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Smt. Seetabai W/O Venkappa Manemi vs Smt. Kasturi W/O Murigeppa ...
2023 Latest Caselaw 3563 Kant

Citation : 2023 Latest Caselaw 3563 Kant
Judgement Date : 21 June, 2023

Karnataka High Court
Smt. Seetabai W/O Venkappa Manemi vs Smt. Kasturi W/O Murigeppa ... on 21 June, 2023
Bench: Rajendra Badamikar
                                                       -1-
                                                             RSA No. 100504 of 2021




                             IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                                  DATED THIS THE 21ST DAY OF JUNE, 2023

                                                  BEFORE
                               THE HON'BLE MR JUSTICE RAJENDRA BADAMIKAR
                        REGULAR SECOND APPEAL NO. 100504 OF 2021 (DEC/INJ)

                        BETWEEN:

                              SMT. SEETABAI
                              W/O VENKAPPA MANEMI
                              AGE: 70 YEARS,
                              OCC: HOUSEHOLD WORK & AGRICULTURE,
                              R/O: HALKI,
                              TQ: MUDHOL,

                              NOW AT JAMKHANDI,
                              DIST: BAGALKOT-587101.

                                                                       ...APPELLANT

                        (BY SRI. A.P. MURARI, ADVOCATE)

                        AND:

                              SRI. MURIGEPPA APPANNA HUCHAOUDAR
                              (DEAD) BY HIS LRS
           Digitally
YASHAVANT  signed by
NARAYANKAR YASHAVANT
           NARAYANKAR
                        1.    SMT. KASTURI
                              W/O MURIGEPPA HUCHAGOUDAR
                              AGE: 51 YEARS,
                              OCC: HOUSEHOLD WORK,
                              R/O: BELLIGERI,
                              TQ: ATHANI,
                              DIST: BELAGAVI-591304.

                        2.    KADAPPA
                              S/O MURIGEPPA HUCHAGOUDAR
                              AGE: 29 YEARS,
                              OCC: AGRICULTURE,
                              R/O: BALLIGERI,
                              TQ: ATHANI,
                               -2-
                                      RSA No. 100504 of 2021




     DIST: BELAGAVI-591304.

3.   SMT. KAVERI
     W/O PARAMESHWAR PATIL
     AGE: 27 YEARS,
     OCC: AGRICULTURE,
     R/O: KOLLIGUDD,
     TQ: RAIBAG,
     DIST: BELAGAVI-591317.

4.   KUMARI PREETI
     D/O MURIGEPPA HUCHAGOUDAR
     AGE: 22 YEARS,
     OCC: AGRICULTURE,
     R/O: BALIGERI,
     TQ: ATHANI,
     DIST: BELAGAVI-591304.

5.   SMT. YALLAVVA
     W/O APPANNA HUCHAGOUDAR
     AGE: 50 YEARS,
     R/O: BALIGERI,
     TQ: ATHANI,
     DIST: BELAGAVI-591304.

                                             ...RESPONDENTS
      THIS RSA IS FILED UNDER SECTION 100 OF CPC, AGAINST
THE JUDGMENT AND DECREE DATED 07.10.2021 PASSED IN
R.A.NO.144/2013 ON THE FILE OF THE VII ADDITIONAL DISTRICT
AND SESSIONS JUDGE, BELAGAVI, SITTING AT CHIKKODI,
DISMISSING THE APPEAL AND CONFIRMING THE JUDGMENT AND
DECREE DATED 27.04.2013 PASSED IN O.S. NO.59/2000 ON THE
FILE OF THE PRINCIPAL SENIOR CIVIL JUDGE ATHANI,     PARTLY
DECREEING     THE   SUIT   FILED    FOR   DECLARATION   AND
INJUNCTION.


      THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                               -3-
                                       RSA No. 100504 of 2021




                            ORDER

Learned counsel for the appellant submits that he is not

pressing the appeal and withdrawing the same.

A memo is also filed to this effect by the learned

counsel for the appellants. Memo is placed on record.

In view of the memo, the appeal stands dismissed as

withdrawn.

In view of disposal of the matter, pending interlocutory

applications, if any, do not survive for consideration and are

disposed of accordingly.

Sd/-

JUDGE

YAN

 
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