Citation : 2023 Latest Caselaw 3701 Kant
Judgement Date : 26 June, 2023
-1-
NC: 2023:KHC-D:6323
RSA No. 100281 of 2018
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 26TH DAY OF JUNE, 2023
BEFORE
THE HON'BLE MR JUSTICE RAJENDRA BADAMIKAR
REGULAR SECOND APPEAL NO. 100281 OF 2018 (DEC/INJ)
BETWEEN:
NINGAPPA SANNAGUDDAPPA JOGI @ JOGER
AGE: 55 YEARS, OCC: AGRICULTURE,
R/O: YALAADAHALLI, TQ: HIREKERUR,
DIST: HAVERI-581111.
...APPELLANT
(BY SRI. LAXMAN T MANTAGANI; AND
N.J.APPANNANAVAR, ADVOCATES)
AND:
BASAPPA S/O DODDANINGAPPA JOGER
SINCE DECEASED BY HIS LRS,
1. SMT.CHOUDAVVA
Digitally
W/O SANJEEVAPPA KARIYANNAVAR,
YASHAVANT
signed by
YASHAVANT
NARAYANKAR
AGE: 67 YEARS, OCC: HOUSEWIFE,
NARAYANKAR Date:
2023.06.30
13:03:19 -
R/O: MALAKANAHALLI,
0700
TQ: RANEBENNUR,
DIST: HAVERI-581115.
2. BEERAPPA
S/O HANUMANTAPPA JOGER,
AGE: MAJOR, OCC: COOLIE,
R/O: TQ: RANEBENNUR,
DIST: HAVERI-581115.
3. RAMAPPA
S/O HANUMANTAPPA JOGER,
AGE: MAJOR, OCC: COOLIE,
-2-
NC: 2023:KHC-D:6323
RSA No. 100281 of 2018
R/O: TQ: RANEBENNUR,
DIST: HAVERI-581115.
SHIVANAND S/O SHEDIYAPPA YAMMADI
SINCE DECEASED BY HIS LRS,
4. HANUMAKKA
W/O VAJEERAPPA CHINNIKATTI
AGE: MAJOR, OCC: AGRICULTURE,
R/O: ABALUR, TQ: HIREKERUR,
DIST: HAVERI-581115.
5. SUDHA KARIYAPPA KADARAMANDALAGI
AGE: MAJOR, OCC: HOUSEHOLD WORK,
R/O: MOTEBENNUR, TQ: BYADAGI,
DIST: HAVERI-581198.
6. VENKATESH SHIVANANDAPPA IMMADI
AGE: MAJOR, OCC: AGRICULTURE,
R/O: SHRIRAMA NAGAR,
TQ: RANEBENNUR,
DIST: HAVERI-581115.
7. KARABASAMMA
W/O SHIVANANDAPPA IMMADI
AGE: MAJOR, OCC: AGRICULTURE,
R/O: SHRIRAMA NAGAR, TQ: RANEBENNUR,
DIST: HAVERI-581115.
8. SHILPA
D/O SHIVANANDAPPA IMMADI
AGE: MAJOR, OCC: AGRICULTURE,
R/O: SHRIRAMA NAGAR,
TQ: RANEBENNUR,
DIST: HAVERI-581115.
9. SHANTI
D/O SHIVANANDAPPA IMMADI
AGE: MAJOR, OCC: AGRICULTURE,
R/O: SHRIRAMA NAGAR,
TQ: RANEBENNUR,
DIST: HAVERI-581115.
10. SUNIL
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NC: 2023:KHC-D:6323
RSA No. 100281 of 2018
S/O SHIVANANDAPPA IMMADI
AGE: MAJOR, OCC: AGRICULTURE,
R/O: SHRIRAMA NAGAR,
TQ: RANEBENNUR,
DIST: HAVERI-581115.
11. ANILKUMAR
S/O KUBERAPPA IMMADI
AGE: MAJOR, OCC: AGRICULTURE,
R/O: SUNAKALABIDARI,
TQ: RANEBENNUR,
DIST: HAVERI-581115.
12. SHIDDAPPA
S/O KUBERAPPA IMMADI
AGE: MAJOR, OCC: AGRICULTURE,
R/O: SUNAKALABIDARI,
TQ: RANEBENNUR,
DIST: HAVERI-581115.
13. PUTTANAGOUDA
S/O HANUMAGOUDA GOUDRA
AGE: MAJOR, OCC: AGRICULTURE,
R/O: YALAVADAHALLI,
TQ: HIREKERUR,
DIST: HAVERI-581115.
