Sri. Rajappa vs Sri. Maheshwarappa
2023 Latest Caselaw 6976 Kant

                                              -1-
                                                            NC: 2023:KHC:35840
                                                          RSA No. 2175 of 2017




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 4TH DAY OF OCTOBER, 2023

                                           BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                        REGULAR SECOND APPEAL NO. 2175 OF 2017 (INJ)

                   BETWEEN:

                   1.    SRI RAJAPPA
                         S/O. LATE GANGADHARAPPA,
                         AGED ABOUT 54 YEARS,
                         OCC: AGRICULTURIST,
                         R/O. VITLAPURA VILLAGE,
                         AMRUTHAPURA POST AND HOBLI,
                         TARIKERE TALUK,
                         CHIKMAGALORE DISTRICT-577 201.
                                                              ...APPELLANT
                             (BY SRI BALAGANGADHAR G.S. ADVOCATE)
                   AND:

                   1.    SRI MAHESHWARAPPA
                         S/O. KODI MALLAPPA,
                         AGED ABOUT 56 YEARS,
Digitally signed
by SHARANYA T            OCC: AGRICULTURIST,
Location: HIGH           R/O. VITLAPURA VILLAGE,
COURT OF                 AMRUTHAPURA POST AND HOBLI,
KARNATAKA
                         TARIKERE TALUK,
                         CHIKMAGALORE DISTRICT-577 201.
                                                              ...RESPONDENT
                             (BY SRI M. RUDRAIAH, ADVOCATE FOR C/R)

                        THIS RSA IS FILED UNDER SECTION 100 OF CPC,
                   AGAINST THE JUDGMENT AND DECREE DATED 01.07.2017
                   PASSED IN R.A.NO.36/2012 ON THE FILE OF THE SENIOR
                   CIVIL JUDGE AND PRINCIPAL JMFC, TARIKERE, DISMISSING
                   THE APPEAL AND CONFIRMING THE JUDGMENT AND DECREE
                   DATED 14.06.2012 PASSED IN O.S.NO.90/2006 ON THE FILE
                   OF THE CIVIL JUDGE AND ADDITIONAL JMFC, TARIKERE.
                               -2-
                                            NC: 2023:KHC:35840
                                         RSA No. 2175 of 2017




    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                          JUDGMENT

Appellant's counsel files a memo seeking permission of

this Court to withdraw the appeal.

In terms of the memo, permitted to withdraw.

Accordingly, this appeal is dismissed as withdrawn.

Sd/-

JUDGE

AP