Mallappa Basappa Koppad vs Siddarayappa
2023 Latest Caselaw 7548 Kant

                                                 -1-
                                                       NC: 2023:KHC-D:12876
                                                         WP No. 102237 of 2016




                                 IN THE HIGH COURT OF KARNATAKA,

                                          DHARWAD BENCH

                             DATED THIS THE 3RD DAY OF NOVEMBER, 2023

                                               BEFORE
                           THE HON'BLE MR JUSTICE VIJAYKUMAR A.PATIL
                           WRIT PETITION NO. 102237 OF 2016 (GM-CPC)

                      BETWEEN:

                      1.   MALLAPPA BASAPPA KOPPAD
                           AGE: 55 YEARS, OCC: AGRICULTURE,
                           R/O. BIJAGUPPI, TQ: RAMDURG, DIST: BELAGAVI.

                      2.  SHIDDALINGVVA W/O. MALLAPPA KOPPAD
                          AGE: 47 YEARS, OCC: HOUSEHOLD & AGRICULTURE,
                          R/O. BIJAGUPPI, TQ: RAMDURG, DIST: BELAGAVI.
                                                                 ...PETITIONERS
                      (BY SRI. MALLAPPA BASAPPA KOPPAD, PARTY IN PERSON)

                      AND:

                      1.  SIDDARAYAPPA HANAMAPPA YARAGATTI
                          AGE: 53 YEARS, OCC: AGRICULTURE,
SHIVAKUMAR
HIREMATH                  R/O. BIJAGUPPI,TQ: RAMDURG, DIST: BELAGAVI.
                                                                ...RESPONDENT
Digitally signed by
SHIVAKUMAR            (BY SRI. B. S. KUKANAGOUDAR, ADVOCATE)
HIREMATH
Date: 2023.11.06
11:09:51 +0530
                           THIS WP IS FILED UNDER ARTICLE 226 AND 227 OF THE
                      CONSTITUTION OF INDIA, PRAYING THIS COURT TO, ISSUE A
                      WRIT OF CETIORARI OR ANY OTHER WRIT OR ORDER
                      DIRECTION QUASHING THE ORDER DT. 3-2-2016 ON IA.NO.V
                      IN OS.NO.90/2010 ON THE FILE OF CIVIL JUDGE RAMDURG
                      (ANNEXURE-H).


                           THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
                      THE COURT MADE THE FOLLOWING:
                            -2-
                                 NC: 2023:KHC-D:12876
                                   WP No. 102237 of 2016




                         ORDER

The above writ petition is filed by the defendants

seeking a writ of certiorari quashing the order dated

03.02.2016 passed on I.A.No.V in O.S.No.90/2010 by the

Civil Judge, Ramadurg.

Learned counsel for the respondent submits that

O.S.No.90/2010 has been dismissed on 23.02.2022. A

copy of the judgment and decree is placed on record.

In view of the same, the above writ petition does not

survive for consideration and accordingly, the same is

dismissed as having become infructuous.

Sd/-

JUDGE

NAA