Siddappa S/O Purdappa Kamatar vs Smt Mamtaz Begum W/O Imamsab ...
2023 Latest Caselaw 4461 Kant

                                                   -1-
                                                              NC: 2023:KHC-D:7239-DB
                                                           MFA No. 100414 of 2022




                           IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
                                 DATED THIS THE 14TH DAY OF JULY, 2023
                                                PRESENT
                                   THE HON'BLE MR JUSTICE S G PANDIT
                                                   AND
                              THE HON'BLE MR JUSTICE VIJAYKUMAR A.PATIL
                           MISCELLANEOUS FIRST APPEAL NO. 100414 OF 2022 (MV-D)
                      BETWEEN:
                      SIDDAPPA S/O. PURDAPPA KAMATAR,
                      AGE: 39 YEARS, OCC: NOT KNOWN,
                      R/O: BASAPUR, TQ: NAVALGUND,
                      DIST: DHARWAD-582201.
                      (DRIVER OF TRACTOR BEARING REG.NO. KA25/TA 3998)
                                                                     ...APPELLANT
                      (BY SRI. A.S. PATIL, ADVOCATE)
                      AND:
                      1.   SMT. MAMTAZ BEGUM W/O. IMAMSAB GUDUBAI,
                           AGE: 52 YEARS, OCC: HOUSE HOLD WORK,
                           R/O: KALWAD, TQ: NAVALGUND,
                           DIST: DHARWAD-582208.

                      2.   SHRI. MOHAMMAD ASIF S/O. IMAMSAB GUDUBAI,
                           AGE: 27 YEARS, OCC: AGRICULTURE,
                           R/O: KALWAD, TQ: NAVALGUND,
         Digitally
         signed by
         JAGADISH
                           DIST: DHARWAD-582208.
         TR
JAGADISH Location:
TR       DHARWAD
         Date:        3.   SHARANAPPA S/O. VEERAPPA YADAWAD,
         2023.07.19
         12:33:28 -
         0700
                           AGE: 40 YEARS, OCC: AGRICULTURE,
                           R/O: BASAPUR, TQ: NAVALGUND,
                           DIST: DHARWAD-582201.
                           (OWNER AND R.C HOLDER OF THE
                           TRACTOR BEARING REG.NO. KA25/TA 3998).
                                                                    ...RESPONDENTS

                            THIS MFA IS FILED UNDER SECTION 173(1) OF MOTOR
                      VEHICLE ACT, 1988, AGAINST THE JUDGMENT AND AWARD DATED
                      01.09.2021 PASSED IN MVC NO.613/2018 ON THE FILE OF THE
                      SENIOR CIVIL JUDGE AND ADDITIONAL MOTOR ACCIDENT CLAIMS
                      TRIBUNAL,    NAVALGUND,     AWARDING     COMPENSATION     OF
                      Rs.14,98,700/- WITH INTEREST AT 9 PERCENT P.A. FROM THE DATE
                      OF PETITION TILL ITS PAYMENT.
                              -2-
                                        NC: 2023:KHC-D:7239-DB
                                     MFA No. 100414 of 2022




      THIS APPEAL, COMING ON FOR        ORDERS,    THIS   DAY,
S.G. PANDIT J., PASSED THE FOLLOWING:

                          ORDER

Learned counsel for the appellant files a memo dated

14.07.2023 seeking leave to withdraw the appeal.

Memo is taken on record. Appeal stands dismissed as

withdrawn.

Sd/-

JUDGE

Sd/-

JUDGE

JTR