Smt Akkayamma vs The Tahsildar
2023 Latest Caselaw 61 Kant

                                         -1-
                                                 MFA No. 7826 of 2022




                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                      DATED THIS THE 2ND DAY OF JANUARY, 2023

                                       BEFORE
                   THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
              MISCELLANEOUS FIRST APPEAL NO. 7826 OF 2022(CPC)



              BETWEEN:

              1.    SMT AKKAYAMMA
                    W/O LATE SRI MUNIYAPPA
                    @ THOTI MUNIYAPPA
                    AGED ABOUT 61 YEARS

              2.    SMT GANGAMMA
                    W/O LATE SRI MUNIYAPPA
                    @ THOTI MUNIYAPPA
Digitally signed    AGED ABOUT 44 YEARS
by
DHANALAKSHMI 3.     SMT GIRIJAMMA
MURTHY              D/O LATE SRI MUNIYAPPA
Location: High      @ THOTI MUNIYAPPA
Court of
Karnataka           AGED ABOUT 37 YEARS

                    ALL ARE R/A A D COLONY
                    MASZID ROAD, YELAHANKA
                    YELAHANKA HOBLI-560063
                    BENGALURU NORTH TALUK.

                                                        ...APPELLANTS

              (BY SRI. SOMASHEKHARAIAH R P.,ADVOCATE)

              AND:

              1.    THE TAHSILDAR
                    BENGALURU NORTH TLAUK
                              -2-
                                   MFA No. 7826 of 2022




     YELAHANKA
     BENGALURU-560063

2.   SMT MUNIYAMMA
     W/O LATE SRI VENKATARAMANA
     AGED ABOUT 67 YEARS

3.   SMT PAPAMMA
     D/O LATE SRI VENKATARAMANA
     AGED ABOUT 52 YEARS
     R/A A D COLONY

4.   SRI MUNIYAPPA
     S/O LATE SRI VENKATARAMANA
     AGED ABOUT 47 YEARS

5.   SMT SUBBAMMA
     D/O LATE SRI VENKATAAMANA
     AGED ABOUT 42 YEARS
     R2 TO R5 ARE R/A A D COLONY
     MASZID ROAD, YELAHANKA
     YELAHANKA HOBLI-560063
     BENGALURU NORTH TALUK

6.   SRI Y M GOPALA
     S/O SRI MUNIYAPPA
     AGED ABOUT 77 YEARS
     R/A NO.1303, IST MAIN ROAD
     B V ROAD,GANDHINAGAR
     YELAHANKA,BENGALURU-560064.

7.   SRI KEMPANNA
     S/O SRI KOORLAPPA
     SINCE DECEASED REP BY LRS
     SMT JAYAMMA
     W/O LATE SRI KEMPANNA
     AGED ABOUT 65 YEARS

8.   SRI CHENNAMARI
     S/O LATE SRI KEMPANNA
     AGED ABOUT 46 EYARS
                                -3-
                                     MFA No. 7826 of 2022




9.     SRI GOPALAKRISHNA
       S/O LATE SRI KEMPANNA
       AGED ABOUT 45 YEARS

10. SRI RAMESH
    S/O LATE SRI KEMPANNA
    AGED ABOUT 45 YEARS

11. SRI NAGARAJA
    S/O LATE SRI KEMPANNA
    AGED ABOUT 37 YEARS
    R7 TO R11 ARE R/A NO.66/1
    KHB COLONY,GANDHINAGAR
    YALAHANKA,BENGALURU-560064.

12. THE DEPUTY COMMISSIONER
    BENGALURU NORTH TALUK
    KANDHAYA BHAVAN
    BENGALURU-560002

                                          ...RESPONDENTS

       THIS MFA FILED UNDER SECTION 19(1) OF FAMILY

COURTS ACT AGAINST THE ORDER DATED:27.09.2022 PASSED

IN MISC.NO.1037/2019 ON THE FILE OF THE VII ADDITIONAL

CITY CIVIL AND SESSIONS JUDGE, BENGALURU CCH-19,

DISMISSING THE PETITION FILED UNDER ORDER 9 RULE 4 OF

CPC.


       THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE

COURT DELIVERED THE FOLLOWING:
                             -4-
                                       MFA No. 7826 of 2022




                         JUDGMENT

The learned counsel for the appellants has filed a

memo dated 2.12.2022 stating that the appellants seek

permission of this Court to withdraw the appeal.

The memo is placed on record.

Accordingly, the appeal is dismissed as withdrawn.

Sd/-

JUDGE

DM