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Smt. Kallamma vs Sri Lakshminarayanappa
2023 Latest Caselaw 7173 Kant

Citation : 2023 Latest Caselaw 7173 Kant
Judgement Date : 10 October, 2023

Karnataka High Court
Smt. Kallamma vs Sri Lakshminarayanappa on 10 October, 2023
Bench: H.P.Sandesh
                                              -1-
                                                            NC: 2023:KHC:36762
                                                           RSA No. 144 of 2021




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 10TH DAY OF OCTOBER, 2023

                                            BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                         REGULAR SECOND APPEAL NO.144 OF 2021 (PAR)

                   BETWEEN:

                   1.    SMT. KALLAMMA
                         W/O LATE M. SHANMUGAPPA
                         AGED ABOUT 65 YEARS

                   2.    SMT. KUMARI
                         W/O MUNIRAJU
                         D/O LATE M. SHANMUGAPPA
                         AGED ABOUT 43 YEARS

                   3.    SMT. SHOBHAVATHI
                         W/O RAJANNA
                         D/O LATE M. SHANMUGAPPA
                         AGED ABOUT 45 YEARS

                         APPELLANT NOS.1 TO 3 ARE
Digitally signed
by SHARANYA T            R/AT TIPPUSULTAN ROAD,
Location: HIGH           DEVANAHALLI TOWN,
COURT OF                 BENGALURU RURAL DISTRICT-562110.
KARNATAKA

                   4.    SMT. CHOODAMANI
                         W/O KRISHNAPPA
                         D/O LATE M.SHANMUGAPPA
                         R/AT I.T.F FACTORY WORKER
                         8TH CROSS, ANTONY COLLEGE ROAD,
                         GURUSWAMY LAYOUT,
                         RAMAMURTHY NAGAR,
                         BENGALURU-560016.
                                                                 ...APPELLANTS

                           (BY SRI. G. BALAKRISHNA SHASTRY, ADVOCATE)
                            -2-
                                     NC: 2023:KHC:36762
                                    RSA No. 144 of 2021




AND:

1.   SRI LAKSHMINARAYANAPPA
     S/O MUNISHAMAPPA
     AGED ABOUT 74 YEARS
     R/AT NO.3, SAMPANGIRAMAIAH
     SHETTY LAYOUT,
     GARUDACHAR PALYA,
     MAHADEVAPURA POST,
     WHITE FIELD ROAD,
     BENGALURU-560 048.

     M. KUMARU SINCE
     SINCE DEAD BY LRS

2.   SMT. RATHNAMMA
     W/O LATE KAMARAJU
     AGED ABOUT 60 YEARS

3.   SMT. MALATHI
     D/O LATE KAMARAJU
     AGED ABOUT 40 YEARS

4.   SMT. JAYANTHI
     D/O LATE KAMARAJU
     AGED ABOUT 35 YEARS

     RESPONDENS NO.2 TO 4 ARE
     RESIDING AT NO.3, II CROSS,
     SARASWATHIPURAM,
     BENGALURU-560 008.
                                        ...RESPONDENTS

          (BY SRI. YATHIRAJ S., ADVOCATE C/R1;
        SRI K.N.KRISHNA, ADVOCATE FOR R2 TO R4)

     THIS RSA IS FILED UNDER SECTION 100 OF CPC
AGAINST THE JUDGMENT AND DECREE DATED 05.06.2020
PASSED IN R.A.No.15017/2015 C/w MISC.No.15064/2014 ON
THE FILE OF THE V ADDITIONAL DISTRICT AND SESSIONS
JUDGE,   BENGALURU    RURAL   DISTRICT,  DEVANAHALLI,
                               -3-
                                            NC: 2023:KHC:36762
                                          RSA No. 144 of 2021




DISMISSING THE APPEAL AND CONFIRMING THE JUDGMENT
AND DECREE DATED 05.02.2015 PASSED IN O.S.No.1003/2006
ON THE FILE OF THE SENIOR CIVIL JUDGE AND JMFC,
DEVANAHALLI.

    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                          JUDGMENT

Appellants' counsel has filed a memo for withdrawal of

the appeal.

Hence, in terms of the memo, permitted to withdraw.

Accordingly, this appeal is dismissed as withdrawn.

Sd/-

JUDGE

AP

 
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