Citation : 2023 Latest Caselaw 7673 Kant
Judgement Date : 15 November, 2023
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NC: 2023:KHC:41082-DB
WA No. 337 of 2021
C/W WA No. 426 of 2020
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 15TH DAY OF NOVEMBER, 2023
PRESENT
THE HON'BLE MR JUSTICE K.SOMASHEKAR
AND
THE HON'BLE MR JUSTICE RAJESH RAI K
WRIT APPEAL NO. 337 OF 2021 (S-RES)
C/W
WRIT APPEAL NO. 426 OF 2020 (S-RES)
IN W.A.NO.337/2021
BETWEEN:
1. MS. S. SARITHA
C/O SMT N S SHARTHI
AGED 37 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA-577201.
2. M S H N SUNITHA
D/O NANJAIAH
AGED 45 YEARS
Digitally WORKING AS STAFF NURSE
signed by D SHIMOGA INSTITUTE OF MEDICAL SCIENCES
K BHASKAR
SHIMOGA-577201.
Location:
High Court of
Karnataka 3. MS K HEMAVATHI
D/O KRISHNAPPA
AGED 42 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA-577201.
4. MS H M SUDHA
D/O H M MARUTHI
AGED 36 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA-577201
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NC: 2023:KHC:41082-DB
WA No. 337 of 2021
C/W WA No. 426 of 2020
5. MS REVATHI
D/O KORAGU HEGDE
AGED 40 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA-577201.
6. MS H R PUSHPA
W/O SACHIDANANDA MURTHY
AGED 42 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA-577201.
7. MS ESTHAR
W/O DANIAL DAVID KUMAR
AGED 40 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA-577201.
8. MS ANITHA JASMINE
D/O B PRABHUDASA
AGED 37 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA-577201
9. MS B M SHOBHA
D/O MARAIAH,
D/O Y N SRIKANTEGWODA
AGED 43 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA-577201.
10. MS N GEETHA
D/O NAGENDRAPPA
AGED 35 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA-577201.
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NC: 2023:KHC:41082-DB
WA No. 337 of 2021
C/W WA No. 426 of 2020
11. MS N S AMITHA
D/O LATE SEENAPPA
AGED ABOUT 38 YEARS,
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA-577201.
12. MS C JAYAMMA
D/O GINGI CHOWDAPPA
AGED 44 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA-577201.
13. MS S USHA
W/O MANJUNATHA
AGED 40 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA-577201.
14. MS J H REKHA
W/O ANIL KUMAR
AGED 40 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA-577201.
15. MS U N LALITHAMMA
W/O LOHITH KUMAR
AGED 39 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA-577201.
16. MS N D VINUTHA
W/O S B MOGARAJ
AGED 34 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA-577201.
17. SMT M RESHMA
D/O MOHAN SAB
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NC: 2023:KHC:41082-DB
WA No. 337 of 2021
C/W WA No. 426 of 2020
AGED 39 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA-577201.
18. FILOMINA FERNANDEES
W/O PEETER D'SOUZA
AGED 47 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA-577201.
19. MS L D BHARATHI
D/O L B DYAVAPPA
AGED 37 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA-577201.
20. MS HARINI
D/O SHANTHAPPA GOWDA
AGED 41 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA-577201.
21. MS S M BHARATHI
W/O GIRISH
AGED 41 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA-577201
...APPELLANTS
(BY MRS. SUVARNA - ADVOCATE FOR
SRI. PUTTE GOWDA K.,ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
REP BY ITS SECRETARY TO GOVERNMENT
HEALTH AND FAMILY WELFARE DEPARTMENT
(MEDICAL EDUCATION) VIKAS SOUDHA
BENGALURU-560 001.
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NC: 2023:KHC:41082-DB
WA No. 337 of 2021
C/W WA No. 426 of 2020
2. THE DIRECTOR
HEALTH AND FAMILY WELFARE SERVICES
(MEDICAL EDUCATION)
ANANDA RAO CIRCLE
BENGALURU-560 009.
3. THE DIRECTOR/PRINCIPAL
SHIMOGA INSTITUTE OF MEDICAL SCINECES
SHIMOGA -577201.
4. KARNATAKA EXAMINATIONS AUTHORITY
18TH CROSS SAMPIGE ROAD
MALLESHWARAM WEST
BENGALURU-560 012
REPRESENTED BY ITS DIRECTOR.
5. MS. T. NETHRAVATHI
W/O B. V. VIRUPAKSHAMURTY
AGED 42 YEAR
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA.
6. MOHAMMED SHAHID HUSSEIN TEEPU
S/O MOHAMMED JAFFAR HUSSEIN
AGED ABOUT 35 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA.
7. MS JAYAKUMARI
D/O SUBBARAYA
AGED ABOUT 38 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA.
8. MS. MONIKA D SOUZA
D/O THAMAS D'SOUZA
AGED ABOUT 36 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA.
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NC: 2023:KHC:41082-DB
WA No. 337 of 2021
C/W WA No. 426 of 2020
9. MS. K SHOBHA
D/O LATE KANNASWAMY
AGED ABOUT 42 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA.
10. MS. E.T. BINDU
D/O THANGAPPA
AGED 37 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA.
11. MS SHOBA. G. B.
D/O BASAVARAJAPPA. G.
AGED 38 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA.
12. SMT. MANGALAMMA. S
D/O SHIVANNA
AGED 40 YEARS
WORKING AS STAFF NURSE
SHIMOGA INSTITUTE OF MEDICAL SCIENCES
SHIMOGA.
