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Sri. Srinivasa D. C vs Amazon.Com.Inc
2023 Latest Caselaw 8561 Kant

Citation : 2023 Latest Caselaw 8561 Kant
Judgement Date : 27 November, 2023

Karnataka High Court

Sri. Srinivasa D. C vs Amazon.Com.Inc on 27 November, 2023

Author: H.T. Narendra Prasad

Bench: H.T. Narendra Prasad

                                              -1-
                                                          NC: 2023:KHC:42619
                                                       MFA No. 4967 of 2020




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 27TH DAY OF NOVEMBER, 2023

                                           BEFORE
                        THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                   MISCELLANEOUS FIRST APPEAL NO. 4967 OF 2020 (CPC)
                   BETWEEN:

                   SRI. SRINIVASA D. C.
                   S/O LATE D V CHANDRASHEKAR
                   AGED ABOUT 41 YEARS
                   ADVOCATE
                   NO.76 I FLOOR 10TH CROSS
                   COCONUT AVENUE ROAD
                   MALLESHWARAM
                   BENGALURU-560 003
                                                                ...APPELLANT
                   (BY SRI. SRINIVASA D C [PARTY IN PERSON])

                   AND:

                   1.    AMAZON.COM.INC.,
                         AMAZON PRIME
Digitally signed         BY ITS MANAGING DIRECTOR
by
DHANALAKSHMI             HEAD OFFICE AT NO.440
MURTHY                   TERRY AVENUE NORTH SEATTLE
Location: High
Court of                 W A 98109, USA.
Karnataka
                   2.    AMAZON PRIME VIDEO
                         BY ITS MANAGER
                         BRANCH OFFICE NO.26/1
                         BRIGADE GATEWAY, DR RAJKUMAR ROAD
                         MALLESHWARAM, BENGALURU-560 055.

                   3.    SRI RAGHU SAMARTH
                         FATHER'S NAME NOT KNOWN
                         AGED ABOUT 45 YEARS
                             -2-
                                      NC: 2023:KHC:42619
                                    MFA No. 4967 of 2020




     DIRECTOR
     C/O PRK PRODUCTIONS.

4.   SMT AHWINI PUNITH RAJKUMAR
     W/O PUNITH RAJKUMAR
     AGED ABOUT 40 YEARS
     PRODUCER
     PRK PRODUCTIONS

5.   SRI M GOVINDA
     AGED ABOUT 50 YEARS,
     PRODUCER
     PRK PRODUCTIONS


     R3 TO R5 ARE R/AT
     NO.570, 6TH MAIN ROAD
     SADASHIVANAGAR
     ARAMANE NAGAR, BENGALURU-560 080.

                                         ...RESPONDENTS

(BY SRI. AJAY GOVINDRAJ., ADVOCATE FOR C/R4 & R5:
NOTICE NOT ORDERED TO R1 TO R3)


      THIS MFA IS FILED UNDER ORDER 43 RULE 1(r) OF CPC,
AGAINST THE ORDER DATED: 12.11.2020 PASSED ON IA.NO.2,
IN O.S. NO.3282/2020 ON THE FILE OF THE XXIV ADDITIONAL
CITY CIVIL   SESSIONS JUDGE, BENGALURU CITY (CCH-06),
REJECTING THE IA.NO.2 FILED UNDER ORDER 39, RULE 1 AND
2 READ WITH SECTION 151 OF CPC.

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                              -3-
                                          NC: 2023:KHC:42619
                                      MFA No. 4967 of 2020




                          JUDGMENT

The appellant, Mr.Srinivas, D.C., party-in-person

has filed a memo dated 27.11.2023 stating that the

suit itself has been dismissed and hence, the present

appeal does not survive for consideration. Hence, the

appeal may be dismissed as having become

infructuous.

The memo is placed on record.

Accordingly, the appeal is dismissed as having

become infructuous.

In view of dismissal of appeal, pending I.As., if

any, do not survive for consideration and accordingly,

they are dismissed.

Sd/-

JUDGE

DM

 
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