Sri Balakrishna Reddy vs Shri Govinda Reddy
2023 Latest Caselaw 7075 Kant

                                                -1-
                                                             NC: 2023:KHC:36249
                                                           RSA NO.276 OF 2017




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 06TH DAY OF OCTOBER, 2023

                                               BEFORE
                             THE HON'BLE MR. JUSTICE H.P. SANDESH
                          REGULAR SECOND APPEAL NO.276 OF 2017 (SP)
                      BETWEEN:

                      SRI. BALAKRISHNA REDDY
                      S/O BYRA REDDY
                      AGED ABOUT 42 YEARS,
                      R/AT KAMBALAHALLI,
                      MANCHENAHALLI HOBLI,
                      GOWRIBIDANUR TALUK,
                      CHIKKABALLAPUR DISTRICT - 561 208.

                                                                   ...APPELLANT
                      (BY SRI. PHANIRAJ KASHYAP, ADVOCATE)
                      AND:

                      SHRI. GOVINDA REDDY
                      S/O LATE NARAYANA REDDY
                      AGED ABOUT 58 YEARS,
                      R/AT GUNDALAHALLI,
                      D. PALYA HOBLI,
Digitally signed by   GOURIBIDANUR TALUK,
ARUN KUMAR M S
Location: High        CHIKKABALLAPUR DISTRICT - 561 208.
Court of Karnataka

                                                                 ...RESPONDENT
                      (RESPONDENT IS SERVED)

                           THIS REGULAR SECOND APPEAL IS FILED UNDER
                      SECTION 100 OF THE CODE OF CIVIL PROCEDURE AGAINST
                      THE JUDGMENT AND DECREE DATED 20TH OCTOBER, 2016
                      PASSED IN REGULAR APPEAL NO.06 OF 2016 ON THE FILE OF
                      THE SENIOR CIVIL JUDGE AND JMFC, GOWRIBIDANUR,
                      DISMISSING THE APPEAL FILED AGAINST THE JUDGMENT AND
                      DECREE DATED 26TH NOVEMBER, 2015 PASSED IN ORIGINAL
                      SUIT NO.259 OF 2011 ON THE FILE OF THE PRINICIPAL CIVIL
                      JUDGE AND JMFC, GAURIBIDANUR.
                                   -2-
                                             NC: 2023:KHC:36249
                                            RSA NO.276 OF 2017




     THIS APPEAL COMING ON FOR ADMISSION, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
                        JUDGMENT

Learned counsel for the appellant filed memo dated 06th

October, 2023 stating that the parties have amicably settled

the matter in Execution No.6 of 2017 before the Principal Civil

Judge (Jr.Dn.) and JMFC, Gauribidanur. The execution petition

also closed as fully satisfied. Memo along with copy of the

Execution Petition and order sheet are placed on record.

Regular Second Appeal is dismissed as withdrawn in

terms of the memo.

SD/-

JUDGE

ARK