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Arham Ventures vs Conecc Concrete Solutions Pvt Ltd
2023 Latest Caselaw 2512 Kant

Citation : 2023 Latest Caselaw 2512 Kant
Judgement Date : 23 May, 2023

Karnataka High Court
Arham Ventures vs Conecc Concrete Solutions Pvt Ltd on 23 May, 2023
Bench: Anil B Byabkj
                                                 -1-
                                                       CRL.RP No. 100189 of 2023




                       IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                              DATED THIS THE 23RD DAY OF MAY, 2023

                                              BEFORE
                              THE HON'BLE MR JUSTICE ANIL B KATTI
                      CRIMINAL REVISION PETITION NO. 100189 OF 2023 (-)
                     BETWEEN:

                     ARHAM VENTURES, BY THE PROPRIETOR,
                     ABHISHEK S/O SUDHIR HULUBATTE,
                     AGE.42 YEARS, OCC. BUSINESS,
                     R/O. PLOT NO.271, SHEETAL BUILDING,
                     JAIN BASTI ROAD, HINDWADI,
                     TQ & DIST. BELAGAVI.
                                                                    ...PETITIONER

                     (BY SRI. NITIN R BOLABANDI, ADVOCATE)

                     AND:

                      CONECC CONCRETE SOLUTIONS PVT LTD.,
                      BY ITS MANAGER-AUTHORISED PERSON,
                      AJITH SINGH S/O CHHAJJU RAM,
                      AGE.45 YEARS, OCC. BUSINESS,
                      R/O. D.NO.360/1, 15TH WARD,
          Digitally   BHARATI NAGAR, AMARAVATHI
          signed by J
          MAMATHA HOSAPETE, TQ AND DIST. BALLARI.
J
MAMATHA Date:
        2023.05.26                                                 ...RESPONDENT
          10:59:29
          +0530
                          THIS CRIMINAL REVISION PETITION IS FILED U/SEC. 482
                     OF CR.P.C., SEEKING TO QUASH THE IMPUGNED ORDER DATED
                     17.01.2023 PASSED IN IA NO. 1 OF CRL. APPEAL NO. 5002/2023,
                     BY THE ADDL. DISTRICT AND SESSIONS JUDGE HOSAPETE AT
                     HOSAPETE AND FURTHER STAY THE OPERATION OF THE
                     IMPUGNED JUDGMENT PASSED IN C.C. NO. 541/2012 DATED
                     15.12.2022 BY I ADDL. CIVIL JUDGE AND J.M.F.C HOSAPETE.

                         THIS PETITION, COMING ON FOR ORDERS, THIS DAY, THE
                     COURT MADE THE FOLLOWING:
                              -2-
                                   CRL.RP No. 100189 of 2023




                          ORDER

Sri. Nitin R Bolabandi, learned counsel for revision

petitioner appears through video conference.

Learned counsel for revision petitioner filed a memo

dated 20.04.2023 for withdrawal for revision petition.

Heard.

In view of reasons stated in the memo, the same is

accepted and permitted to withdraw the revision petition

and accordingly, revision petition is disposed of.

(Sd/-) JUDGE

AC

 
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