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Venkatesha vs Kalyanamma
2023 Latest Caselaw 919 Kant

Citation : 2023 Latest Caselaw 919 Kant
Judgement Date : 13 January, 2023

Karnataka High Court
Venkatesha vs Kalyanamma on 13 January, 2023
Bench: Jyoti Mulimani
                              1




IN THE HIGH COURT OF KARNATAKA AT BENGALURU
       DATED THIS THE 13TH DAY OF JANUARY, 2023
                            BEFORE

        THE HON'BLE MS. JUSTICE JYOTI MULIMANI

          REVIEW PETITION No.252 OF 2022

BETWEEN:

VENKATESHA
S/O LATE LAKKAIAH,
AGED 51 YEARS,
GEJJAGARARA BEEDI,
SALIGRAMA TOWN,
K.R.NAGAR TALUK,
MYSORE DISTRICT.                          ... PETITIONER

[(BY SMT.G.RAMADEVI, ADVOCATE (ABSENT)]

AND:

KALYANAMMA
SINCE DEAD BY HER LR.

1.     SMT.MANIYAMMA
       D/O LATE KALYANAMMA &
       W/O KALAIAH,
       AGED 42 YEARS,
       R/AT AMBEDKAR COLONY,
       CHUNCHUNKATTE HOBLI,
       K R NAGAR TALUK,
       MYSORE DISTRICT - 571 604.

2.     SANNAIAH
       S/O MOOGAIAH,
       SINCE DEAD BY LRs.

(a)    SMT.TULASAMMA
       W/O SANNAIAH,
       AGED ABOUT 40 YEARS.
                              2




(b)   KARTHIK
      S/O SANNAIAH,
      AGED ABOUT 18 YEARS.

(c)   KEERTHI KUMAR
      S/O SANNAIAH,
      AGED ABOUT 16 YEARS.

      REP. BY HER MOTHER,
      NATURAL GUARDIAN,
      ALL ARE R/AT GEJJAGARARA BEEDI,
      SALIGRAMA TOWN, K.R. NAGAR TALUK,
      MYSORE DISTRICT - 571 604.
                                       ... RESPONDENTS

     THIS REVIEW PETITION FILE UNDER ORDER 47 RULE 1
READ WITH SECTION 114 OF CPC, PRAYING TO REVIEW THE
JUDGMENT DATED 06.10.2020 AND CONSEQUENTLY DISMISS
THE SUIT OF THE PLAINTIFF.

      THIS REVIEW PETITION COMING ON FOR ORDERS, THIS
DAY, THE COURT MADE THE FOLLOWING:

                         ORDER

There is no representation on behalf of review

petitioner.

As could be seen from the daily order sheet, the

petition was listed on 10.01.2023. On that day, though

matter called twice, there was no representation on behalf

of review petitioner. Hence, it was ordered to be listed on

13.01.2023.

The petition is listed today.

As already noted above, today also there is no

representation on behalf of review petitioner. Hence, the

Review Petition is dismissed for non-prosecution.

Sd/-

JUDGE

TKN

 
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