State Of Karnataka vs Dr. Varsha. D
2023 Latest Caselaw 7645 Kant

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                                                      NC: 2023:KHC:40146-DB
                                                        WA No. 359 of 2023




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 9TH DAY OF NOVEMBER, 2023

                                           PRESENT
                   THE HON'BLE MR PRASANNA B. VARALE, CHIEF JUSTICE
                                             AND
                           THE HON'BLE MR JUSTICE KRISHNA S DIXIT
                            WRIT APPEAL NO. 359 OF 2023 (EDN-RES)
                   BETWEEN:

                   1.    STATE OF KARNATAKA,
                         DEPARTMENT OF MEDICAL EDUCATION,
                         VIKASA SOUDHA,
                         BENGALURU-560 001,
                         REPRESENTED BY ITS SECRETARY.

                   2.    THE DIRECTOR,
                         DIRECTORATE OF MEDICAL EDUCATION,
                         ANAND RAO CIRCLE,
                         BENGALURU-560 009.
                                                              ...APPELLANTS
                   (BY SMT. NILOUFER AKBAR, AGA)

Digitally signed   AND:
by GAYATHRI P
G
Location: High     1.    DR. VARSHA D.,
Court of                 D/O DR. DEVADASS,
Karnataka
                         AGED ABOUT 31 YEARS,
                         WORKING AS INTENSIVE CARE
                         MEDICAL OFFICER,
                         DEPARTMENT OF ANESTHESIA,
                         BENGALURU MEDICAL COLLEGE
                         AND RESEARCH INSTITUTE,
                         BENGALURU,
                         R/AT NO. 47, 6TH CROSS,
                         GANESHNAGAR,
                         TELECOM LAYOUT MAIN ROAD,
                         VIDYARANYAPURA POST,
                         BENGALURU-560 097.
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                                    NC: 2023:KHC:40146-DB
                                       WA No. 359 of 2023




2.   BANGALORE MEDICAL COLLEGE
     AND RESEARCH INSTITUTE
     BENGALURU,
     AUTONOMOUS INSTITUTE COMING
     UNDER THE GOVERNMENT OF KARNATAKA,
     K.R. ROAD, FORT,
     BENGALURU-560 002,
     REP. BY ITS DIRECTOR CUM DEAN.

3.   NATIONAL MEDICAL COMMISSION
     (ERSTWHILE MEDICAL COUNCIL OF INDIA),
     POCKET 14, SECTOR 8, DWARKA,
     NEW DELHI-110 007,
     REP. BY ITS SECRETARY.
                                        ...RESPONDENTS

     THIS WRIT APPEAL FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO: a) ALLOW THIS WRIT APPEAL,
b) SET ASIDE THE IMPUGNED ORDER DATED 13.09.2022
PASSED BY THE LEARNED SINGLE JUDGE OF THIS HONBLE
COURT IN WRIT PETITION No. 10671 OF 2022 (EDN-RES) AND
c) GRANT SUCH OTHER RELIEFS AS THIS HONBLE COURT
DEEMS FIT IN THE FACTS AND CIRCUMSTANCES OF THE CASE,
IN THE INTEREST OF JUSTICE AND EQUITY.

     THIS APPEAL COMING ON FOR PRELIMINARY HEARING
THIS DAY, CHIEF JUSTICE DELIVERED THE FOLLOWING:

                       JUDGMENT

Learned Additional Government Advocate for the

appellants invites our attention to the memo filed in this

Court dated 08.11.2023, whereby, the appellants pray for

withdrawing of the appeal.

NC: 2023:KHC:40146-DB WA No. 359 of 2023

Accordingly, accepting the statement made in the

memo, the appeal is disposed of as withdrawn.

Sd/-

CHIEF JUSTICE

Sd/-

JUDGE

GPG