Chikkamma vs Nikhil N M
2023 Latest Caselaw 8380 Kant

Karnataka High Court

Chikkamma vs Nikhil N M on 24 November, 2023

Author: H.T. Narendra Prasad

Bench: H.T. Narendra Prasad

                                                -1-
                                                           NC: 2023:KHC:42013
                                                         MFA No. 5344 of 2022




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 24TH DAY OF NOVEMBER, 2023

                                            BEFORE
                        THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                   MISCELLANEOUS FIRST APPEAL NO. 5344 OF 2022 (MV)
                   BETWEEN:

                   1.    CHIKKAMMA
                         W/O LATE RANGEGOWDA
                         AGED ABOUT 60 YEARS.

                   2.    SOMASHEKARA
                         S/O LATE RANGEGOWDA
                         AGED ABOUT 38 YEARS.

                   3.  PARAMESHA
                       S/O LATE RANGEGOWDA
                       AGED ABOUT 37 YEARS
                       ALL ARE R/AT ATTAVARA VILLAGE
                       DUDDA HOBLI
                       HASSAN TALUK AND DISTRICT-573201.      ...APPELLANTS
                   (BY SRI. GIRISH B BALADARE., ADVOCATE)
Digitally signed
by                 AND:
DHANALAKSHMI
MURTHY
Location: High     1.    NIKHIL N M
Court of
Karnataka                S/O MANJUNATH
                         NAGARAHALLI VILLAGE
                         GANDASI HOBLI, ARSIKERE TALUK
                         HASSAN DISTRICT-573201.

                   2.    DHARMA
                         S/O VENAKTARAMEGOWDA
                         BANAVASE VILLAGE
                         CHOWLAGALA POST
                         BAGURU HOBLI
                         CHANNARAYAPANTA TALUK
                         HASSAN DISTRICT 573201.
                             -2-
                                         NC: 2023:KHC:42013
                                      MFA No. 5344 of 2022




3.  THE MANAGER
    CHOLA MANDALAM
    MS GENERAL INSURANCE CO LTD
    CAUVERI COMPLEX
    S.A.E NO 1632, BESIDE KADAMBA COMFORTS
    BM ROAD, HASSAN CITY
    HASSAN 573201.                   ...RESPONDENTS
(BY SRI.MALLIKARJUNA REDDY N.A., ADVOCATE FOR
SRI. B.PRADEEP, ADVOCATE FOR R3:
NOTICE TO R1 & R2 V/O DATED: 16.11.2023)
     THIS MFA FILED IS UNDER SECTION 173(1) OF MV ACT,
AGAINST THE JUDGMENT AND AWARD DATED: 07.08.2021
PASSED IN MVC NO.1352/2019 ON THE FILE OF THE II
ADDITIONAL DISTRICT AND SESSIONS JUDGE, HASSAN,
PARTLY ALLOWING THE CLAIM PETITION FOR COMPENSATION
AND SEEKING ENHANCEMENT OF COMPENSATION.

     THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:

                        JUDGMENT

Learned counsel for the appellants filed a memo

seeking leave of this Court to withdraw this appeal.

2. The memo is taken on record.

3. This appeal is dismissed as withdrawn.

Sd/-

JUDGE

CM