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S & T Interiors And Contracting ... vs Rmz Somerset Galleria Hotels Pvt. ...
2023 Latest Caselaw 3747 Kant

Citation : 2023 Latest Caselaw 3747 Kant
Judgement Date : 27 June, 2023

Karnataka High Court
S & T Interiors And Contracting ... vs Rmz Somerset Galleria Hotels Pvt. ... on 27 June, 2023
Bench: Alok Aradhe, Anant Ramanath Hegde
                                              -1-
                                                    NC: 2023:KHC:22151-DB
                                                         MFA No. 8953 of 2017




                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 27TH DAY OF JUNE, 2023

                                          PRESENT
                          THE HON'BLE MR JUSTICE ALOK ARADHE
                                              AND
                   THE HON'BLE MR JUSTICE ANANT RAMANATH HEGDE
                   MISCELLANEOUS FIRST APPEAL NO. 8953 OF 2017 (AA)

                   BETWEEN:

                        S & T INTERIORS AND CONTRACTING
                        SERVICES PVT. LTD.
                        (FORMERLY KNOWN AS SYMPHONY
                        INTERIORS TURNKEY SOLUTIONS PVT. LTD.)
                        A COMPANY INCORPORATED UNDER
                        THE COMPANIES ACT,1956 AND
                        HAVING ITS OFFICE AT:
                        # 3/2-4,BELLARY ROAD,
Digitally signed        RMV EXTENSION, SADASHIVANAGAR,
by BELUR
RANGADHAMA              BENGALURU-560 080
NANDINI                 AND REPRESENTED BY ITS
Location: HIGH
COURT OF                WHOLE TIME DIRECTOR & CEO
KARNATAKA               MR DINESH MANJUNATH,

                   2.   STC ONAM LLC
                        A LIMITED LIABILITY COMPANY
                        INCORPORATED UNDER THE LAWS
                        OF UAE AND HAVING ITS OFFICE AT:
                        SUIT NO.1204,SOBHA IVORY
                               -2-
                                    NC: 2023:KHC:22151-DB
                                         MFA No. 8953 of 2017




    TOWER 1, BUSINESS BAY, PO BOX 117045
    DUBAI-UAE
    REPRESENTED BY ITS AUTHORISED SIGNATORY,
    MR DINESH MANJUNATH
                                                ...APPELLANTS
(BY SRI.KOCHHAR, ADVOCATE)

AND:

    RMZ SOMERSET GALLERIA HOTELS PVT. LTD.,
    A COMPANY INCORPORATED UNDER THE
    COMPANIES ACT,1956 AND
    HAVING ITS OFFICE AT "THE MILLENIA",TOWER-
    B,12-14,
    NO.1 & 2,MURPHY ROAD, ULSOOR,
    BANGALORE-560 008
    REPRESENTED BY ITS DIRECTOR
    MR VENUGOPALA
                                              ...RESPONDENT
(BY SRI.B.N.PRAKASH, ADVOCATE)


     THIS MFA IS FILED U/S 37(1)(b)OF THE ARBITRATION
AND CONCILIATION ACT, AGAINST THE ORDER DT.27.10.2017
PASSED IN A.A.NO.383/2017 ON THE FILE OF THE CITY CIVIL
& SESSIONS JUDGE, BENGALURU, ISSUING EMERGENT
NOTICE ON PETITION TO THE RESPONDENTS THEREIN.

     THIS APPEAL COMING ON FOR FINAL HEARING, THIS
DAY, ALOK ARADHE J. DELIVERED THE FOLLOWING:


                         JUDGMENT

Learned counsel for the appellants has filed a memo

seeking leave of the Court to withdraw the appeal.

NC: 2023:KHC:22151-DB MFA No. 8953 of 2017

The aforesaid memo is taken on record.

In the result, the appeal is dismissed as withdrawn.

Sd/-

JUDGE

Sd/-

JUDGE

AP

 
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