Fakirappa S/O Shivappa Kwari vs Smt.Kasturi W/O Basappa Kuri
2023 Latest Caselaw 553 Kant

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                                                               MFA No. 101260 of 2020

                                 IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                                     DATED THIS THE 9TH DAY OF JANUARY, 2023

                                                     BEFORE
                                     THE HON'BLE MR JUSTICE RAVI V.HOSMANI
                               MISCELLANEOUS FIRST APPEAL NO. 101260 OF 2020 (MV-I)
                          BETWEEN:

                          FAKIRAPPA S/O SHIVAPPA KWARI
                          AGE: 40 YEARS,
                          OCC: COOLIE, NOW NIL,
                          R/O SIDNAL, PIN: 591114,
                          TQ: RAMDURG,
                          DIST: BELAGAVI.

                                                                           ...APPELLANT
                          (BY SRI. HANAMANT R LATUR, ADVOCATE)
                          AND:

                               BASAPPA S/O KALLAPPA KURI,
                               SINCE DECEASED BY LR'S

                          1.   SMT.KASTURI W/O BASAPPA KURI
                               AGE: 50 YEARS,
                               OCC: HOUSEHOLD,
                               R/O: CHIMMAD, PIN: 587312,
ANNAPURNA                      TQ: JAMAKHANDI,
CHINNAPPA                      DIST: BAGALKOTE.
DANDAGAL
                          2.   SHRI.SHESHAPPA S/O BASAPPA KURI
Digitally signed by
ANNAPURNA
                               AGE: 50 YEARS,
CHINNAPPA
DANDAGAL                       OCC: HOUSEHOLD,
Location: High court of
Karnataka, Dharwad             R/O: CHIMMAD, PIN: 587312,
Bench, Dharwad
Date: 2023.01.17
11:37:07 -0800
                               TQ: JAMAKHANDI,
                               DIST: BAGALKOTE.

                          3.   SHRI.KIRAN S/O BASAPPA KURI
                               AGE: 50 YEARS,
                               OCC: HOUSEHOLD,
                               R/O: CHIMMAD, PIN: 587312,
                               TQ: JAMAKHANDI,
                               DIST: BAGALKOTE.
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                                     MFA No. 101260 of 2020

4.   SRIRAM GENERALL INSURANCE COMPANY LTD.,
     E-8, EPIP, RIICO,
     SITAPUR, JAIPUR,
     PIN: 302022,
     RAJASTHAN.

                                                ...RESPONDENTS

THIS MFA IS FILED U/S.173(1) OF MOTOR VEHICLES ACT, AGAINST THE JUDGMENT AND AWARD DATED 24.07.2015 PASSED IN MVC NO.2829/2012 ON THE FILE OF THE VI ADDITIONAL DISTRICT AND SESSIONS JUDGE AND ADDITIONAL MOTOR ACCIDENT CLAIMS TRIBUNAL, BELAGAVI, PARTLY ALLOWING THE CLAIM PETITION FOR COMPENSATION AND SEEKING ENHANCEMENT OF COMPENSATION.

THIS APPEAL COMING ON FOR ORDERS, THIS DAY, THE COURT MADE THE FOLLOWING:

ORDERS

Learned counsel for the appellant has filed a memo

for withdrawal of appeal.

2. Memo is taken on record.

3. Accordingly, appeal is dismissed as withdrawn.

Sd/-

JUDGE

AC