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Smt. Radha Gopinath vs Smt. N Suguna
2023 Latest Caselaw 8116 Kant

Citation : 2023 Latest Caselaw 8116 Kant
Judgement Date : 22 November, 2023

Karnataka High Court

Smt. Radha Gopinath vs Smt. N Suguna on 22 November, 2023

Author: S.R.Krishna Kumar

Bench: S.R.Krishna Kumar

                                              -1-
                                                          NC: 2023:KHC:42050
                                                       RFA No. 1046 of 2018




                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 22ND DAY OF NOVEMBER, 2023

                                            BEFORE

                         THE HON'BLE MR JUSTICE S.R.KRISHNA KUMAR

                       REGULAR FIRST APPEAL NO. 1046 OF 2018 (DEC/INJ)

            BETWEEN:

            SMT. RADHA GOPINATH,
            W/O. LATE D.H.GOPINATH,
            AGED ABOUT 62 YEARS,
            RESIDING AT NO.37/5,
            NAGARABHAVI MAIN ROAD,
            GANGADHAR LAYOUT,
            VIJAYANAGAR,
            BENGALURU - 560 040.

                                                                  ...APPELLANT
            (BY SRI. K.R. PRADEEP, ADVOCATE)

            AND:

            1.     SMT. N. SUGUNA,
Digitally          W/O. LATE R.B. SASIKUMAR,
signed by
VANDANA S          AGED ABOUT 54 YEARS,
Location:          RESIDING AT NO.312/B, 1ST MAIN,
HIGH               46TH CROSS, 8TH BLOCK,
COURT OF           JAYANAGAR,
KARNATAKA          BENGALURU - 560 082.

            2.     SRI. M. VENKATARAMANA,
                   S/O. LATE B.MUNISWAMY,
                   AGED ABOUT 64 YEARS,
                   RESIDING AT NO.28, 2ND CROSS,
                   R.K. LAYOUT, 3RD STAGE,
                   PADMANABHANAGAR,
                   BENGALURU - 560 070.
                                  -2-
                                             NC: 2023:KHC:42050
                                           RFA No. 1046 of 2018




3.   SMT. SUMATHI DEVI,
     W/O. SRI. M.VENKATARAMAIAH,
     AGED ABOUT 60 YEARS,
     R/AT. NO.28, 2ND CROSS,
     R.K. LAYOUT, 3RD STAGE,
     PADMANABHANAGAR,
     BENGLAURU - 560 070.

4.   SMT. MAMATHA SRINIVASA,
     W/O. LATE N. SRINIVASA,
     MAJOR IN AGE,
     RESIDING AT NO.47, 7TH MAIN,
     'E' CROSS, RAJAJINAGAR,
     BANASHANKARI 3RD STAGE,
     BENGALURU - 560 085.

5.   SRI. CHIRAG,
     S/O. LATE N.SRINIVASA,
     AGED ABOUT 30 YEARS,
     RESIDING AT: NO.47, 7TH MAIN,
     'E' CROSS, RAJAJINAGAR,
     BANASHANKARI 3RD STAGE,
     BENGALURU - 560 085.

6.   SRI. S. RANGANATH,
     S/O. NOT KNOWN TO APPELLANT,
     AGED ABOUT 63 YEARS,
     RESIDING AT NO.21, VISHWABANA,
     7TH MAIN, 100 FEET ROAD,
     BSK 3RD STAGE,
     BENGALURU - 560 085.

7.   SRI. S.A. MANJUNATH,
     S/O. SRI. ANNAIAPPA,
     AGED ABOUT 56 YEARS,
     RESIDING AT NO.5, RESERVOIR STREET,
     BASAVANAGUDI,
     BENGALURU - 560 004.

8.   SRI. T.S. SUNDARAJ,
     S/O. LATE SUBRAMANIAM,
     AGED ABOUT 56 YEARS,
     RESIDING AT NO.101/35, 11TH CROSS,
                                     -3-
                                                  NC: 2023:KHC:42050
                                               RFA No. 1046 of 2018




      21ST MAIN ROAD, PADMANABHANAGAR,
      BENGALURU - 560 070.

                                                       ...RESPONDENTS
(BY SRI. S.M. BABU, ADVOCATE FOR C/R1;
   SRI. K.G. SADASHIVAIAH, ADVOCATE FOR R4 AND R5)

       THIS RFA IS FILED UNDER SECTION 96(1) OF CPC., AGAINST THE
JUDGMENT        AND     DECREE    DATED   09.02.2018   PASSED   IN   OS
NO.2524/2013 ON THE FILE OF THE XXV ADDL.CITY CIVIL AND SESSIONS
JUDGE, BANGALORE DISMISSING THE SUIT FOR DECLARATION AND
INJUNCTION.

       THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE COURT
DELIVERED THE FOLLOWING:

                                 JUDGMENT

Learned counsel for the appellant has filed a memo dated

18.11.2023 seeking permission to withdraw the appeal. Memo is

taken on record.

2. In view of the memo, the appeal is dismissed as

withdrawn.

Sd/-

JUDGE

ABK

CT:SNN

 
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