Citation : 2023 Latest Caselaw 2623 Kant
Judgement Date : 25 May, 2023
-1-
RSA No. 100711 of 2016
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 25TH DAY OF MAY, 2023
BEFORE
THE HON'BLE MR JUSTICE RAJENDRA BADAMIKAR
REGULAR SECOND APPEAL NO. 100711 OF 2016
(INJ-)
BETWEEN:
1. SHRI. JAYAWANT S/O IRAPPA GOLABHAVI
AGE:61 YEARS,OCC:WEAVER,
R/O TEGGIN WATHAR,KUBAR ONI,
RABAKAVI-587314,TQ:JAMAKHANDI,
DIST:BAGALKOT.
2. SHRI. MAHADEV S/O IRAPPA GOLABHAVI
AGE:58 YEARS, OCC:WEAVER,
R/O TEGGIN WATHAR, KUBAR ONI,
RABAKAVI-587314, TQ:JAMAKHANDI,
DIST:BAGALKOT.
Digitally
SUJATA signed by 3. SHRI. SADASHIV S/O IRAPPA GOLABHAVI,
SUBHASH SUJATA
PAMMAR SUBHASH AGE:46 YEARS,OCC:WEAVER,
PAMMAR
R/O TEGGIN WATHAR, KUBAR ONI,
RABAKAVI-587314, TQ:JAMAKHANDI,
DIST:BAGALKOT.
SHRI. MAHALINGAPPA @ MAHALING
S/O IRAPPA GOLABHAVI SINCE DECEASED BY HIS LEGAL
REPRESENTATIVES;
4. SHRI. SHIVANAND S/O MAHALINGAPPA @ MAHALING
@ MAHALINGAPPA GOLABHAVI,
AGE:20 YEARS,OCC:WEAVER,
R/O TEGGIN WATHAR, KUBAR ONI,
RABAKAVI-587314,TQ:JAMAKHANDI,
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RSA No. 100711 of 2016
DIST:BAGALKOT.
5. SMT. SUVARNA W/O MAHALINGAPPA @ MAHALING
@ MAHALINGAPPA GOLABHAVI,
AGE:44 YEARS, OCC:WEAVER,
R/O TEGGIN WATHAR, KUBAR ONI,
RABAKAVI-587314, TQ:JAMAKHANDI,
DIST:BAGALKOT.
6. KUMAR. IRANNA S/O MAHALINGAPPA @ MAHALING
@ MAHALINGAPPA GOLABHAVI,
AGE:19 YEARS,OCC:WEAVER,
R/O TEGGIN WATHAR,KUBAR ONI,
RABAKAVI-587314,TQ:JAMAKHANDI,
DIST:BAGALKOT.
7. KUMARI. SUMITRA D/O MAHALINGAPPA @ MAHALING
@ MAHALINGAPPA GOLABHAVI,
AGE:14 YEARS, OCC:STUDNET,
SINCE MINOR REPRESENTED BY HER NEXT FRIEND
NATURAL MOTHER
SMT. SUVARNA W/O MAHALINGAPPA @ MAHALING @
MAHALINGAPPA GOLABHAVI, R/O TEGGIN WATHAR,
KUBAR ONI, RABAKAVI-587314,
TQ:JAMAKHANDI, DIST:BAGALKOT.
...APPELLANTS
(BY SRI. S V DESHAPANDE ADVOCATE FOR APPELLANT-ABSENT)
AND:
SHRISHAIL S/O MURIGEPPA KUCHANUR
SINCE DECEASED BY LRS.
1. SMT.SUSHILAWWA W/O SHRISHAIL KUCHANUR,
AGE:64 YEARS, OCC:HOUSEHOLD WORK,
R/O TEGGIN WATER, KUMBAR ONI,
RABAKAVI-587314, JAMKHANDI,
DIST:BELAGAVI.
2. SMT. CHANNAMMA W/O PRAKASH MURGOD
AGE:51 Y EARS, OCC:HOUSEHOLD WORK,
R/O C/O SMT. SUSHILAWWA W/O SHRISHAIL KUCHANUR,
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RSA No. 100711 of 2016
TEGGIN WATER, KUMBAR ONI,
RABAKAVI-587314, JAMKHANDI,
DIST:BAGALKOT.
3. SMT. SUVARNA W/O MAHADEV HERKAL,
AGE:50 YEARS, OCC:HOUSEHOLD WORK,
R/O MEDARKATTI, NEAR YELLAMMANA TEMPLE,
RABAKAVI-587314, JAMKHANDI,
DIST:BAGALKOT.
4. SMT. SUNANDA W/O CHIDANAND KOSTI
AGE:46 YEARS, OCC:HOUSEHOLD WORK,
R/O C/O SMT. SUSHILAWWA,W/O SHRISHAIL KUCHANUR,
TEGGIN WATER, KUMBAR ONI, RABAKAVI-587314,
JAMKHANDI, DIST:BAGALKOT.
5. SMT. GIRIJA W/O CHANDRASHEKHAR SONNAD,
AGE:36 YEARS, OCC:HOUSEHOLD WORK,
R/O NEAR KAREPPANAGUDI, MAHALINGAPUR-587312,
TQ:MUDHOL, DIST:BAGALKOT.