...RESPONDENTS
(BY MRS. ASMA KOUSER - AGA FOR R-1 AND R-2; SRI. S B TOTAD - ADVOCATE FOR R-3; RESPONDENTS NO.4, 6, 9, 10 & 12 SERVED AND UNREPRESENTED)
THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA HIGH COURT ACT PRAYING TO SET ASIDE THE JUDGEMENT AND ORDER DATED 18/09/2018 PASSED BY THE LEARNED SINGLE JUDGE IN WRIT PETITION NOS. 39878-906/2018 AND CONSEQUENTLY ALLOW THE SAID WRIT PETITIONS AS PRAYED FOR BY THE APPELLANTS BEFORE THE LEARNED SINGLE JUDGE.
NC: 2023:KHC:41082-DB WA No. 337 of 2021 C/W WA No. 426 of 2020
IN W.A.NO.426/2020 BETWEEN:
1. MS. T. NETHRAVATHI (VIDE COURT ORDER DATED 26.05.2023 APPELLANT NO.1 IS DELETED)
2. MS JAYAKUMARI D/O SUBBARAYA AGED ABOUT 38 YEARS WORKING AS STAFF NURSE SHIMOGA INSTITUTE OF MEDICAL SCIENCES SHIMOGA-577201.
3. MS. E.T. BINDU D/O THANGAPPA AGED 38 YEARS WORKING AS STAFF NURSE SHIMOGA INSTITUTE OF MEDICAL SCIENCES SHIMOGA-577201.
4. MS SHOBA. G. B.
D/O BASAVARAJAPPA. G.
AGED 38 YEARS WORKING AS STAFF NURSE SHIMOGA INSTITUTE OF MEDICAL SCIENCES SHIMOGA-577201.
5. SMT. MANGALAMMA. S D/O SHIVANNA AGED 40 YEARS WORKING AS STAFF NURSE SHIMOGA INSTITUTE OF MEDICAL SCIENCES SHIMOGA-577201.
...APPELLANTS (BY SRI. SATISH .K - ADVOCATE) AND:
1. THE STATE OF KARNATAKA REP. BY ITS SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT (MEDICAL EDUCATION), VIKAS SOUDHA BENGALURU-560 001.
NC: 2023:KHC:41082-DB WA No. 337 of 2021 C/W WA No. 426 of 2020
2. THE DIRECTOR HEALTH AND FAMILY WELFARE SERVICES (MEDICAL EDUCATION) ANANDA RAO CIRCLE BENGALURU-560 009.
3. THE DIRECTOR/PRINCIPAL SHIMOGA INSTITUTE OF MEDICAL SCINECES SHIMOGA -577201.
4. KARNATAKA EXAMINATIONS AUTHORITY 18TH CROSS SAMPIGE ROAD MALLESHWARAM WEST BENGALURU-560 012 REPRESENTED BY ITS DIRECTOR.
...RESPONDENTS (BY MRS. ASMA KOUSER - AGA FOR R-1 AND R-2; SRI. S B TOTAD - ADVOCATE FOR R-3; RESPONDENT NO.4 SERVED AND UNREPRESENTED)
THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA HIGH COURT ACT PRAYING TO SET ASIDE THE JUDGEMENT AND ORDER DATED 18/09/2018 PASSED BY THE LEARNED SINGLE JUDGE IN WRIT PETITION NOS. 39882/2018, 39885/2018, 39901/2018, 39905/2018, 39906/2018 AND CONSEQUENTLY ALLOW THE SAID WRIT PETITIONS AS PRAYED FOR BY THE APPELLANTS BEFORE THE LEARNED SINGLE JUDGE
THESE WRIT APPEALS, COMING ON FOR ORDERS, THIS DAY, K. SOMASHEKAR .J., DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel Ms. Suvarna appears before Court
physically and represents the learned counsel Shri Putte
Gowda K who is on record for the appellants in
W.A.No.337/2021. Learned AGA Smt. Asma Kousar for
NC: 2023:KHC:41082-DB WA No. 337 of 2021 C/W WA No. 426 of 2020
Respondent Nos.1 and 2 in both the appeals appears before
Court physically. Shri S.B. Totad is the counsel on record for
Respondent No.3 in both the appeals.
2. The learned counsel for appellants in
W.A.No.337/2021 has filed a memo dated 25.10.2023
stating that they seek to withdraw the appeal, as the
appellants do not wish to prosecute the matter any further.
3. The memo dated 25.10.2023 is taken on record and
the appeal W.A.No.337/2021 is dismissed as withdrawn.
4. Learned counsel Shri Satish K for appellants in the
connected appeal in W.A.No.426/2020 has filed a memo
dated 14.07.2023 in compliance with the order of this Court
dated 26.05.2023 enclosing the amended cause-title in the
matter. The said memo is taken on record.
5. Further, learned counsel Shri Satish K for
appellants has filed a memo dated 27.10.2023 stating that
during the pendency of the present appeal, the respondents
have orally informed the appellants that favourable steps are
being taken to regularize the services of the appellants
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NC: 2023:KHC:41082-DB WA No. 337 of 2021 C/W WA No. 426 of 2020
herein. In view of the subsequent developments, it is stated
that the appellants do not intend to prosecute the appeal in
W.A.No.426/2020 and therefore seek to withdraw the
appeal.
6. The memo dated 27.10.2023 is placed on record and
the appeal in W.A.No.426/2020 is also dismissed as
withdrawn.
Sd/-
JUDGE
Sd/-
JUDGE
KS
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