Mallanna S/O Ningappa Dhanagar vs Basanna Gouda S/O Sioddalingappa ...
2023 Latest Caselaw 1689 Kant

                                              -1-
                                                         RSA No. 7165 of 2010




                        IN THE HIGH COURT OF KARNATAKA, KALABURAGI BENCH

                            DATED THIS THE 2ND DAY OF MARCH, 2023

                                            BEFORE

                               THE HON'BLE MR JUSTICE C M JOSHI

                        REGULAR SECOND APPEAL NO. 7165 OF 2010 (INJ-)
                   BETWEEN:

                   1     MALLANNA S/O NINGAPPA DHANAGAR
                         AGE:38 YEARS, OCC:AGRICULTURE,
                         R/O:SATANOOR TQ:CHITTAPUR,
                         DIST:GULBARGA-585222.

                                                                 ...APPELLANT
                   (BY SRI. K. DHIRAJ KUMAR, ADVOCATE)
                   AND:
                   1.    BASANNA GOUDA
                         S/O SIDDALINGAPPA BACHAWAR
                         OCC:AGRICULTURE &
                         INSPECTOR CENTRAL EXCISE
                         H.NO.3/6/748 STREET NO.12,
Digitally signed
by SOMANATH
                         HIMAYAT NAGAR HYDERABAD-680000.
PENTAPPA
MITTE
Location: High                                                 ...RESPONDENT
Court of
Karnataka


                   (BY SRI. S.B. HANGARAKI FOR
                    SRI B D HANGARKI, ADVOCATE)

                        THIS RSA IS FILED U/S.100 OF CPC AGAINST THE
                   JUDGMENT AND DECREE DATED 4.2.10 PASSED IN
                   R.A.NO.55/2006 ON THE FILE OF THE CIVIL JUDGE (SR.DN.)
                   CHITTAPUR, ALLOWING THE APPEAL AND SETTING ASIDE THE
                   JUDGMENT AND DECREE DATED 15.6.2006 PASSED IN
                   O.S.NO.17/2003 ON THE FILE OF THE CIVIL JUDGE (JR.DN.)
                   CHITTAPUR AND TO DECREE THE SUIT OF THE PLAINTIFF AND
                   ETC.
                                -2-
                                          RSA No. 7165 of 2010




     THIS APPEAL COMING ON FOR FINAL HEARING, THIS
DAY, THE COURT DELIVERED THE FOLLOWING:
                          JUDGMENT

None appears for the appellant.

2. Learned counsel for the respondent present.

3. Though the matter is slated today for Final Hearing,

none appears for the appellant. The matter is of the year 2010.

Hence, the appeal is dismissed for non- prosecution.

Sd/-

JUDGE

tsn*