6. SMT. MAHANANDA W/O MAHATESH MUDENAR
AGE:36 YEARS, OCC:HOUSEHOLD WORK,
R/O MURGOD-591119, TQ:SAUNDATTI,
DIST:BELAGAVI.
SHRI. PRAKASH S/O MURIGEPPA KUCHANUR
SINCE DECEASED BY LRS.
7. SMT. MAHADEVI W/O PRAKASH KUCHANUR,
AGE:43 YEARS, OCC:HOUSEHOLD WORK,
R/O TEGGIN WATER, KUMBAR ONI,
RABAKAVI-587314, TQ:JAMKHADNI,
DIST:BAGALAKOT.
8. SHRI. RAJU S/O PRAKASH KUCHANUR
AGE: 31 YEARS, OCC:PRIVATE SERVICE,
R/O TEGGIN WATER, KUMBAR ONI,
RABAKAVI-587314, JAMKHANDI,
DIST:BAGALKOT.
9. KUMARI. SUMA D/O PRAKASH KUCHANUR
AGE:28 YEARS, OCC:STUDENT,
R/O TEGGIN WATER, KUMBAR ONI,
RABAKAVI-587314, JAMKHANDI,
DIST:BAGALKOT.
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RSA No. 100711 of 2016
10. KUMARI HEMA D/O PRAKASH KUCHANUR
AGE:24 YEARS, OCC:STUDENT,
R/O TEGGIN WATER, KUMBAR ONI,
RABAKAVI-587314, JAMKHANDI,
DIST:BAGALKOT.
11. KUMARI BHAGYA D/O PRAKASH KUCHANUR,
AGE:18 YEARS, OCC:STUDENT,
R/O TEGGIN WATER, KUMBAR ONI,
RABAKAVI-587314, JAMKHANDI,
DIST:BAGALKOT.
12. AISHWARYA D/O PRAKASH KUCHANUR
AGE:16 YEARS, OCC:STUDENT,
BEING MINOR REP.BY HER NATURAL
MOTHER SMT. MAHADEVI
W/O PRAKASH KUCHANUR-R7, R/O TEGGIN WATER,
KUMBAR ONI, RABAKAVI-587314,
JAMKHANDI, DIST:BAGALKOT.
13. SRI. MAHADEVAPPA S/O CHANBASSAPPA KUCHANUR,
AGE:43 YEARS, OCC: WEAVER, R/O TEGGIN WATER,
KUMBAR ONI, RABAKAVI-587314,
JAMKHANDI, DIST:BAGALKOT.
CHANNABASAPPA S/O MAHALINGAPPA KUCHANUR
SINCE DECEASED BY LRS.
14. SMT. GANGAWWA W/O CHANNABASAPPA KUCHANUR,
AGE:68 YEARS, OCC: WEAVER,
R/O TEGGIN WATER, KUMBAR ONI,
RABAKAVI-587314, JAMKHANDI,
DIST:BAGALKOT.
15. SHRI. BASAPPA @ BASAVARAJ
S/O CHANNABASAPPA KUCHANUR,
AGE:50 YEARS, OCC: BUSINESS,
R/O TEGGIN WATER, KUMBAR ONI,
RABAKAVI-587314, JAMKHANDI,
DIST:BAGALKOT.
16. SHRI. GANGADHAR S/O CHANNABASAPPA KUCHANUR
AGE:46 YEARS, OCC: BUSINESS,
R/O TEGGIN WATER, KUMBAR ONI,
RABAKAVI-587314, JAMKHANDI,
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RSA No. 100711 of 2016
DIST:BAGALKOT.
17. SHRI. ASHOK S/O CHANNABASAPPA KUCHANUR
AGE:34 YEARS, OCC: BUSINESS,
R/O TEGGIN WATER, KUMBAR ONI,
RABAKAVI-587314, JAMKHANDI,
DIST:BAGALKOT.
18. SMT. MALA D/O CHANNABASAPPA KUCHANUR
AGE:30 YEARS, OCC: HOUSEHOLD WORK,
R/O TEGGIN WATER, KUMBAR ONI,
RABAKAVI-587314, JAMKHANDI,
DIST:BAGALKOT.
...RESPONDENTS
THIS RSA FILED U/SEC.100 R/W. ORDER XLII RULE 1 OF
CPC 1908, AGAINST THE JUDGMENT AND DECREE DTD:
23.04.2016 PASSED IN R.A.NO.16/2008 ON THE FILE OF THE I
ADDITIONAL DISTRICT AND SESSIONS JUDGE, BAGALKOT TO
SIT AT JAMKHANDI, DISMISSING THE APPEAL AND
CONFIRMING THE JUDGMENT AND DECREE DTD: 07.02.2008,
PASSED IN O.S.NO.77/2000 ON THE FILE OF THE CIVIL JUDGE
(JUNIOR DIVISION), BANAHATTI, DISMISSING THE SUIT FILED
FOR DECLARATION AND INJUNCTION.
THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
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RSA No. 100711 of 2016
JUDGMENT
Learned counsel for the appellants called out. Absent. All
along there is no representation on behalf of the appellants.
Hence, appeal stands dismissed for non-prosecution.
Sd/-
JUDGE
VMB
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