Citation : 2023 Latest Caselaw 8884 Kant
Judgement Date : 29 November, 2023
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NC: 2023:KHC-D:14001
MFA No. 101647 of 2020
C/W MFA No. 101648 of 2020
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 29TH DAY OF NOVEMBER, 2023
BEFORE
THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR
MISCELLANEOUS FIRST APPEAL NO.101647/2020(CPC)
C/W
MISCELLANEOUS FIRST APPEAL NO.101648/2020
IN MFA.NO.101647/2020:
BETWEEN:
KUMAR VRASHANK S/O. SANJYA PATIL,
AGE : 15 YERS, OCC : STUDENT,
REPRESENTED BY HIS MINOR GUARDIAN MOTHER
SMT. ROOPA @ SMITHA W/O. SANJAY PATIL,
AGE : 42 YEARS, OCC : HOUSEWIFE,
R/O : NO.111, 5TH CROSS, R.C.NAGAR,
DHARWAD.
...APPELLANT
(BY SRI ANIL KALE, ADVOCATE)
AND:
Digitally signed
1. SMT. KAMALAXI W/O. VISHWAPAL PATIL,
VIJAYALAKSHMI
M KANKUPPI
by
VIJAYALAKSHMI
M KANKUPPI AGE : 80 YEARS, OCC : HOUSEWIFE,
Date: 2023.12.16
12:42:34 +0530
R/O : PATIL GALLI, KHASBAG,
OLD P.B.ROAD, BELAGAVI-590001.
2. SHRI RAJU S/O. VISHWAPAL PATIL,
AGE : 56 YEARS,
OCC : AGRI AND BUSINESS,
R/O : PATIL GALLI, KHASBAG,
OLD P.B.ROAD, BELAGAVI-590001.
3. SHRI SANJAY @ SANJU
S/O. VISHWAPAL PATIL,
AGE : 53 YEARS, OCC : AGRI AND BUSINESS,
R/O : PATIL GALLI, KHASBAG,
OLD P.B.ROAD, BELAGAVI-590001.
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NC: 2023:KHC-D:14001
MFA No. 101647 of 2020
C/W MFA No. 101648 of 2020
4. SHRI MANJUNATH S/O. VISHWAPAL PATIL,
AGE : 48 YEARS,
OCC : AGRI AND BUSINESS,
R/O : PATIL GALLI, KHASBAG,
OLD P.B.ROAD, BELAGAVI- 590 001.
5. SHRI RAMESH S/O.DATTA GAVANKAR,
AGE : 56 YEARS, OCC : AGRICULTURE,
R/O : PLOT NO.28, SCHEME NO.8,
TILAKWADI, BELAGAVI- 590 001.
6. SHRI MOHAN S/O. RAMA KALPATI,
AGE : 73 YEARS, OCC : AGRICULTURE,
R/O : 4751, CHAVAT GALLI,
BELAGAVI- 590 001.
7. SHRI RAMA S/O. FAKIRAPPA CHAVAN,
AGE : 67 YEARS, OCC : AGRICULTURE,
R/O : VAIBHAV NAGAR, KANGRALI B.K.,
BELAGAVI-590001.
8. SHRI PRAKASH S/O. MOHANRAO MANDRE,
AGE : 63 YEARS, OCC : AGRICULTURE,
R/O : MAHATMA PULE ROAD,
BELAGAVI-590001.
9. NIKITA D/O. SURESH MIRAJKAR,
AGE : 41 YEARS, OCC : BUSINESS,
R/O : RK MARG, 4TH CROSS,
HINDWADI, BELAGAVI-590001.
10. SHRI MAHADEV S/O. BHAVAKU TARALE,
AGE : 72 YEARS, OCC : AGRICULTURE,
R/O : RAMNAGAR, MALMARUTI,
BELAGAVI-590001.
11. SHRI ANIL S/O. NARAYAN GHADI,
AGE : 65 YEARS, OCC : AGRICULTURE,
R/O : YALLUR, BELAGAVI-590001
...RESPONDENTS
(BY SRI SANTOSH P. PUJARI AND SRI S. ANAND,
ADVOCATES FOR R6 AND R7;
SRI VITTHAL S. TELI, ADVOCATE FOR R10 AND R11;
R1 TO R4, R8 AND R9 ARE SERVED;
NOTICE TO R5 IS HELD SUFFICIENT)
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NC: 2023:KHC-D:14001
MFA No. 101647 of 2020
C/W MFA No. 101648 of 2020
THIS MFA IS FILED UNDER ORDER 43 RULE 1 READ WITH
SECTION 104 OF THE CODE OF CIVIL PROCEDURE, PRAYING TO SET
ASIDE THE ORDER DATED 02.06.2020 PASSED BY THE PRINICIPAL
SENIOR CIVIL JUDGE AND CJM, BELAGAVI ON IA.NO.28 IN
O.S.NO.199/2010 AND ALLOW I.A.NO.28 AND ETC.,
IN MFA.NO.101648/2020:
BETWEEN:
KUMAR VRASHANK S/O. SANJYA PATIL,
AGE : 15 YERS, OCC : STUDENT,
REPRESENTED BY HIS MINOR GUARDIAN MOTHER
SMT. ROOPA @ SMITHA W/O. SANJAY PATIL,
AGE : 42 YEARS, OCC : HOUSEWIFE,
R/O : NO.111, 5TH CROSS, R.C.NAGAR,
DHARWAD.