14. PRAKASHAGOUDA
S/O PUTTANAGOUDA GOUDRA
AGE: MAJOR, OCC: AGRICULTURE,
R/O: YALAVADAHALLI,
TQ: HIREKERUR,
DIST: HAVERI-581115.
15. BASAVARAJ
S/O PUTTANAGOUDA GOUDRA
AGE: MAJOR, OCC: AGRICULTURE,
R/O: YALAVADAHALLI,
TQ: HIREKERUR,
DIST: HAVERI-581115.
16. SURESH S/O PUTTANAGOUDA GOUDRA
AGE: MAJOR, OCC: AGRICULTURE,
R/O: YALAVADAHALLI,
-4-
NC: 2023:KHC-D:6323
RSA No. 100281 of 2018
TQ: HIREKERUR,
DIST: HAVERI-581115.
17. SHIVANADGOUDA
S/O PUTTANAGOUDA GOUDRA
AGE: MAJOR, OCC: AGRICULTURE,
R/O: YALAVADAHALLI,
TQ: HIREKERUR,
DIST: HAVERI-581111.
18. MAHADEVAPPA
S/O BASAPPA ADUR
AGE: MAJOR, OCC: AGRICULTURE,
R/O: YALAVADAHALLI,
TQ: HIREKERUR,
DIST: HAVERI-581115.
MARTANDAPPA SANNAGOUDAPPA JOGI
@ JOGER SINCE DECEASED BY LRS,
19. RENUKAVVA
W/O MARTANDAPPA JOGI @ JOGER,
AGE: 62 YEARS, OCC: HOUSEHOLD WORK,
R/O: KOONABEVU,
TQ: RANEBENNUR,
DIST: HAVERI-581115.
20. BASAVARAJ
S/O MARTANDAPPA JOGI @ JOGER,
AGE: 42 YEARS, OCC: AGRICULTURE,
R/O: KOONABEVU,
TQ: RANEBENNUR,
DIST: HAVERI-581115.
21. SHARADAVVA
W/O MAHADEVAPPA HALAVALADAVAR
AGE: 40 YEARS, OCC: COOLIE,
R/O: KOONABEVU,
TQ: RANEBENNUR,
DIST: HAVERI-581115.
22. SHEKHAVVA
W/O CHANDRAPPA DANDEPPANAVAR
AGE: 38 YEARS, OCC: COOLIE,
-5-
NC: 2023:KHC-D:6323
RSA No. 100281 of 2018
R/O: KOONABEVU,
TQ: RANEBENNUR,
DIST: HAVERI-581115.
CHANNABASAPPA SANNAGUDDAPPA JOGI
@ JOGER SINCE DECEASED BY HIS LRS,
23. BASAVANNEVVA
W/O NINGAPPA JOGI @ JOGER,
AGE: 50 YEARS, OCC: AGRICULTURE,
R/O: VARAHA,
TQ: HIREKERUR,
DIST: HAVERI-581115.
24. NAGAPPA SANNAGUDDAPPA JOGI @ JOGER
AGE: 58 YEARS, OCC: AGRICULTURE,
R/O: YALAVADAHALLI,
TQ: HIREKERUR,
DIST: HAVERI-581115.
...RESPONDENTS
(BY SRI. HARSHAWARDHAN M PATIL ADV. FOR C/R13 TO R17;
R1, R4, R5 TO R8, R10 TO R12, R19 TO R24- NOTICE SERVED;
R-19 HELD SUFFICIENT)
THIS RSA IS FILED U/SEC.100 OF CPC, AGAINST THE
JUDGMENT AND DECREE DATED 03.04.2018 PASSED IN
R.A.NO.31/2016 ON THE FILE OF THE SENIOR CIVIL JUDGE AND
JUDICIAL MAGISTRATE FIRST CLASS, HIREKERUR, ALLOWING
THE APPEAL AND SETTING ASIDE THE JUDGMENT AND DECREE
DTD: 23.02. 2016, PASSED IN O.S.NO.136/2007 ON THE FILE OF
THE ADDITIONAL CIVIL JUDGE AND JUDICIAL MAGISTRATE FIRST
CLASS, HIREKERUR, DECREEING THE SUIT FILED FOR
DECLARATION AND INJUNCTION AND RECOVERY POSSESSION.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:
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NC: 2023:KHC-D:6323
RSA No. 100281 of 2018
ORDER
Learned counsel for the appellant filed a memo stating that
in view of the intervention of the elders of the village, the matter
has been settled amicably and appellant is not interested in
prosecuting the matter. He has sought for withdrawal of the
appeal.
Memo is placed on record and appeal stands dismissed as
withdrawn.
Sd/-
JUDGE
VMB
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