Smt. Jnaneshwari vs The Universal Sompo Gen. Insurance Co ...
2023 Latest Caselaw 8558 Kant

Karnataka High Court

Smt. Jnaneshwari vs The Universal Sompo Gen. Insurance Co ... on 27 November, 2023

                                           -1-
                                                    NC: 2023:KHC:42918
                                                  MFA No. 7066 of 2019




                IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                     DATED THIS THE 27TH DAY OF NOVEMBER, 2023

                                      BEFORE
                 THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
                 MISCELLANEOUS FIRST APPEAL NO. 7066 OF 2019
                                       (MV-I)
                BETWEEN:

                     SMT. JNANESHWARI
                     W/O. THIPPESWAMY,
                     AGED ABOUT 42 YEARS,
                     R/AT JAVANAGONDANAHALLI,
                     HIRIYUR TALUK,
                     CHITRADURGA DIST


                                                         ...APPELLANT

Digitally
                (BY SRI. GIRISH M.K.,ADVOCATE)
signed by JAI
JYOTHI J
Location:       AND:
HIGH
COURT OF
KARNATAKA
                1.   THE UNIVERSAL SOMPO GEN.
                     INSURANCE CO LTD
                     NO. 217, 3RD FLOOR,
                     KVV SAMRAT, 3RD MAIN ROAD,
                     OUTER RING ROAD,
                     BANGALORE - 43

                2.   SRI. THIPPESWAMY
                     S/O. TIPPERUDRAYYA,
                               -2-
                                             NC: 2023:KHC:42918
                                       MFA No. 7066 of 2019




      R/AT JAVANAGONDANAHALLI,
      HIRIYUR TALUK, CHITRADURGA DIST


                                              ...RESPONDENTS
      THIS MFA IS FILED U/S 173(1) OF MV ACT AGAINST
THE JUDGMENT AND AWARD DATED 23.09.2017                PASSED
IN MVC NO. 75/2017              ON THE FILE OF THE X
ADDITIONAL JUDGE, COURT OF SMALL CAUSES AND
MOTOR     ACCIDENT       CLAIMS     TRIBUNAL,      BENGALURU
(SCCH-16), PARTLY ALLOWING THE CLAIM PETITION FOR
COMPENSATION           AND   SEEKING    ENHANCEMENT          OF
COMPENSATION

      THIS APPEAL, COMING ON FOR DISMISSAL, THIS
DAY, THE COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

When this matter came up on 21.11.2023 before this

Court, there was no representation on behalf of the

appellant. Hence this court has directed to list the same

for dismissal on 22.11.2023. As there was no

representation on behalf of appellant on 24.11.2023, the

court directed to list this case on 27.11.2023. This matter

is listed today, in the forenoon as well as in the afternoon,

there is no representation on either side.

NC: 2023:KHC:42918

2. Accordingly, the appeal is dismissed for non-

prosecution.

SD/-

JUDGE

TS