Jayarama Reddy vs Smt Gangamma
2023 Latest Caselaw 901 Kant

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     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

        DATED THIS THE 13TH DAY OF JANUARY, 2023

                         BEFORE

           THE HON'BLE MR. JUSTICE H.P. SANDESH

              R.S.A.NO.431/2018 (DEC/INJ)

BETWEEN:

     JAYARAMA REDDY
     SINCE DEAD BY LRs
     S/O. LATE PATEL KASHAVA REDDY

1.   SMT. GOWRAMMA
     W/O. LATE JAYARAM REDDY
     AGED ABOUT 61 YEARS

2.   SMT. KAVERAMMA
     D/O. LATE JAYARAMA REDDY
     AGED ABOUT 41 YEARS

3.   SRI ERAPPA REDDY
     S/O. LATE PATEL KESHAVA REDDY
     AGED ABOUT 62 YEARS

4.   SRI REDDAPPA
     S/O. LATE PATEL KESHAVA REDDY
     AGED ABOUT 55 YEARS

     ALL ARE R/O.B.K.HALLI VILLAGE
     NAGALAMADIKE HOBLI
     PAVAGADA TALUK
     TUMAKURU DISTRICT-572 112.          ... APPELLANTS

              [BY SRI PUNEETH K., ADVOCATE]
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AND:

1 . SMT. GANGAMMA
    W/O. LATE SANJEEVA REDDY
    AGED ABOUT 57 YEARS

2 . SRI RAMESH REDDY
    S/O. LATE SANJEEVA REDDY
    AGED ABOUT 41 YEARS

3 . SRI ESWARA REDDY
    S/O. LATE SANJEEVA REDDY
    AGED ABOUT 37 YEARS

4 . SRI LAKSHMAN REDDY
    S/O. LATE NADUPI HANUMA REDDY
    AGED ABOUT 47 YEARS

5 . SRI VIRUPAKSHA REDDY
    S/O. LATE NADIPI HANUMA REDDY
    AGED ABOUT 44 YEARS

6 . SRI GOVIND REDDY
    S/O. LATE NADIPI HANUMA REDDY
    AGED ABOUT 43 YEARS

7 . SRI NAGI REDDY
    S/O. LATE NADIPI HANUMA REDDY
    AGED ABOUT 40 YEARS

8 . SRIPATHY REDDY
    S/O. LATE NADIPI HANUMA REDDY
    AGED ABOUT 37 YEARS

9 . SMT. THIPPAMMA
    W/O. LATE SANNA HANUMREDDY
    AGED ABOUT 77 YEARS
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10 . SRI THIMMA REDDY
     S/O. SANNA HANUMREDDY
     AGED ABOUT 55 YEARS

11 . SRI RAMA REDDY
     S/O. SANNA HANUMREDDY
     AGED ABOUT 53 YEARS

12 . SRI NARAYANA REDDY
     S/O. SANNA HANUMAREDDY
     AGED ABOUT 51 YEARS

13 . SRI VENKATA REDDY
     S/O. SANNA HANUMAREDDY
     AGED ABOUT 49 YEARS

14 . SRI HANUMANTHA REDDY
     S/O. SANNA HANUMAREDDY
     AGED ABOUT 47 YEARS

15 . SRI PRAKASH REDDY
     S/O. SANNA HANUMAREDDY
     AGED ABOUT 47 YEARS

   THE RESPONDENT NOS.1 TO 15 ARE
   RESIDING AT B.K.HALLY VILLAGE
   NAGALAMADIKE HOBLI
   PAVAGADA TALUK
   TUMAKURU DISTRICT-572 112.
                                       ... RESPONDENTS

      THIS R.S.A IS FILED UNDER SECTION 100 OF CPC,
AGAINST THE JUDGEMENT AND DECREE DATED 10.08.2017
PASSED IN R.A.NO.114/2009 ON THE FILE OF THE SENIOR
CIVIL JUDE AND JMFC, PAVAGADA, DISMISSING THE APPEAL
AND CONFIRMING THE JUDGMENT AND DECREE DATED
10.07.2009 PASSED IN O.S.NO.230/2003 ON THE FILE OF THE
CIVIL JUDGE (JR.DN) AND JMFC, PAVAGADA.
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    THIS R.S.A. COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                        JUDGMENT

This Court vide order dated 25.02.2022, as a last chance,

granted one week time to comply with the office objections and

also made it clear that, if the office objections are not complied

with, the appeal would be dismissed for non-prosecution.

Inspite of almost 11 months having been elapsed, till date, the

office objections are not complied with.

Hence, the appeal is dismissed for non-prosecution.

Sd/-

JUDGE

ST