Karnataka High Court
Karnataka Neeravari Nigam Ltd vs The Special Land Acquisition ... on 6 January, 2023
Bench: Ravi V.Hosmani
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MFA No. 101942 of 2019
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 6TH DAY OF JANUARY, 2023
BEFORE
THE HON'BLE MR JUSTICE RAVI V.HOSMANI
MISCELLANEOUS FIRST APPEAL NO. 101942 OF 2019 (LAC-)
BETWEEN:
KARNATAKA NEERAVARI NIGAM LTD.,
REPRESENTED BY ITS EXECUTIVE ENGINEER,
GRBCC-5, KOUJALAGI, TAL: SAUNDATTI,
DIST: BELAGAVI.
...APPELLANT
(BY SHRI BASAVARAJ S. BYAKOD, ADVOCATE FOR
RAMESH N. MISALE, ADVOCATE)
AND:
1. THE SPECIAL LAND ACQUISITION OFFICER
HIDKAL DAM, TAL: HUKKERI.
2. SRI. KRISHNA RAV @ BABASAB
S/O BHOGAPPA DESAI
(SINCE DECEASED BY HIS LRS,)
ANNAPURNA
CHINNAPPA
DANDAGAL GITA D/O DRISHNA DESAI,
AGE: 61 YEARS, OCC: AGRICULTURE,
Digitally signed by
ANNAPURNA
CHINNAPPA
R/O MUGALIHAL, SAUNDATTI,
DANDAGAL
Location: High court of TAL: SAUNDATTI, DIST: BELAGAVI.
Karnataka, Dharwad
Bench, Dharwad
Date: 2023.01.17
10:55:20 -0800
3. AJITA D/O KRISHNA DESAI,
AGE: 56 YEARS, OCC: AGRICULTURE,
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MFA No. 101942 of 2019
R/O MUGALIHAL, SAUNDATTI,
TAL: SAUNDATTI, DIST: BELAGAVI.
4. ROHINI D/O KRISHNA DESAI
AGE: 41 YEARS, OCC: AGRICULTURE,
R/O MUGALIHAL, SAUNDATTI,
TAL: SAUNDATTI, DIST: BELAGAVI.
5. SANJIV S/O KRISHNARAV DESAI
AGE: 36 YEARS, OCC: AGRICULTURE,
R/O MUGALIHAL, SAUNDATTI,
TAL: SAUNDATTI, DIST: BELAGAVI.
VENKATESH @ VIJYAKANT BHOGAPPA DESAI
(SINCE DECEASED BY HIS LRS)
6. VATSALA D/O VENKATESH DESAI
AGE: 55 YEARS, OCC: AGRICULTURE,
R/O MUGALIHAL, SAUNDATTI,
TAL: SAUNDATTI, DIST: BELAGAVI.
7. PUSHPA D/O VENKATESH DESAI
AGE: 51 YEARS, OCC: AGRICULTURE,
R/O MUGALIHAL, SAUNDATTI,
TAL: SAUNDATTI, DIST: BELAGAVI.
8. SHANTA D/O VENKATESH DESAI,
AGE: 46 YEARS, OCC: AGRICULTURE,
R/O MUGALIHAL, SAUNDATTI,
TAL: SAUNDATTI, DIST: BELAGAVI.
MANOHR BHOGAPPA DESAI
(DEAD BY HIS LR'S)
9. NITILA D/O MANOHAR DESAI
AGE: 51 YEARS, OCC: AGRICULTURE,
R/O MUGALIHAL, SAUNDATTI,
TAL: SAUNDATTI, DIST: BELAGAVI.
10. NITA D/O MANOHAR DESAI
AGE: 46 YEARS, OCC: AGRICULTURE,
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MFA No. 101942 of 2019
R/O MUGALIHAL, SAUNDATTI,
TAL: SAUNDATTI, DIST: BELAGAVI.
11. NITYA D/O MANOHAR DESAI
AGE: 36 YEARS, OCC: AGRICULTURE,
R/O MUGALIHAL, SAUNDATTI,
TAL: SAUNDATTI, DIST: BELAGAVI.
12. RAVIRAM BHOGAPPA DEASI
AGE: 61 YEARS, OCC: AGRICULTURE,
R/O MUGALIHAL, SAUNDATTI,
TAL: SAUNDATTI, DIST: BELAGAVI.
13. ARUNRAV BHOGAPPA DESAI
AGE: 43 YEARS, OCC: AGRICULTURE,
R/O MUGALIHAL, SAUNDATTI,
TAL: SAUNDATTI, DIST: BELAGAVI.
...RESPONDENTS
(BY SHRI M.H.PATIL, AGA FOR RESPONDENT)
***
THIS MISC .FIRST APPEAL IS FILED UNDER
SECTION 173(1) OF MOTOR VEHIC LES ACT, 1988,
PRAYING TO SET-ASIDE THE JUDGMENT AND AWARD
PASSED BY THE LEARNED P RL. SENIOR CIVIL JUDGE,
SAUNDATTI, IN LAC NO.23/2017 DATD 12.10.2018,
ENHANCING THE MARKET VALUE OF THE ACQUIRED
LAND OF RS.5,08,000/- AND REDUCING THE SAME TO
RS.3,50,000/-.
THIS APPEAL COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:
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MFA No. 101942 of 2019
ORDER
Learned counsel for appellant files a memo seeking
withdrawal of appeal.
Memo is taken on record.
Accordingly, appeal is dismissed as withdrawn.
Registry to refund Court feet to appellant.
Sd/-
JUDGE
AM
