S Yoga vs Ramakrishna Math
2023 Latest Caselaw 5021 Kant

                                             -1-
                                                    NC: 2023:KHC:26678
                                                      MFA No. 3697 of 2020




                     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 28TH DAY OF JULY, 2023

                                           BEFORE

                           THE HON'BLE MR JUSTICE H.P.SANDESH

                   MISCELLANEOUS FIRST APPEAL NO. 3697 OF 2020 (ISA)

                   BETWEEN:

                   S. YOGA
                   S/O LATE S. NARASHIMMAIAH,
                   AGED ABOUT 63 YEARS,
                   R/AT HOYSALANAGARA,
                   BEERANAHALLI KERE, HASSAN.
                   REPRESENLY R/AT
                   SOORNAHALLI VILLAGE,
                   HOLENARASIPURA TALUK,
                   HASSAN DISTRICT.
                                                           ...APPELLANT

                          (BY SRI. JAGADEESH H.T, ADVOCATE [ABSENT])
                   AND:

                   RAMAKRISHNA MATH
Digitally signed
by SHARANYA T      A RELIGIOUS AND CULTURAL MATH,
Location: HIGH     ESTABLISHED BY SWAMI VIVEKANANDA
COURT OF           HAVING ITS HEAD OFFICE AT BELUR MATH,
KARNATAKA
                   KOLKATHA AND A BRANCH MATH AT
                   BULL TEMPLE ROAD, BASVANAGUDI,
                   BANGALORE-560 019
                   REP. BY ITS ADHAYSHA/PRESIDENT,
                   SWAMI HARSHANADA
                                                           ...RESPONDENT

                        THIS MFA IS FILED U/S 299 OF INDIAN SUCCESSION
                   ACT, AGAINST THE JUDGMENT DATED 09.04.2018 PASSED IN
                   P AND S.C.NO.269/2016 ON THE FILE OF THE LXII
                   ADDITIONAL CITY CIVIL AND SESSIONS JUDGE CCH-63,
                   BENGALURU AND ETC.
                              -2-
                                      NC: 2023:KHC:26678
                                         MFA No. 3697 of 2020




    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT MADE THE FOLLOWING:

                           ORDER

The counsel for the appellant is absent. This matter

is listed for non-compliance of office objections for fourth

time. This appeal is filed in the year 2020 but till date, the

counsel for the appellant has not complied the office

objections hence, it shows that the counsel for the

appellant is not pursuing the matter diligently. Hence, the

appeal is dismissed for non-compliance of office

objections.

Sd/-

JUDGE

SN