The Manager vs Chikkegowda
2023 Latest Caselaw 7495 Kant

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                                                           NC: 2023:KHC:38826
                                                          MFA No. 192 of 2017




                     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                       DATED THIS THE 2ND DAY OF NOVEMBER, 2023

                                          BEFORE
                     THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
                MISCELLANEOUS FIRST APPEAL NO. 192 OF 2017 (MV-I)
                BETWEEN:

                THE MANAGER,
                NEW INDIA ASSURANCE CO. LTD.,
                BRANCH OFFICE, CHANDANA COMPLEX,
                HARSHA MAHAL, HASSAN,
                NOW REPRESENTED BY ITS REGIONAL MANAGER,
                NEW INDIA ASSURANCE CO. LTD.,
                REGIONAL OFFICE, 2-B, UNITY BUILDING ANNEXE,
                P. KALINGA RAO ROAD, BENGALURU-560 027.
                                                            ...APPELLANT
                (BY SRI A N KRISHNA SWAMY, ADVOCATE - (ABSENT))
                AND:

                1.    CHIKKEGOWDA,
                      S/O. LATE NINGEGOWDA,
                      NOW AGED ABOUT 64 YEARS,
                      R/O. VIJAPURA 1ST COLONY VILLAGE,
Digitally             KASABA HOBLI, ARKALGUD TALUK,
signed by JAI
JYOTHI J              HASSAN DISTRICT -573 102.
Location:
HIGH            2.  MOHAN KUMAR,
COURT OF            S/O. RANGASWAMY,
KARNATAKA
                    MAJOR, DODDAMAGGE VILLAGE & HOBLI,
                    ARKALGUD TALUK, C/O. MOHAMMED SIDDIQ,
                    KOTE, S.R. AUTO WORKS,
                    HASSAN ROAD, ARKALGUD TALUK-573 102.
                                                          ...RESPONDENTS
                (R1 SERVED, R2 - V/O/DT: 25.07.2023 NOTICE TO R2 IS H/S)
                     THIS MFA IS FILED U/S 173(1) OF MV ACT AGAINST THE
                JUDGMENT AND AWARD DATED 08.09.2016 PASSED IN MVC
                NO.1253/13 ON THE FILE OF THE SENIOR CIVIL JUDGE,
                MEMBER, MACT, ARKALGUD, AWARDING COMPENSATION OF
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                                            NC: 2023:KHC:38826
                                          MFA No. 192 of 2017




Rs.2,66,500/- WITH INTEREST @ 6% P.A. FROM THE DATE OF
PETITION.

     THIS APPEAL COMING ON FOR DISMISSAL THIS DAY,
THE COURT DELIVERED THE FOLLOWING:


                         JUDGMENT

There is no representation on behalf of the appellant

though the matter is listed on the caption for 'Dismissal'.

Accordingly, the appeal is dismissed for non-prosecution.

SD/-

JUDGE

BRN