OF OCTOBER, 2023

                                            BEFORE
                          THE HON'BLE MR JUSTICE RAVI V.HOSMANI
                            REVIEW PETITION NO. 100150 OF 2022
                   BETWEEN:

                        SRI. BHIMAPPA
                        S/O BALAPPA HANUMAKKANAVAR,
                        AGE: 46 YEARS, OCC: OWNER OF TRACTOR,
                        KA-37/T-3805 AND TRAILER,
                        R/O. YA.SA.HADAGALI, TQ: RON,
                        DIST: GADAG-582 209.

                                                                 ...PETITIONER

                   (BY SRI. M. M. HIREMATH, ADVOCATE-ABSENT)

                   AND:

                   1.   SRI MARIYAMMA
                        W/O DURGAPPA MADIGA,
                        AGE: 56 YEARS, OCC: NIL,

                   2.   SUMITHRAMMA D/O HULUGAPPA MADIGA,
Digitally signed
by SACHIN               AGE: 29 YEARS, OCC: STUDENT,
Location: HIGH
COURT OF           3.   SRI SHIVANANDA S/O HULUGAPPA MADIGA,
KARNATAKA
                        AGE: 23 YEARS, OCC: STUDENT,

                        ALL ARE R/O. TIPPANAL VILLAGE,
                        TQ: GANGAVATHI, DIST: KOPPAL 583 227.

                   4.   THE DIVISIONAL MANAGER,
                        BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD.,
                        DIVISIONAL OFFICE, KALBURGI MANSION,
                        LAMINGTON ROAD, HUBBALLI,
                        DIST: DHAWAD 580 020.
                                -2-
                                     NC: 2023:KHC-D:12120
                                            RP No. 100150 of 2022




5.   SRI. RANGAPPA
     S/O FAKIRAPPA AWARIBALLI,
     AGE: 38 YERS, OCC: DRIVER OF TRACTOR,
     KA-37/T-3805 AND TRAILER,
     R/O. HEBBAL, TQ: MUDHOL,
     DIST: BAGALKOT-587 313.

                                                  ...RESPONDENTS

     THIS REVIEW PETITION IS FILED UNDER ORDER 47 RULE
1 OF CPC, PRAYING TO REVIEW THE JUDGMENT AND AWARD
DATED 15.12.2021 IN MFA NO.24103/2012 PASSED BY THIS
HON'BLE COURT AND ALLOW THE MFA NO.24103/2012 FILED
BY THE PETITIONER BY FIXING THE LIABILITY TO PAY THE
COMPENSATION ON THE INSURANCE COMPANY, BY ALLOWING
THE ABOVE PETITION AS PRAYED FOR WITH COST.

     THIS PETITION, COMING ON FOR HEARING ON I.A., THIS
DAY, THE COURT MADE THE FOLLOWING:
                             ORDER

None appears.

2. Perused review petition and order impugned. I do

not see any error apparent on face of record to interfere with

review petition.

3. Review petition is dismissed.

Sd/-

JUDGE

psg*