Govindagouda S/O Krishnagouda ... vs Sadashiv S/O Ramanagoudra Patil
2023 Latest Caselaw 4095 Kant

                                         -1-
                                                NC: 2023:KHC-D:6778
                                                 RFA No. 100063 of 2023




                 IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                       DATED THIS THE 6TH DAY OF JULY, 2023

                                      BEFORE

                        THE HON'BLE MRS. JUSTICE M.G.UMA

                 REGULAR FIRST APPEAL NO.100063/2023 (DEC/PAR)

            BETWEEN:

            1.   GOVINDAGOUDA S/O. KRISHNAGOUDA PATIL,
                 AGE:59 YEARS, OCC: AGRICULTURE, R/O: TIRLAPUR,
                 TQ: NAVALGUND, DIST: DHARWAD - 582 208.

            2.   RAVINDRAGOUDA S/O. GOVINDAGOUDA PATIL,
                 AGE:32 YEARS, OCC: AGRICULTURE, R/O: TIRLAPUR,
                 TQ: NAVALGUND, DIST: DHARWAD - 582 208.

            3.   RADHA S/O. GOVINDAGOUDA PATIL,
                 AGE:28 YEARS, OCC: AGRICULTURE, R/O: TIRLAPUR,
                 TQ: NAVALGUND, DIST: DHARWAD - 582 208.

            4.   RAMANAGOUDA S/O. KRISHNAGOUDA PATIL,
                 AGE:54 YEARS, OCC: AGRICULTURE, R/O: TIRLAPUR,
                 TQ: NAVALGUND, DIST: DHARWAD - 582 208.
                                                            ...APPELLANTS
            (BY SRI B. V. SOMAPUR, ADVOCATE)
Digitally
signed by   AND:
ROHAN
HADIMANI
T           1.   SADASHIV S/O. RAMANAGOUDA PATIL,
                 AGE:28 YEARS, OCC: AGRICULTURE, R/O: TIRLAPUR,
                 TQ: NAVALGUND, DIST: DHARWAD - 582 208.

            2.   SMT. INDRABAI W/O. RAMANAGOUDAR PATIL
                 AGE:59 YEARS, OCC: HOUSEHOLD, R/O: TIRLAPUR,
                 TQ: NAVALGUND, DIST: DHARWAD - 582 208.

            3.   SMT. DEEPA W/O. MAHESH GOVINDAGOUDAR (PATIL),
                 AGE:30 YEARS, OCC: HOUSEHOLD WORK,
                 R/O: KAPALI, TQ: NARAGUND,
                 DIST: GADAG 583 205.
                                                       ...RESPONDENTS
                                -2-
                                       NC: 2023:KHC-D:6778
                                        RFA No. 100063 of 2023




      THIS RFA IS FILED UNDER SECTION 96 OF CPC, AGAINST THE
JUDGMENT     AND DECREE     DATED 27.09.2022 PASSED IN
O.S.NO.84/2018 ON THE FILE OF THE SENIOR CIVIL JUDGE AND
JUDICIAL MAGISTRATE FIRST CLASS, NAVALGUND,DECREEING THE
SUIT FILED FOR DECLARATION AND PARITITION.

     THIS RFA, COMING ON FOR ORDERS, THIS DAY, THE COURT
PASSED THE FOLLOWING:

                             ORDER

Learned counsel for the appellants filed a memo seeking

permission to withdraw the appeal with liberty to file it before

the appropriate Court.

Memo is placed on record.

Appellants are permitted to withdraw the appeal. Office

is directed to return the appeal memo in accordance with law.

In view of the above, appeal stands disposed off.

SD/-

JUDGE BVV