...APPELLANT
(BY SRI ANIL KALE, ADVOCATE)
AND:
1. SMT. KAMALAXI W/O. VISHWAPAL PATIL,
AGE : 80 YEARS, OCC : HOUSEWIFE,
R/O : PATIL GALLI, KHASBAG,
OLD P.B.ROAD, BELAGAVI-590001.
2. SHRI RAJU S/O. VISHWAPAL PATIL,
AGE : 56 YEARS,
OCC : AGRI AND BUSINESS,
R/O : PATIL GALLI, KHASBAG,
OLD P.B.ROAD, BELAGAVI-590001.
3. SHRI SANJAY @ SANJU
S/O. VISHWAPAL PATIL,
AGE : 53 YEARS, OCC : AGRI AND BUSINESS,
R/O : PATIL GALLI, KHASBAG,
OLD P.B.ROAD, BELAGAVI-590001.
4. SHRI MANJUNATH
S/O. VISHWAPAL PATIL,
AGE : 48 YEARS,
OCC : AGRI AND BUSINESS,
R/O : PATIL GALLI, KHASBAG,
OLD P.B.ROAD, BELAGAVI- 590 001.
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NC: 2023:KHC-D:14001
MFA No. 101647 of 2020
C/W MFA No. 101648 of 2020
5. SHRI RAMESH S/O.DATTA GAONKAR,
AGE : 56 YEARS, OCC : AGRICULTURE,
R/O : PLOT NO.28, SCHEME NO.8,
TILAKWADI, BELAGAVI- 590 001.
6. SHRI MOHAN S/O. RAMA KALPATRI,
AGE : 73 YEARS, OCC : AGRICULTURE,
R/O : 4751, CHAVAT GALLI,
BELAGAVI- 590 001.
7. SHRI RAMA S/O. FAKIRAPPA CHAVAN,
AGE : 67 YEARS, OCC : AGRICULTURE,
R/O : VAIBHAV NAGAR, KANGRALI B.K.,
BELAGAVI-590001.
8. SHRI PRAKASH S/O. MOHANRAO MANDRE,
AGE : 63 YEARS, OCC : AGRICULTURE,
R/O : MAHATMA PULE ROAD,
BELAGAVI-590001.
9. NIKITA D/O. SURESH MIRAJKAR,
AGE : 41 YEARS, OCC : BUSINESS,
R/O : RK MARG, 4TH CROSS,
HINDWADI, BELAGAVI-590001.
10. SHRI MAHADEV S/O. BHAVAKU TARALE,
AGE : 72 YEARS, OCC : AGRICULTURE,
R/O : RAMNAGAR, MALMARUTI,
BELAGAVI-590001.
11. SHRI ANIL S/O. NARAYAN GHADI,
AGE : 65 YEARS, OCC : AGRICULTURE,
R/O : YALLUR, BELAGAVI-590001
...RESPONDENTS
(BY SRI SHREEVATSA S. HEGDE, ADVOCATE FOR R1 TO R4;
SRI SANTOSH P. PUJARI AND SRI S. ANAND,
ADVOCATES FOR R6 AND R7;
SRI VITTHAL S. TELI, ADVOCATE FOR R10 AND R11;
R8 AND R9 ARE SERVED;
NOTICE TO R5 IS HELD SUFFICIENT)
THIS MFA IS FILED UNDER ORDER 43 RULE 1 READ WITH
SECTION 104 OF THE CODE OF CIVIL PROCEDURE, PRAYING TO SET
ASIDE THE ORDER DATED 02.06.2020 PASSED BY THE PRINICIPAL
SENIOR CIVIL JUDGE AND CJM, BELAGAVI ON IA.NO.33 IN
O.S.NO.199/2010 AND ALLOW I.A.NO.33 AND ETC.,
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NC: 2023:KHC-D:14001
MFA No. 101647 of 2020
C/W MFA No. 101648 of 2020
THESE APPEALS, COMING ON FOR ADMISSION, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for the appellants has filed a memo
and submitted that the original suit was disposed of.
Hence, these appeals have become infructuous.
Memo is placed on record.
In view of the memo, both the appeals are dismissed
as having become infructuous.
Sd/-
JUDGE
HMB
CT-ASC
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