Smt Mahadevamma @ Mahadevamma vs Madhusudhan
2023 Latest Caselaw 8566 Kant

Karnataka High Court

Smt Mahadevamma @ Mahadevamma vs Madhusudhan on 27 November, 2023

                                              -1-
                                                         NC: 2023:KHC:42951
                                                      MFA No. 3533 of 2022




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 27TH DAY OF NOVEMBER, 2023

                                             BEFORE

                     THE HON'BLE MR JUSTICE T.G. SHIVASHANKARE GOWDA

                    MISCELLANEOUS FIRST APPEAL NO.3533 OF 2022 (MV-D)



                   BETWEEN:

                   1.   SMT MAHADEVAMMA @ MAHADEVAMMA
                        W/O SHANKARAIAH
                        AGED ABOUT 54 YEARS
                   2.   SHANKARAIAH
                        S/O LATE KARIGOWDA
                        AGED 62 YEARS

                   BOTH ARE RESIDENTS OF
                   DANAYAKANAPURA VILLAGE
                   MADDUR TQ
                   MANDYA DISTRICT - 571 419.
                                                              ...APPELLANTS
                   (BY SMT. BHUSHANI KUMAR, ADVOCATE)

Digitally signed by
MALA K N
                     AND:
Location: HIGH COURT
OF KARNATAKA
                   1.   MADHUSUDHAN
                        S/O SHIVANNA GOWDA
                        MAJOR
                        R/AT NO.808,
                        MIG 10TH CROSS,
                        SHARADADEVI NAGAR
                        MYSURU CITY 570001
                   2.   THE MANAGER
                        HDFC ERGO GENERAL INSURANCE
                        COMPANY LIMITED
                        BRANCH OFFICE, 2ND FLOOR,
                            -2-
                                       NC: 2023:KHC:42951
                                    MFA No. 3533 of 2022




     MYSORE TRADE CENTRE
     OPP KSRTC BUS STAND
     MYSORE - 570 001.
                                             ...RESPONDENTS
(BY SRI. B.PRADEEP, ADVOCATE FOR R2)

     THIS MFA IS FILED U/S.173(1) OF MV ACT, AGAINST THE
JUDGMENT AND AWARD DT.04.02.2022 PASSED IN MVC
NO.699/2020 ON THE FILE OF THE ADDITIONAL SENIOR CIVIL
JUDGE AND CJM, MANDYA, PARTLY ALLOWING THE CLAIM
PETITION FOR COMPENSATION AND SEEKING ENHANCEMENT
OF COMPENSATION.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                       JUDGMENT

Learned counsel for the appellants files a memo

seeking permission to withdraw the appeal.

2. The memo is placed on record.

3. Accordingly, the appeal is dismissed as

withdrawn.

Sd/-

JUDGE

PB