Shri.Basavaraj @ Basappa Laxman ... vs Shri.Maliappa Bhimappa Tavagi
2023 Latest Caselaw 8575 Kant

Karnataka High Court

Shri.Basavaraj @ Basappa Laxman ... vs Shri.Maliappa Bhimappa Tavagi on 27 November, 2023

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                          -1-
                                                NC: 2023:KHC-D:13809
                                                   MFA No. 103390 of 2019




                          IN THE HIGH COURT OF KARNATAKA,
                                  DHARWAD BENCH

                    DATED THIS THE 27TH DAY OF NOVEMBER, 2023

                                       BEFORE

                  THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR

                 MISCELLANEOUS FIRST APPEAL NO.103390/2019(MV-I)

            BETWEEN:

            SHRI BASAVARAJ @ BASAPPA
            LAXMAN DUMMANAIK,
            AGE: 20 YEARS, OCC: MANSON (NOW NILL),
            R/O: R. YALLAPUR, TAL: HUKKERI,
            DIST: BELAGAVI.
                                                               ...APPELLANT
            (BY SRI G.K. KEERTHI, ADVOCATE)
            AND:
            1.    SHRI MALIAPPA BHIMAPPA TAVAGI,
                  AGE: MAJOR, OCC: BUSINESS,
                  R/O: GUTAGUDDI, TAL: HUKKERI,
                  DIST: BELAGAVI-591243.
            2.    THE RELIANCE GENERAL
                  INSURANCE COMPANY LTD.,
                  BRANCH OFFICE MAHADEV PLAZA,
Digitally         CTS NO.10719, NEHRU NAGAR,
signed by         BELAGAVI, REPRESENTED BY ITS
BHARATHI
HM                D.O.OFFICE, V.A. KALABURGI COMPLEX,
                  DESHPANDE NAGAR, HUBLI-580009.
                                                           ...RESPONDENTS

                 THIS MFA IS FILED UNDER SECTION 173(1) OF THE MOTOR
            VEHICLES ACT, 1988, PRAYING TO MODIFY THE JUDGMENT AND
            AWARD DATED 22.04.2019 PASSED BY THE VI ADDITIONAL
            DISTRICT AND SESSIONS JUDGE AND ADDITIONAL MOTOR
            ACCIDENT TRIBUNAL, BELAGAVI IN MVC NO.274/2018 AND
            ENHANCE THE COMPENSATION AS CLAIMED IN THE ABOVE APPEAL
            AND ETC.,

                 THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
            COURT DELIVERED THE FOLLOWING:
                              -2-
                                   NC: 2023:KHC-D:13809
                                     MFA No. 103390 of 2019




                          ORDER

Today the matter is listed for compliance of office

objection for 4th time, but not complied with.

Hence, the appeal is dismissed for non-prosecution.

SD/-

JUDGE

SSP

CT-ASC