Shri Abdulrehman S/O Dastgir ... vs Smt. Taishing W/O Abdulrahim ...
2023 Latest Caselaw 7605 Kant

                                                 -1-
                                                       NC: 2023:KHC-D:12962
                                                       CRL.RP No. 100287 of 2022




                     IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                            DATED THIS THE 7TH DAY OF NOVEMBER, 2023

                                               BEFORE
                               THE HON'BLE MR JUSTICE S.RACHAIAH
                          CRIMINAL REVISION PETITION NO. 100287 OF 2022
                     BETWEEN:

                     1.    SHRI. ABDULREHMAN
                           S/O DASTGIR MULLA
                           AGE: 35 YEARS,
                           OCC: COOLIE,

                     2.    SHRI. DASTGIR
                           S/O BABALAL MULLA
                           AGE: 58 YEARS,
                           OCC: AGRICULTURE,

                     3.    SHRI. JAVED
                           S/O DASTGIR MULLA
                           AGE: 33 YEARS, OCC: DRIVER,

                           ALL ARE R/O: NEAR BUS STAND,
                           KAROSHI VILLAGE,
                           TQ: CHIKODI,
        Digitally
        signed by
        VN
                           DIST: BELAGAVI.
VN      BADIGER
BADIGER Date:
        2023.11.08
        14:23:16
        +0530        4.    SMT. JAMELA ABDULRASHID SAYYED
                           AGE: 31 YEARS,
                           OCC: HOUSEHOLD WORKS,
                           R/O: HOSPET GALLI,
                           CHIKODI,
                           TQ: CHIKODI,
                           DIST: BELAGAVI.

                                                                  ...PETITIONERS

                     (BY SRI. AHAMED ALI J. RAHIMANSHA, ADVOCATE)
                              -2-
                                   NC: 2023:KHC-D:12962
                                   CRL.RP No. 100287 of 2022




AND:

1.   SMT. TAISHIN
     W/O ABDULRAHIM MULLA
     NOW CALLED AS SMT. RAISHIN
     D/O MOHAMMED MULLA,
     C/O. MOHAMMED S/O IMAM MULLA,
     AGE: 31 YEARS, OCC: TAILOR,

2.   KUMAR IRFAN
     S/O ABDULRAHIM MULLA
     AGE: 9 YEARS, OCC: STUDENT,
     SINCE MINOR R/BY HIS MINOR GUARDIAN
     RESPONDENT NO.1.

     BOTH ARE R/O: BHIRDI,
     TQ: RAIBAG,
     DIST: BELAGAVI.

                                             ...RESPONDENTS

       THIS CRIMINAL REVISION PETITION IS FILED U/SEC.
397, 401 R/W SEC. 482 OF CR.P.C. SEEKING TO CALL FOR THE
RECORDS AND SET ASIDE THE JUDGMENT AND ORDER
PASSED BY THE V ADDL. DISTRICT AND SESSIONS JUDGE,
BELAGAVI IN CRIMINAL APPEAL NO. 211/2019 ON DATED
23.03.2022 AND FURTHER SET ASIDE THE JUDGMENT AND
ORDER PASSED BY THE PRINCIPAL CIVIL JUDGE AND JMFC,
RAIBAG ON DATED 28.05.2019, IN CRL. MISC. NO.197/2015.


       THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
                              -3-
                                   NC: 2023:KHC-D:12962
                                   CRL.RP No. 100287 of 2022




                           ORDER

The matter is listed for fifth time to comply the office

objections. However the learned counsel for the petitioners

remained absent. It appears that he is not interested to

proceed with the case. Hence, the criminal revision

petition stands dismissed for non-compliance of office

objections and also non-prosecution.

Sd/-

JUDGE

CLK