Smt Nagamma vs Sri Guddanaika
2023 Latest Caselaw 899 Kant

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     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

        DATED THIS THE 13TH DAY OF JANUARY, 2023

                           BEFORE

           THE HON'BLE MR. JUSTICE H.P. SANDESH

                R.S.A.NO.974/2018 (PAR)

BETWEEN:

1 . SMT. NAGAMMA
    W/O. LATE SUBBANAIKA
    AGED ABOUT 66 YEARS

2 . SMT. THOLASAMMA
    D/O. LATE SUBBANAIKA
    AGED ABOUT 32 YEARS

3 . SMT. MAHADEVAMMA
    D/O. LATE SUBBANAIKA
    AGED ABOUT 29 YEARS

4 . SMT. RAJESHWARAMMA
    D/O. LATE SUBBANAIKA
    AGED ABOUT 24 YEARS

5 . SMT. BHAGYAMMA
    D/O. LATE SUBBANAIKA
    AGED ABOUT 24 YEARS

  ALL ARE RESIDING AT
  THAMMADAHALLI VILLAGE
  HARAVE HOBLI,
  CHAMARAJANAGAR TALUK
                                           ... APPELLANTS

       [BY SRI P.SHIVAKUMAR, ADVOCATE (ABSENT)]
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AND:

1.   SRI GUDDANAIKA
     DEAD BY HIS LRs

1(a) SMT. HONNAMMA
     W/O. LATE GUDDANAIKA
     AGED ABOUT 75 YEARS,
     RESIDING AT THAMMADAHALLI
     VILLAGE, HARAVE HOBLI,
     CHAMARAJANAGAR TALUK

1(b) SMT. BASAMMA
     D/O. LATE GUDDANAIKA
     AGED ABOUT 55 YEARS
     R/AT KAGGALA VILLAGE
     GUNDLUPET TALUK

1(c) SMT. THOLSAMMA
     D/O. LATE GUDDANAIKA
     W/O. MADANAYAKA
     AGED ABOUT 53 YEARS
     RESIDING AT THAMMADAHALLI
     VILLAGE, HARAVE HOBLI,
     CHAMARAJANAGAR TALUK

1(d) SMT. KARAGAMMA
     D/O. LATE GUDDANAIKA
     AGED ABOUT 51 YEARS
     RESIDING AT THAMMADAHALLI
     VILLAGE, HARAVE HOBLI,
     CHAMARAJANAGAR TALUK

2.   SMT. SUBBAMMA
     DEAD BY LRs

2(a) SMT. BASAMMA
     D/O. SUBAMMA AND GURUSIDDAPPA
     AGED ABOUT 65 YEARS,
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     R/AT UDIGALA VILLAGE
     CHAMARAJANAGAR TALUK

2(b) SRI SIDDANAIKA
     S/O. LATE NINGANAIKA
     AGED ABOUT 62 YEARS
     R/AT UDIGALA VILLAGE
     CHAMARAJANAGAR TALUK

3.   SMT. NINGAMMA
     W/O. KALAINAIKA
     AGED ABOUT 67 YEARS
     RESIDING AT THAMMADAHALLI
     VILLAGE, HARAVE HOBLI,
     CHAMARAJANAGAR TALUK

4.   THOLSAMMA
     DEAD BY LRs

4(a) SMT. KEMPAMMA
     W/O. LATE MADANAIKA
     AGED ABOUT 55 YEARS,

4(b) SMT. NINGAMMA
     W/O. BELLANAIKA
     AGED ABOUT 50 YEARS

4(c) SRI NINGANAIKA
     S/O. LATE PAKIR NINGANAIKA
     AGED ABOUT 63 YEARS

     R4 (a TO c) RESIDING AT
     THAMMADAHALLI VILLAGE
     CHAMARAJANAGAR TALUK
5.   SMT. CHIKKABASAMMA
     DEAD BY LRs

5(a) SRI RACHAPPANAIKA
     S/O. LATE CHIKKABASAVANAYAKA
     MAJOR
                                 4




5(b) SRI DODDASWAMY
     S/O. LATE CHIKKABASAVANAYAKA
     MAJOR

     R5 (a AND b) RESIDING AT
     KAGGALA VILLAGE
     TEREKANAMBI HOBLI,
     GUNDULPET TALUK

6.   SMT. AMMANAMMA
     D/O. LATE CHIKKABASAVANAYAKA
     W/O. SIDDANAYAKA
     MAJOR
     R/AT KELSURU VILLAGE
     TEREKANAMBI HOBLI,
     GUNDULPET TALUK
                                               ... RESPONDENTS

     THIS R.S.A IS FILED UNDER SECTION 100 OF CPC
AGAINST THE JUDGEMENT AND DECREE DATED 08.09.2017
PASSED IN RA.NO.120/2015 ON THE FILE OF THE ADDL.
SENIOR   CIVIL  JUDGE   AND   JMFC,   CHAMARAJANAGAR,
DISMISSING THE APPEAL AND CONFIRMING THE JUDGMENT
AND DECREE DATED 13.11.2015 PASSED IN OS.NO.38/2005 ON
THE FILE OF THE PRL. CIVIL          JUDGE AND    JMFC,
CHAMARAJANAGAR.

    THIS R.S.A. COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                        JUDGMENT

This Court, vide order dated 25.10.2021, finally, granted

two weeks' time to comply with the office objections, failing

which, list this matter for dismissal. Even though, two weeks'

time was granted on 25.10.2021, the office objections are not

complied with.

Hence, the appeal is dismissed for non-compliance of office

objections.

Sd/-

JUDGE

ST