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Hanumanthappa vs Smt. Ayamma And Ors
2023 Latest Caselaw 4259 Kant

Citation : 2023 Latest Caselaw 4259 Kant
Judgement Date : 11 July, 2023

Karnataka High Court
Hanumanthappa vs Smt. Ayamma And Ors on 11 July, 2023
Bench: N.S.Sanjay Gowdapresided Bynssgj
                                                -1-
                                                       NC: 2023:KHC-K:5171
                                                       MSA No. 200071 of 2020




                                 IN THE HIGH COURT OF KARNATAKA,

                                        KALABURAGI BENCH

                               DATED THIS THE 11TH DAY OF JULY, 2023

                                              BEFORE
                            THE HON'BLE MR. JUSTICE N.S.SANJAY GOWDA


                           MISCL SECOND APPEAL NO. 200071 OF 2020 (RO-)
                      BETWEEN:

                      HANUMANTHAPPA S/O NARASAPPA,
                      AGE: 59 YEARS, OCC: GOVT. EMPLOYEE
                      IN ZP DEPARTMENT,
                      R/O GORKUL VILLAGE,
                      TQ. MANVI, DIST : RAICHUR.

                                                                  ...APPELLANT

                      (BY SRI SHIVANAND PATIL, ADVOCATE)

                      AND:

                      1.   SMT. AYAMMA D/O LATE NAGAPPA
                           (W/O LACHAMMANNA),
Digitally signed by
RAMESH
MATHAPATI                  AGE: 61 YEARS,
Location: HIGH
COURT OF
KARNATAKA
                           OCC: AGRI & HOUSEHOLD,
                           R/O LINGAPUR VILLAGE,
                           TQ. AND DIST. GADWAL,
                           TELANGAN STATE-509125.

                      2.   SMT. RENUKAMMA D/O LATE NAGAPPA,
                           (W/O BASAPPA),
                           AGED ABOUT 47 YEARS,
                           OCC: AGRICULTURE,
                           R/O. TENGINAMATHA,
                           TQ. & DIST. BAGALKOTE-587101.
                            -2-
                                 NC: 2023:KHC-K:5171
                                  MSA No. 200071 of 2020




3.   SMT. RAYAMMA D/O LATE NAGAPPA,
     (W/O NAGAPPA), AGE:29 YEARS,
     OCC: AGRI & HOUSEHOLD,
     R/O GORKAL VILLAGE, TQ. MANVI,
     DIST. RAICHUR-584123

4.   SHEKHARAPPA S/O LATE NAGAPPA,
     AGE: 54 YEARS, OCC: PEON
     IN ZILLA PANCHAYAT & AGRICULTURE,
     R/O GORKUL VILLAGE,
     TQ.MANVI, DIST:RAICHUR-584123.

5.   BHIMESH S/O LATE NAGAPPA
     AGE:37 YEARS, OCC: PEON
     IN ZILLA PANCHYAT AND AGRICULTURE,
     R/O. GORKUL VILLAGE, TQ: MANVI,
     DIST. RAICHUR-584123

6.   SMT. BHARATHI W/O.BHIMESH,
     AGE: 30 YEARS, OCC: HOUSEHOLD,
     R/O : GORKUL VILLAGE, TQ :MANVI,
     DIST : RAICHUR-584123

                                          ...RESPONDENTS

(BY SRI MAHANTESH PATIL, ADVOCATE FOR R1 TO R3;
 SRI G.B. YADAV, ADVOCATE FOR R4;
 NOTICE TO R5 & R6 ARE SERVED)
     THIS MSA IS FILED UNDER ORDER 43 RULE 1(U) OF
CPC., PRAYING TO HEAR THE PARTIES AND ALLOW THE
APPEAL AND CONSEQUENTLY SET ASIDE THE IMPUGNED
JUDGMENT    AND    DECREE    DATED       19.12.2019 IN
R.A.NO.79/2018 OF THE PRL. DISTRICT AND SESSIONS JUDGE
RAICHUR AND CONFIRM THE DISMISSAL OF THE SUIT
OS.NO.26/2014 ON THE FILE OF ADDL. SENIOR CIVIL JUDGE
AND CJM, RAICHUR OF THE PLAINTIFF/RESPONDENT.

     THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
                              -3-
                                   NC: 2023:KHC-K:5171
                                    MSA No. 200071 of 2020




                         JUDGMENT

1. It is not in dispute as against the common order

which has been impugned in this appeal, another second

appeal in MSA No.200016/2020 was preferred and was

dismissed on 27.06.2023.

2. In view of the dismissal of the connected

second appeal, this second appeal is also dismissed.

Sd/-

JUDGE

SN

 
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