Sri. Gangadhar S/O. Ishwarappa ... vs Akashta W/O. Gangadhar Godachi
2023 Latest Caselaw 3741 Kant

                                                -1-
                                                  NC: 2023:KHC-D:6371-DB
                                                       MFA No. 102857 of 2022




                           IN THE HIGH COURT OF KARNATAKA, DHARWAD
                                              BENCH

                               DATED THIS THE 27TH DAY OF JUNE, 2023

                                             PRESENT
                                THE HON'BLE MR JUSTICE S G PANDIT
                                               AND
                           THE HON'BLE MR JUSTICE VIJAYKUMAR A.PATIL
                        MISCELLANEOUS FIRST APPEAL NO. 102857 OF 2022 (FC)
                        BETWEEN:

                        SRI. GANGADHAR S/O. ISHWARAPPA GODACHI,
                        AGE. 30 YEARS,
                        OCC. BUSINESS AND AGRICULTURE,
                        R/O. OPP. SASUNUR BAKERY,
                        MULUGUND ROAD, GADAG.
                                                             ...APPELLANT
                        (BY SRI. RAMESH V. ITAGI, ADVOCATE)

                        AND:

                        SMT. AKASHTA W/O. GANGADHAR GODACHI,
                        AGE. MAJOR, OCC. HOUSEHOLD,
SHIVAKUMAR              NOW R/O: K.H.B. COLONY,
HIREMATH                MEDLERY ROAD, RANEBENNUR
                        DIST. HAVERI.
Digitally signed by
SHIVAKUMAR
HIREMATH
                                                          ...RESPONDENT
Location: High Court
of Karnataka, Dharwad
Date: 2023.07.03
12:06:51 +0530
                            THIS MISCELLANEOUS FIRST APPEAL FILED UNDER
                        SECTION 19 OF FAMILY COURTS ACT, PRAYING TO SET
                        ASIDE THE IMPUGNED ORDER/JUDGMENT AND DECREE
                        DATED:15-04-2021 AND 20-04-2021 RESPECTIVELY
                        PASSED BY THE HON'BLE PRINCIPAL JUDGE, FAMILY
                        COURT, GADAG IN M.C.NO.157/2020 AND ETC.
                             -2-
                              NC: 2023:KHC-D:6371-DB
                                    MFA No. 102857 of 2022




     THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
S G PANDIT J., DELIVERED THE FOLLOWING:

                         ORDER

Memo dated 27.06.2023 is filed by the learned

counsel for the appellant seeking leave to withdraw the

appeal.

Memo is placed on record.

The appeal is dismissed as withdrawn.

Sd/-

JUDGE

Sd/-

JUDGE

BSR