Sri. Shivarudra vs Sri. Siddaiah
2023 Latest Caselaw 923 Kant

                             1



       IN THE HIGH COURT OF KARNATAKA AT BENGALURU

         DATED THIS THE 13TH DAY OF JANUARY, 2023

                          BEFORE

           THE HON'BLE MR. JUSTICE H.P. SANDESH

                 R.S.A.NO.480/2018 (INJ)

BETWEEN:

1.     SRI. SHIVARUDRA
       S/O. LATE CHIKKABHADRAIAH,
       AGED ABOUT 64 YEARS,

2.     SRI SHIVARMU
       S/O. LATE CHIKKABHADRAIAH,
       AGED ABOUT 50 YEARS,

3.     SRI NAGARAJU
       S/O. LATE CHIKKABHADRAIAH,
       AGED ABOUT 66 YEARS,

       APPELLANT NOS.1 TO 3 ARE
       R/AT KALLAHALLI VILLAGE,
       CHAMARAJANAGAR                       ... APPELLANTS

           [BY SRI A.M.SURYAPRAKASH, ADVOCATE]

AND:

1.     SRI. SIDDAIAH
       S/O. LATE DODDABHADRAIAH,
       AGED ABOUT 54 YEARS,
       R/AT KALLAHALLI VILLAGE
       CHAMARAJANAGAR TQ.

2.     SRI MAHADEVAIAH
       S/O. DODDABHADARAIAH,
       AGED ABOUT 44 YEARS,
                             2



     R/AT KALLAHALLI VILLAGE,
     CHAMARAJANAGAR - 571 313

3.   SMT. PUTTAVEERAMMA
     W/O. CHINNAPPA,
     AGED ABOUT 54 YEARS,
     R/AT BASTHIPURA VILLAGE,
     KOLLEGAL TQ

4.   SMT. MAHADEVAMMA
     W/O. MARAGANDU,
     AGED ABOUT 36 YEARS,
     R/AT BENDRAHALLI VILLAGE,
     KOLLEGAL TQ

5.   SMT. PUTTADEVAMMA
     W/O. AMASE MADAIAH,
     AGED ABOUT 29 YEARS,
     R/AT SUTHUR VILLAGE,
     NANJANGUD TQ

6.   SMT. NANJAMMA
     D/O. DODDABHADRAIAH,
     AGED ABOUT 34 YEARS,
     R/AT KALLAHALLI VILLAGE,
     CHAMARAJANAGAR TQ

7.   SRI MAHADEVAIAH
     S/O. LATE CHIKKABHADRAIAH,
     AGED ABOUT 70 YEARS,
     R/AT KALLAHALLI VILLAGE,
     CHAMARAJANAGAR TQ & DISTRICT.      ... RESPONDENTS

     THIS R.S.A IS FILED UNDER SECTION 100 OF CPC
AGAINST THE JUDGEMENT AND DECREE DATED 15.04.2017
PASSED IN RA.NO.85/2012, ON THE FILE OF THE SENIOR CIVIL
JUDGE AND CJM., CHAMARAJANAGAR, ALLOWING THE APPEAL
AND SETTING ASIDE THE JUDGMENT AND DECREE DATED
27.08.2012 PASSED IN OS.NO.279/2008 ON THE FILE OF THE
ADDL.CIVIL JUDGE AND JMFC., CHAMARAJANAGAR.
                                3



    THIS R.S.A. COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                        JUDGMENT

This Court, vide order dated 25.10.2021, finally granted

two weeks' time to comply with the office objections, failing

which list this matter for dismissal. Even though two weeks'

time was granted on 25.10.2021, the office objections are not

complied.

Hence, the appeal is dismissed for non-compliance of office

objections.

Sd/-

JUDGE

ST