Sri Srinivasappa vs Sri Venkatesh
2023 Latest Caselaw 757 Kant

                                       -1-
                                                RFA No. 1099 of 2018




                 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                    DATED THIS THE 11TH DAY OF JANUARY, 2023

                                    BEFORE
                   THE HON'BLE MR JUSTICE N S SANJAY GOWDA
                   REGULAR FIRST APPEAL NO. 1099 OF 2018 (PAR)
            BETWEEN:

                 SRI.SRINIVASAPPA
                 S/O LATE CHOWDAPPA
                 AGED ABOUT 60 YEARS
                 RESIDING AT KAJI SONNENAHALLI COLONY,
                 BIDARAHALLI HOBLI,
                 BANGALORE EAST TALUK
                 BANGALORE - 560 067
                                                         ...APPELLANT
            (BY SRI. SRIDHAR T., ADVOCATE)

            AND:

            1.   SRI. VENKATESH
                 S/O LATE KRISHNAPPA
                 AGED ABOUT 44 YEARS

            2.   SMT.GOWRAMMA
Digitally        D/O LATE KRISHNAPPA
signed by        AGED ABOUT 42 YEARS
PANKAJA S
Location:
HIGH        3.   SRI MANJUNATHA
COURT OF         S/O LATE KRISHNAPPA
KARNATAKA
                 AGED ABOUT 38 YEARS
                 RESPONDENT NO.1 TO 3
                 RESIDING AT KHDC COLONY,
                 C - BLOCK 16, SUDHAMANAGARA
                 ANEKAL TALUK
                 BANGALORE DISTRICT - 562 106
                             -2-
                                    RFA No. 1099 of 2018




4.   SMT.GOWRAMMA
     W/O LATE SHANKARAPPA
     AGED ABOUT 60 YEARS

5.   SRI.RAMAKRISHNA
     S/O LATE SHANKARAPPA
     AGED ABOUT 38 YEARS

6.   SRI.HEMANTH KUMAR
     S/O LATE SHANKARAPPA
     AGED ABOUT 34 YEARS

7.   SMT.CHANDRIKA
     D/O LATE SHANKARAPPA
     AGED ABOUT 32 YEARS

     RESPONDENT NO.4 TO 7 ARE
     R/AT NEAR KSRTC BUS STAND ANEKAL,
     BANGALORE DISTRICT - 562 106

8.   SRI.KRISHNAPPA
     S/O CHINNAMMA & SAMPANGIRAMAIAH
     AGED ABOUT 45 YEARS
     RESIDING AT O 243,
     HOSUR MAIN ROAD,
     3RD CROSS, ASHREYA MANEGALU,
     ANEKAL BAZAAR,
     BANGALORE DISTRICT - 562 016

9.   SRI N.RAJU @ NAGARAJU N.
     S/O NAGAPPA
     AGED ABOUT 71 YEARS
     R/AT NO 69,
     MANJUNATHA NILAYA,
     MAHADEVAPURA POST,
     K.R.PURA HOBLI,
     BANGALORE EAST TALUK,
     BANGALORE - 560 048
     NOW AT
     RESIDING AT NO 69, 1ST MAIN,
                                -3-
                                            RFA No. 1099 of 2018




     GARUDACHARPALYA MAIN ROAD,
     BANGALORE - 560 048
                                                   ...RESPONDENTS

     THIS RFA FILED UNDER SEC.96 R/W.ORDER 41 RULE 1
AND 2 OF CPC.,1908 AGAINST THE JUDGMENT AND DECREE
DATED 24.03.2018 PASSED IN OS NO.659/2006 ON THE FILE
OF THE PRL. SENIOR CIVIL JUDGE, BANALORE (R) DISTRICT.
BANGALORE DISMISSING THE SUIT FOR PARTITION AND
SEPARATE POSSESSION AND ETC.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                           JUDGMENT

1. There is no appearance on behalf of the appellant.

2. Office objections have not been complied with though time

was granted on several occasions. Left with no other option, the

appeal is dismissed for non-prosecution.

SD/-

JUDGE

PKS CT:AN