State Of Karnataka vs Dr. Raju H.N
2023 Latest Caselaw 7644 Kant

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                                                    NC: 2023:KHC:40199-DB
                                                      WA No. 664 of 2023




                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                        DATED THIS THE 9TH DAY OF NOVEMBER, 2023

                                         PRESENT
                 THE HON'BLE MR PRASANNA B. VARALE, CHIEF JUSTICE
                                           AND
                         THE HON'BLE MR JUSTICE KRISHNA S DIXIT
                          WRIT APPEAL NO. 664 OF 2023 (EDN-RES)
                 BETWEEN:

                 1.    STATE OF KARNATAKA,
                       DEPARTMENT OF MEDICAL EDUCATION,
                       VIKASA SOUDHA,
                       BENGALURU - 560 001.
                       REPRESENTED BY ITS SECRETARY.

                 2.    THE DIRECTOR,
                       DIRECTORATE OF MEDICAL EDUCATION,
                       ANANDA RAO CIRCLE,
                       BENGALURU - 560 009.
                                                            ...APPELLANTS
Digitally
signed by        (BY SMT. NILOUFER AKBAR, AGA)
GAYATHRI P G
Location: High   AND:
Court of
Karnataka
                 1.    DR. RAJU H.N.,
                       S/O. NARAYANA,
                       AGED ABOUT 32 YEARS,
                       WORKING AS INTENSIVE CARE MEDICAL OFFICER,
                       DEPARTMENT OF ANESTHESIA,
                       BENGALURU MEDICAL COLLEGE AND
                       RESEARCH INSTITUTE,
                       BENGALURU.
                       RESIDING AT NO.5,
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                                  NC: 2023:KHC:40199-DB
                                    WA No. 664 of 2023




     VALAGEREDODDI,
     HALAGUR HOBLI,
     MALAVALLI TALUK,
     HASSAN DISTRICT - 560 097.

2.   BANGALORE MEDICAL COLLEGE
     AND RESEARCH INSTITUTE.
     BENGALURU, AUTONOMOUS INSTITUTE
     COMING UNDER
     THE GOVERNMENT OF KARNATAKA,
     K.R. ROAD, FORT,
     BENGALURU - 560 002,
     REPRESENTED BY ITS
     DIRECTOR CUM DEAN.

3.   NATIONAL MEDICAL COMMISSION,
     (ERSTWHILE MEDICAL COUNCIL OF INDIA),
     POCKET 14, SECTOR 8, DWARKA,
     NEW DELHI - 110 007,
     REPRESENTED BY ITS SECRETARY.
                                        ...RESPONDENTS

      THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO ALLOW THE WRIT APPEAL b)
SET ASIDE THE IMPUGNED ORDER DATE 13.09.2022 PASSE BY
THE LEARNED SINGLE JUDGE OF THIS HONBLE COURT IN WP
No-11069/2022(EDN-RES)

      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,

CHIEF JUSTICE MADE THE FOLLOWING:
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                                      NC: 2023:KHC:40199-DB
                                        WA No. 664 of 2023




                         JUDGMENT

Learned Additional Government Advocate appearing

for the Appellants invite our attention to the Memo filed in

this Court dated 08.11.2023, whereby, the Appellants pray

for withdrawing of the Appeal.

Accordingly, accepting the statement in the Memo,

the Appeal is disposed off as withdrawn.

Sd/-

CHIEF JUSTICE

Sd/-

JUDGE

GPG

CT:SNN