Citation : 2023 Latest Caselaw 3621 Kant
Judgement Date : 22 June, 2023
-1-
NC: 2023:KHC:21704
RFA No. 2208 of 2022
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 22ND DAY OF JUNE, 2023
BEFORE
THE HON'BLE DR. JUSTICE H.B.PRABHAKARA SASTRY
REGULAR FIRST APPEAL NO. 2208 OF 2022 (INJ)
BETWEEN:
1. Sri Salauddin Khan,
S/o Habeebulla Khan,
Aged About 51 Years,
R/At No.14, 5th Cross Road,
Lakshmi Road,
Shanthi Nagar,
Bangalore-560027.
2. Sri Moin Khan,
S/o Nazeer Hassan Khan,
Aged About 53 Years,
R/at No.39/1, M T B Road,
Bangalore-560002.
...Appellants
Digitally signed
by
BHARATHIDEVI
(By Sri. Govardhan. S., Advocate)
K KORLAHALLI
Location: High
Court of
Karnataka
AND:
1. Sri D Lawrance,
S/o Late S David,
Aged About 60 Years,
R/At No.707-A,
8th Main, 12th Cross,
Vinayaka Nagar,
HAL Post,
Bangalore-560107.
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NC: 2023:KHC:21704
RFA No. 2208 of 2022
2. Sri Munireddy,
S/o Late Hoodi Muniramaiah,
Aged About 66 Years,
R/At Hulimangala Village,
Hulimangala Post,
Jigani Hobli,
Anekal Taluk,
Bangalore Urban District.
3. Sri Naveen,
S/o Munireddy,
Aged About 36 Years,
R/At Hulimangala Village,
Hulimangala Post,
Jigani Hobli,
Anekal Taluk,
Bangalore Urban District.
4. Sri Pavan,
S/o Munireddy,
Aged About 34 Years,
R/At Hulimangala Village,
Hulimangala Post,
Jigani Hobli,
Anekal Taluk,
Bangalore Urban District.
5. Sri Yashodamma,
W/o Late Chandrappa Reddy,
Aged About 77 Years,
R/At Hulimangala Village,
Hulimangala Post,
Jigani Hobli,
Anekal Taluk,
Bangalore Urban District.
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NC: 2023:KHC:21704
RFA No. 2208 of 2022
6. Sri Ravi,
S/o Late Chandrappa Reddy,
Aged About 56 Years,
R/At Hulimangala Village,
Hulimangala Post,
Jigani Hobli,
Anekal Taluk,
Bangalore Urban District.
7. Sri Murali,
S/o Late Chandrappa Reddy,
Aged About 50 Years,
R/At Hulimangala Village,
Hulimangala Post,
Jigani Hobli,
Anekal Taluk
Bangalore Urban District.
8. Sri Sudha,
D/o Late Chandrappa Reddy,
Aged About 37 Years,
R/At Hulimangala Village,
Hulimangala Post,
Jigani Hobli,
Anekal Taluk,
Bangalore Urban District.
...Respondents
This Regular First Appeal is filed under 96 of the Civil
Procedure Code, praying to call for entire records in
O.S.No.242/2022 on the file of the learned Prl.Civil Judge and
JMFC, at Anekal, Bengaluru Urban District, and set aside the
impugned judgment and decree dated 30.09.2022 and to grant
such other relief or reliefs or direction/s as this Hon'ble Court
deems fit to grant in the facts and circumstances of the case, in
the interest of justice and equity.
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NC: 2023:KHC:21704
RFA No. 2208 of 2022
This Regular First Appeal coming on for Orders through
Physical Hearing/Video Conferencing, this day, the Court made
the following:
ORDER
Called again in the afternoon.
2. Learned counsel for the appellants has filed a
memo dated 22.06.2023 seeking withdrawal of this appeal
since he intends to file a fresh appeal before the
jurisdictional Court.
3. In the light of the memo and supporting
submission, the Appeal stands disposed of as withdrawn.
Sd/-
JUDGE
bk/
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