Gandhi S/O. Ramachandrappa Pawar vs Parasppa S/O. Puttappa Gouli
2023 Latest Caselaw 4089 Kant

                                                         -1-
                                                                 NC: 2023:KHC-D:6809
                                                                    RSA No. 5881 of 2012




                                 IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                                       DATED THIS THE 6TH DAY OF JULY, 2023

                                                        BEFORE
                                   THE HON'BLE MR JUSTICE RAJENDRA BADAMIKAR
                                  REGULAR SECOND APPEAL NO. 5881 OF 2012 (RES-)
                            BETWEEN:

                                  GANDHI
                                  S/O. RAMACHANDRAPPA PAWAR,
                                  AGE: 37 YEARS, OCC: BUSINESS
                                  R/O: OLD BUS STAND,
                                  SHIGGAON-581205, TQ: SHIGGAON,
                                  DIST: HAVERI.

                                                                            ...APPELLANT
                            (BY SRI. SUMIT DESAI, ADVOCATE)

                            AND:

                                  SRI. PARASPPA
                                  S/O PUTTAPPA GOULI,
                                  DEAD BY HIS LRS.

                            1.    SMT. RATNAVVA
           Digitally

YASHAVANT
           signed by
           YASHAVANT
           NARAYANKAR
                                  W/O PARASAPPA GOULI,
NARAYANKAR
           Date:
           2023.07.10
           11:05:51 -0700
                                  AGE: 55 YEARS, OCC: HOUSEHOLD WORK
                                  R/O. OLD BUS STAND, SHIGGAON-581205,
                                  TQ: SHIGGAON, DIST: HAVERI.

                            2.    SRI. UMESH
                                  S/O PARASAPPA GOULI,
                                  AGE: 37 YEARS, OCC: BUSINESS AND AGRI.,
                                  R/O. OLD BUS STAND, SHIGGAON-581205,
                                  TQ: SHIGGAON, DIST: HAVERI.

                            3.    SMT. RENUKA
                                  W/O MANJUNATH,
                                  AGE: 34 YEARS, OCC: HOUSEHOLD,
                             -2-
                                  NC: 2023:KHC-D:6809
                                         RSA No. 5881 of 2012




     R/O: HARIHAR-577601, TQ: HARIHAR,
     DIST: HAVERI

4.   SMT. NAGAVENI @ NETRAVATHI
     W/O NAGARAJ ALUR,
     AGE: 55 YEARS, OCC: HOUSEHOLD,
     R/O: SHIGGAON-581205,
     TQ: SHIGGAON,
     DIST: HAVERI.

5.   KUMARI. PUSHPA
     D/O. PARASAPPA GOULI,
     AGE: 29 YEARS, OCC: STUDENT,
     R/O: OLD BUS STAND, SHIGGAON-581205,
     TQ: SHIGGAON,
     DIST: HAVERI.

6.   KUMAR. VEERESH
     S/O. PARASAPPA GOULI,
     AGE: 28 YEARS, OCC: STUDENT,
     R/O: OLD BUS STAND, SHIGGAON-581205,
     TQ: SHIGGAON,
     DIST: HAVERI.


                                              ...RESPONDENTS

(BY SRI. S.N.KINI; AND
SRI. N.S.KINI ADV. FOR C/R1;
SRI. MRUTYUNJAY TATA BANGI ADV. FOR R4;
SRI. PAVAN DODDATTI ADV. FOR R3 AND R5;
R2 AND R6-NOTICE SERVED)

     THIS RSA IS FILED U/S. 100 OF C.P.C., AGAINST THE
JUDGEMENT     &   DECREE   DTD:07.06.2012   PASSED   IN
R.A.N0.142/2006 ON THE FILE OF THE ADDITIONAL SENIOR
CIVIL JUDGE, HAVERI, ALLOWING THE APPEAL FILED AGAINST
THE JUDGMENT DTD:10.11.2006 AND THE DECREE PASSED IN
OS NO.7/2003 ON THE FILE OF THE CIVIL JUDGE (JR.DN.) &
JMFC., SHIGGAON, DISMISSING THE SUIT FILED FOR RECOVERY
OF POSSESSION AND MONEY.

     THIS APPEAL, COMING ON FOR FINAL HEARING, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
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                                  NC: 2023:KHC-D:6809
                                        RSA No. 5881 of 2012




                          ORDER

Learned counsel for the appellant absent even during

second call. Hence, it appears that the appellant is not

interested in prosecuting the matter. As such, the appeal

stands dismissed for non-prosecution.

Sd/-

JUDGE

YAN