Tuesday, 12, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

M/S. Doddannavar Brothers (Regd. ... vs State Of Karnataka
2023 Latest Caselaw 1857 Kant

Citation : 2023 Latest Caselaw 1857 Kant
Judgement Date : 14 March, 2023

Karnataka High Court
M/S. Doddannavar Brothers (Regd. ... vs State Of Karnataka on 14 March, 2023
Bench: Chief Justice, Ravi V Hosmani
                                                -1-
                                                         RP No. 98 of 2023




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 14TH DAY OF MARCH, 2023

                                           PRESENT
                   THE HON'BLE MR. PRASANNA B. VARALE, CHIEF JUSTICE
                                                AND
                           THE HON'BLE MR. JUSTICE RAVI V HOSMANI
                               REVIEW PETITION NO. 98 OF 2023
                                                IN
                               WRIT PETITION NO.16924 OF 2016
                   BETWEEN:

                   M/S. DODDANNAVAR BROTHERS
                   (REGD. PARTNERSHIP FIRM)
                   DODANNAVAR COMPOUND
                   NEAR FORT, BELGAUM - 590016
                   REP. BY ITS GENERAL MANAGER
                   SRI RACHAPPA M SARADAGI

                                                              ...PETITIONER

                   (BY SRI ATUL CHITALE, SENIOR ADVOCATE FOR
Digitally signed   SRI   NITHYA    NANDA    MURTHY   P,   ADVOCATE    AND
by K P SWETHA      MS.BHANU PRETHA, ADVOCATE)
Location: HIGH
COURT OF
KARNATAKA          AND:

                   1.    STATE OF KARNATAKA
                         REP BY ITS SECRETARY
                         DEPARTMENT OF FORESTS, ECOLOGY AND
                         ENVIRONMENT, 4TH FLOOR
                         M.S.BUILDING
                         DR.AMBEDKAR ROAD
                         BENGALURU - 560001

                   2.    STATE OF KARNATAKA
                         REP BY ITS SECRETARY
                           -2-
                                      RP No. 98 of 2023




     (MINES) DEPARTMENT OF COMMERCE
     AND INDUSTRIES
     GOVERNMENT OF KARNATAKA
     VIKASA SOUDHA, 1ST FLOOR
     DR AMBEDKAR ROAD
     BENGALURU - 560001

3.   THE DIRECTOR OF MINES AND GEOLOGY
     DEPARTMENT OF MINES AND GEOLOGY
     KHANIJA BHAVAN, 5TH FLOOR
     RACE COURSE ROAD
     BENGALURU - 560001

4.   THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS
     "ARANYA BHAVAN"
     18TH CROSS, MALLESHWARAM
     BENGALURU - 560003

5.   THE DEPUTY CONSERVATOR OF FORESTS
     BAGALKOT DIVISION
     BAGALKOT- 580001

                                         ...RESPONDENTS
(BY SRI S.S.MAHENDRA, AGA)


      THIS REVIEW PETITION IS FILED UNDER ORDER XLVII
RULE 1 R/W SECTION 114 OF CPC, PRAYING THAT THIS
HON'BLE COURT MAY BE PLEASED TO REVIEW THE JUDGMENT
AND THE ORDER DATED 05.06.2020 PASSED BY THIS HON'BLE
HIGH COURT IN WRIT PETITION NO.16924 OF 2016 AND ETC.


      THIS REVIEW PETITION COMING ON FOR ORDERS THIS
DAY, CHIEF JUSTICE MADE THE FOLLOWING:
                                     -3-
                                                   RP No. 98 of 2023




                                  ORDER

After arguing the matter for some time, Sri Atul Chitale,

the learned Senior Counsel for the review petitioner prays for

withdrawal of the review petition with liberty to file a fresh writ

petition.

2. In view of the above submission, the review petition

is dismissed as withdrawn with liberty to the review petitioner

to file a fresh writ petition raising all the contentions and

grounds urged in the review petition.

3. All contentions are kept open.

4. In view of dismissal of the petition, the pending

interlocutory application does not survive for consideration and

the same is accordingly disposed of.

Sd/-

CHIEF JUSTICE

Sd/-

JUDGE KPS

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter