Karnataka High Court
Shri. M. V. Muniramappa vs M. Venkatesha on 21 November, 2023
Author: H.T. Narendra Prasad
Bench: H.T. Narendra Prasad
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NC: 2023:KHC:41781
MFA No. 6471 of 2017
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 21ST DAY OF NOVEMBER, 2023
BEFORE
THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
MISCELLANEOUS FIRST APPEAL NO. 6471 OF 2017 (RES)
BETWEEN:
1. SHRI. M. V. MUNIRAMAPPA
DIED
2. SMT. M. VENKATALAKSHMAMMA
W/O. M. NARASIMAIAH
AGED ABOUT 55 YEARS
D/O. LATE MUNIVASANTHAPPA
NEAR TELEPHONE EXCHANGE OFFICE
CHIKKABALLAPUR TOWN
CHIKKABALLAPUR TALUK & DISTRICT-562101..
3. SHRI. M. NARAYANASWAMY
S/O. LATE MUNIVASANTHAPPA
AGED ABOUT 54 YEARS
RESIDING AT SHRI NILAYA
NO.520, 5TH CROSS
Digitally signed
by HMT LAYOUT, CBI MAIN ROAD
DHANALAKSHMI R.T. NAGAR, BANGALORE-560 032.
MURTHY
Location: High
Court of 4. K. M. MANJUNATHA
Karnataka
S/O. MUNISHAMAPPA
AGED ABOUT 46 YEARS
MALLUR VILLAGE
JANGAMAKOTE HOBLI
SHIDLAGHATTA TALUK
CHIKKABALLAPUR DISTRICT-562101.
5. M. AMAR
S/O. P. MUDDEGOWDA
AGED ABOUT 48 YEARS
MALLUR VILLAGE
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NC: 2023:KHC:41781
MFA No. 6471 of 2017
JANGAMKOTE HOBLI
SHIDLAGHATTA TALUK
CHIKKABALLAPUR DISTRICT-562101.
6. G. K. NARAYANASWAMY
S/O. G. KEMPANNA
AGED ABOUT 58 YEARS
MALLUR VILLAGE
JANGAMKOTE HOBLI
SHIDLAGHATTA TALUK
CHIKKABALLAPUR DISTRICT-562101.
7. M. VENKATARAM
S/O. MUNIVENKATAPPA
AGED ABOUT 66 YEARS
MALLUR VILLAGE
JANGAMKOTE HOBLI
SHIDLAGHATTA TALUK
CHIKKABALLAPUR DISTRICT-562101.
8. K. M. SURENDRABABU
S/O. K. M. MUNIREDDY
AGED ABOUT 42 YEARS
MALLUR VILLAGE
JANGAMKOTE HOBLI
SHIDLAGHATTA TALUK
CHIKKABALLAPUR DISTRICT-562101.
9. M. GANGADHAR
S/O. C. MUNIVERAPPA
AGED ABOUT 41 YEARS
DEVAGANAHALLI VILLAGE
JANGAMKOTE HOBLI
SHIDLAGHATTA TALUK
CHIKKABALLAPUR DISTRICT-562101.
10. K. M. MUNIKRISHNA
S/O. MUNINAGAPPA
AGED ABOUT 62 YEARS
MALLUR VILLAGE
JANGAMKOTE HOBLI
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MFA No. 6471 of 2017
SHIDLAGHATTA TALUK
CHIKKABALLAPUR DISTRICT-562101.
11. Y. M. DEVARAJ
S/O. Y. MUNIYELLAPPA
AGED ABOUT 51 YEARS
MALLUR VILLAGE
JANGAMKOTE HOBLI
SHIDLAGHATTA TALUK
CHIKKABALLAPUR DISTRICT-562101.
12. M. GOVINDAPPA
S/O. LATE MUNISHAMAPPA
AGED ABOUT 79 YEARS
MALLUR VILLAGE
JANGAMKOTE HOBLI
SHIDLAGHATTA TALUK
CHIKKABALLAPUR DISTRICT-562101.
13. B. KESHAVANARAYANA
S/O. T. AMARNARAYANASWAMY
AGED ABOUT 42 YEARS
RAMAMANDIRA STREET
VIJAYAPURA TOWN
DEVANAHALLI TALUK
BANGALORE RURAL DISTRICT-562123.
14. S. RAJESH
S/O. SRINIVASALU
AGED ABOUT 40 YEARS
NO.169, "A" BLOCK, AECS LAYOUT
KUNDALAHALLI
BANGALORE-560 037.
15. K. SEETHARAMAREDDY
S/O. LATE B. KEMPEGOWDA
AGED ABOUT 73 YEARS
MALLUR VILLAGE
JANGAMKOTE HOBLI
SHIDLAGHATTA TALUK
CHIKKABALLAPUR DISTRICT-562101.
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MFA No. 6471 of 2017
16. J. CHETHAN
S/O. JAYARAMAPPA
AGED ABOUT 35 YEARS
JANGAMAKOTE VILLAGE
JANGAMAKOTE HOBLI
SHIDLAGHATTA TALUK
CHIKKABALLAPUR DISTRICT-562101.
17. S. RAMESH
S/O. SEETHARAMASHETTY
AGED ABOUT 61 YEARS
DOOR NO. 1, 5TH WARD
SHARAF ROAD
SHIDLAGHATTA TOWN
CHIKKABALLAPUR DISTRICT-562101.
...APPELLANTS
(BY SRI. RAJESWARA P N., ADVOCATE)
AND:
1. M. VENKATESHA
SINCE DEAD R4 & R5 ARE LR'S
OF DECEASED.
2. SMT. V. MUNILAKSHMAMMA
SINCE DEAD R3,R4 & R5 ARE LR'S
DECEASED.
3. SRI. V. NANDA KISHORE
S/O. M. VENKATESHA,
AGED ABOUT 23 YEARS
RESIDING AT NO.54
1ST FLOOR, BDA COMPLEX
R.T. NAGAR POST
BANGALORE-560 032.
4. SMT. V. DEEPA
W/O. M. KRISHNA KINI
D/O. M. VENKATESHAPPA
AGED ABOUT 33 YEARS
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NC: 2023:KHC:41781
MFA No. 6471 of 2017
RESIDING AT SHREE SAI VILLA
FLAT NO. F-6, FIRST FLOOR
KEMPAPURA, BANGALORE-560 024.
5. SMT. V. VANDANA
W/O. N. C. ARNU KUMAR
D/O. M. VENKATESHAPPA
AGED ABOUT 25 YEARS
RESIDING AT OLD MYSORE
BANK ROAD, NELAMANGALA TOWN
BANGALORE RURAL DISTRICT-562 123.
...RESPONDENTS
(BY SMT. RANJANA IYER AND SMT. JAYASHREE NARASMIHAN,
ADVOCATES)
THIS MFA IS FILED UNDER SECTION 104(1)(ffa) OF CPC,
AGAINST THE ORDER DATED 11.08.2017 PASSED IN CIVIL
MISc.NO.15035/2015 ON THE FILE OF THE Vth ADDITIONAL
DISTRICT AND SESSIONS JUDGE, DEVANAHALLI, BANGALORE
RURAL DISTRICT, DISMISSING THE MIS.PETITION FILED
UNDER SECTION 92(1) OF CPC.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for the appellants filed a memo
dated 06.10.2023 stating that the parties have settled the
matter before the trial court in the suit, hence, this appeal
does not survive for consideration.
2. The memo dated 06.10.2023 is taken on record.
NC: 2023:KHC:41781
3. This appeal is dismissed as having become
infructuous.
4. All pending applications stand disposed of.
Sd/-
JUDGE
CM
