Mallikarjun S/O Narayan Mavalli vs Anil S/O Anrayan Mavalli
2023 Latest Caselaw 7005 Kant

                                              -1-
                                              NC: 2023:KHC-D:11761-DB
                                                     RFA No. 100355 of 2018




                             IN THE HIGH COURT OF KARNATAKA

                                      DHARWAD BENCH

                          DATED THIS THE 5TH DAY OF OCTOBER, 2023

                                          PRESENT
                   THE HON'BLE MR JUSTICE SREENIVAS HARISH KUMAR
                                             AND
                   THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
                        REGULAR FIRST APPEAL NO. 100355 OF 2018
                                      (PAR/POS-)
                   BETWEEN:

                   1.   MALLIKARJUN S/O. NARAYAN MAVALLI,
                        AGE: 26 YEARS, OCC: AGRICULTURE,

                   2.   SOMALINGA S/O. NARAYAN MAVALLI,
                        AGE: 23 YEARS, OCC: AGRICULTURE,

                   3.   KUMARI. JYOTI D/O. NARAYAN MAVALLI,
                        AGE: 21 YEARS, OCC: AGRICULTURE,
SAMREEN
AYUB                   ALL ARE R/O. DEVIKOPPA, TQ: KALAGHATAGI,
DESHNUR
                       DIST: DHARWAD.
Digitally signed
by SAMREEN
                                                             ...APPELLANTS.
AYUB DESHNUR
Date: 2023.10.06
                   (BY SRI. S. R. HEGDE AND ASSOCIATES,
15:08:35 +0530
                   SRI. S. R. HEGDE & P. K. SANNINGAMMANAVAR, ADVS)
                   AND:

                   1.   ANIL S/O. NARAYAN MAVALLI,
                        AGE: 26 YEARS, OCC: NIL,
                        R/O. DEVIKOPPA, TQ: KALAGHATAGI,
                        DIST: DHARWAD-581204.

                   2.   SMT. NEELAMMA W/O. NARAYAN MAVALLI,
                        AGE: 54 YEARS, OCC: AGRICULTURE,
                              -2-
                             NC: 2023:KHC-D:11761-DB
                                      RFA No. 100355 of 2018




     R/O. DEVIKOPPA, TQ: KALAGHATAGI,
     DIST: DHARWAD-581204.

3.   BASAVARAJ S/O. SANNAPPA MAVALLI,
     AGE: MAJOR, OCC: AGRICULTURE,
     R/O. DEVIKOPPA, TQ: KALAGHATAGI,
     DIST: DHARWAD-581204.
                                              ...RESPONDENTS
(BY SRI. M. L. VANTI, AMICUS CURIAE)

     THIS RFA IS FILED UNDER SECTION 96 OF CPC, PRAYING
THIS COURT TO, AGAINST THE JUDGMENT AND DECREE DTD:
19.03.2018 PASSED IN O.S.NO.408/2016 ON THE FILE OF THE
I SENIOR CIVIL JUDGE AND JUDICIAL MAGISTRATE FIRST
CLASS, KALAGHATAGI, DECREEING THE SUUIT FILED FOR
PARTITION AND SEPARATE POSSESION.

    THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
SREENIVAS HARISH KUMAR J., PASSED THE FOLLOWING:

                            ORDER

Appellants' counsel files a memo stating that the

appellants do not press the appeal.

Memo is placed on record.

Appeal is dismissed as not pressed.

Sd/-

JUDGE

Sd/-

JUDGE