Chikkananjanaika vs C M Ramu
2023 Latest Caselaw 4482 Kant

                                                    -1-
                                                            NC: 2023:KHC:24651
                                                               RSA No. 3216 of 2007



                          IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                               DATED THIS THE 14THDAY OF JULY, 2023

                                                  BEFORE
                      THE HON'BLE MR JUSTICE SHIVASHANKAR AMARANNAVAR
                           REGULAR SECOND APPEAL NO. 3216 OF 2007 (DEC)
                      BETWEEN:

                      1.    CHIKKANANJANAIKA
                            SINCE DEAD BY L.R'S

                      A     CHIKKATHAYAMMA
                            W/O LATE CHIKKANANJANAIKA
                            AGED ABOUT 73 YEARS
                      B     C N MAHADEVANAIKA
                            S/O LATE CHIKKANANJANAIKA
                            AGED ABOUT 56 YEARS

                      C     C N SHIVANNA
                            S/O LATE CHIKKANANJANAIKA
                            AGED ABOUT 48 YEARS

                      D     SMT. JAYAMMA
                            D/O LATE CHIKKANANJANAIKA
                            AGED ABOUT 45 YEARS

                      E     C N CHANDRU
                            S/O LATE CHIKKANANJANAIKA
                            AGED ABOUT 42 YEARS
Digitally signed by
LAKSHMINARAYANA
MURTHY RAJASHRI       F     SMT. MAHADEVI
Location: HIGH              D/O LATE CHIKKANANJANAIKA
COURT OF
KARNATAKA                   AGED ABOUT 39 YEARS

                      G     SMT. CHINTAMANI
                            D/O LATE CHIKKANANJANAIKA
                            AGED ABOUT 35 YEARS

                      2.    C N RAJU
                            S/O NANJANAIKA
                            AGED ABOUT 59 YEARS

                            ALL ARE R/O AT CHIKKAIAHNA CHATRA VILLAGE
                            NANJANGUD TALUK
                            MYSORE DISTRICT-571301
                                                                        ...APPELLANTS
                      (BY SRI. P MAHESHA., ADVOCATE-PH)
                              -2-
                                    NC: 2023:KHC:24651
                                       RSA No. 3216 of 2007




AND:

C.M. RAMU
S/O MAIARAIAH
AGED ABOUT 67 YEARS
R/O CHIKKAIAHNA CHATRA VILLAGE
NANJANGUD TALUK
MYSORE DISTRICT-571301
                                                ...RESPONDENT
(BY SRI. G BALAKRISHNA SHASTRY., ADVOCATE)

      THIS RSA IS FILED UNDER SECTION 100 OF CPC., PRAYING TO
AGAINST THE JUDGEMENT & DECREE DATED 20.8.07 PASSED IN
R.A.NO 15/02 ON THE FILE OF THE CIVIL JUDGE, (SR.DN) & JMFC.,
NANJANGUD, DISMISSING THE APPEAL AND CONFIRMING           THE
JUDGEMENT AND DECREE DATED 22.12.01 PASSED IN OS NO.202/96
ON THE FILE OF THE       PRL. CIVIL JUDGE, (JR.DN), & JMFC.,
NANJANGUD.

     THIS RSA, COMING ON FOR ORDERS, THIS DAY, THE COURT
DELIVERED THE FOLLOWING:

                        JUDGMENT

Learned counsel for appellants submit that nobody is

coming forward inspite of his efforts to communicate to

the appellants. He further submits that respondent is also

no more.

It appears that the appellants are not interested in

prosecuting the appeal. Hence, the appeal is dismissed

for non-prosecution.

Sd/-

JUDGE SR